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[Cites 0, Cited by 0] [Section 34(4)] [Section 34] [Entire Act]

State of Punjab - Subsection

Section 34(4)(a) in The Punjab Town Improvement Act, 1922

(a)if it deems that the trust ought to have passed a decision within the period mentioned in sub-section (3) shall direct the trust to pass a decision within such further period as the State Government may deem reasonable, or