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[Cites 0, Cited by 0] [Section 9A] [Entire Act]

State of Maharashtra - Subsection

Section 9A(1) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(1)The superintendence, direction and control of the preparation of the electoral rolls, for, and the conduct of, all elections to the Zilla Parishads and Panchayat Samitis shall vest in the State Election Commission.