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State of Uttar Pradesh - Section
Section 11 in Jaunsar-Bawar Security of Tenure and Land Records Rules, 1955
11. Preparation of Khasra.
- Khasra is a field-book in which the pativari shall enter, during his inspection, all changes in boundaries and all facts required for the correction of the khatauni or for agricultural statistics. It shall be prepared in the form given below:Form of Khasra| (1) | Number, of field. | ||
| (2) | Area in acres. | ||
| (3) | Name of tok with names of proprietors and number ofkhewat-khata | ||
| (4) | Number ofkhatauni khata | ||
| (5) | Name of tenant, as classified in Part II of thekhatauni | ||
| (6) | Name of tenant, if any, as classified in Part II of thekhatauni | ||
| (7) | Method of irrigation and wells. | ||
| (8) | Crop | ||
| (9) | Irrigated | Area | Kharif. |
| (10) | Unirrigated | ||
| (11) | Crop | ||
| (12) | Irrigated | Area | Rabi. |
| (13) | Unirrigated | ||
| (14) | Crop | ||
| (15) | Irrigated | Area | Zaid. |
| (16) | Unirrigated | ||
| (17) | Irrigated | Dofasli Area. | |
| (18) | Unirrigated | ||
| (19) | Class of land | Details of uncropped land to agree with the columnsof the area statements. | |
| (20) | Area | ||
| (21) | Remarks |