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[Cites 0, Cited by 2] [Section 230(2)] [Section 230] [Entire Act]

Union of India - Subsection

Section 230(2)(a) in The Companies Act, 2013

(a)all material facts relating to the company, such as the latest financial position of the company, the latest auditor’s report on the accounts of the company and the pendency of any investigation or proceedings against the company;