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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Goa - Subsection

Section 5(2) in The Goa Information Technology Development Rules, 2011

(2)A bill for travelling allowance, daily allowance or conveyance allowance, as the case may be, claimed under this rule shall be countersigned, when such allowance is claimed by,-
(a)the Managing Director, by the Chairman; and
(b)the Chief Accounts Officer, by the Managing Director.