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[Cites 0, Cited by 0] [Section 355] [Entire Act]

State of Odisha - Subsection

Section 355(1) in Orissa Municipal Rules, 1953

(1)Tenders in sealed covers shall be invited by the Executive Officers in the most open and public manner possible -
(a)wherever possible by advertisement in one or more newspapers circulated in the municipality;
(b)by a notice posted at the office of the Council.