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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Jharkhand - Subsection

Section 2(1)(n) in Jharkhand Excise (Country Liquor Manufacturing, Bottling and Storage) Rules, 2018

(n)"Licensing year" means the period from the first day of April of any calendar year to the thirty first day of March of the following year or a part thereof;