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Patna High Court - Orders

Arvind Kumar Singh vs The State Of Bihar Through Sri Anjani ... on 24 January, 2023

Author: Ahsanuddin Amanullah

Bench: Ahsanuddin Amanullah, Harish Kumar

     in THE HIGH COURT OF JUDICATURE AT PATNA
             Miscellaneous Jurisdiction Case No.947 of 2020
                              Arising out of
              Civil Writ Jurisdiction Case No.17690 of 2014
======================================================
M/s Milith Karv Engineering and Trading Pvt. Ltd.

                                                      ... ... Petitioner/s
                                Versus
The State of Bihar

                                       ... ... Opposite Party/s
======================================================
                                 with
           Miscellaneous Jurisdiction Case No. 4174 of 2014
                            Arising out of
             Civil Writ Jurisdiction Case No.5916 of 2007
======================================================
Wali Ahmad and Ors.

                                                      ... ... Petitioner/s
                                Versus
The State of Bihar and Ors

                                       ... ... Opposite Party/s
======================================================
                                 with
            Miscellaneous Jurisdiction Case No. 2889 of 2015
                            Arising out of
                 Letters Patent Appeal No.549 of 2009
======================================================
Kailash Jha

                                                  ... ... Petitioner/s
                                 Versus
The State Of Bihar Through The Commissioner Cum Secretary Deptt. Of
Health Education And Family Walf

                                       ... ... Opposite Party/s
======================================================
                                 with
          Miscellaneous Jurisdiction Case No. 2900 of 2015
                            Arising out of
                Letters Patent Appeal No.1699 of 2014
======================================================
Arvind Kumar Singh

                                                      ... ... Petitioner/s
                                Versus
The State Of Bihar Through Sri Anjani Kumar Singh The Chief Secretary
Govt. Of Bihar Patna and Anr
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                           2/175




                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 3497 of 2015
                                    Arising out of
                     Civil Writ Jurisdiction Case No.4874 of 2015
       ======================================================
       M/s Ally Foods Pvt. Ltd.

                                                           ... ... Petitioner/s
                                              Versus
       The State of Bihar and Ors

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 1258 of 2016
                                     Arising out of
                     Civil Writ Jurisdiction Case No.17997 of 2015
       ======================================================
       Rash Bihari Giri @ Kiran Giri

                                                           ... ... Petitioner/s
                                              Versus
       The State of Bihar and Ors

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 1889 of 2016
       ======================================================
       Farida Parween

                                                           ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 2215 of 2016
                                     Arising out of
                         Letters Patent Appeal No.1233 of 2014
       ======================================================
       Rajendra Prasad Singh

                                                           ... ... Petitioner/s
                                        Versus
       The Union of India Through The Secretary and Ors.

                                              ... ... Opposite Party/s
       ======================================================
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                           3/175




                                                with
                  Miscellaneous Jurisdiction Case No. 2438 of 2016
                                   Arising out of
                   Civil Writ Jurisdiction Case No.13454 of 2015
       ======================================================
       Shiv Kumar Yadav @ Sardar Jee

                                                                ... ... Petitioner/s
                                              Versus
       Anjani Kumar Singh and Ors.

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 2519 of 2016
                                    Arising out of
                     Civil Writ Jurisdiction Case No.9302 of 2012
       ======================================================
       Ravindra Mani Tripathi

                                                                ... ... Petitioner/s
                                        Versus
       The State Of Bihar Through Amir Subhani, IAS Principal Secretary

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                 Miscellaneous Jurisdiction Case No. 2799 of 2016
                                  Arising out of
                       Letters Patent Appeal No.250 of 2010
       ======================================================
       Binod Kumar Jha

                                                                ... ... Petitioner/s
                                              Versus
       The State Of Bihar and Ors

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                 Miscellaneous Jurisdiction Case No. 3033 of 2016
                                   Arising out of
                   Civil Writ Jurisdiction Case No.18627 of 2012
       ======================================================
       Binod Kumar Singh

                                                                ... ... Petitioner/s
                                              Versus
       The State Of Bihar and Ors

                                              ... ... Opposite Party/s
       ======================================================
                                                with
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                           4/175




                  Miscellaneous Jurisdiction Case No. 3335 of 2016
                                   Arising out of
                   Civil Writ Jurisdiction Case No.13454 of 2015
       ======================================================
       Shiv Kumar Yadav @ Sardar Jee

                                                               ... ... Petitioner/s
                                         Versus
       The State Of Bihar, Through, Anjani Kumar Singh, The Chef Secretary, Govt.
       Of Bihar, Old Secretaria

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 3599 of 2016
                                   Arising out of
                    Civil Writ Jurisdiction Case No.8152 of 2013
       ======================================================
       Praveen Kumar

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar and Ors

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 3998 of 2016
                                    Arising out of
                        Letters Patent Appeal No.1083 of 2016
       ======================================================
       Dr. Renu Singh

                                                            ... ... Petitioner/s
                                     Versus
       The State Of Bihar Through The Principal Secretary Health Department,
       Government Of Bihar and Ors

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 4028 of 2016
                                  Arising out of
                       Miscellaneous Appeal No.580 of 2013
       ======================================================
       Manju Devi

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar and Anr

                                                            ... ... Opposite Party/s
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                           5/175




       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 321 of 2017
                                   Arising out of
                       Letters Patent Appeal No.1782 of 2012
       ======================================================
       Md. Soharab

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar and Ors

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 687 of 2017
                                    Arising out of
                    Civil Writ Jurisdiction Case No.16248 of 2008
       ======================================================
       Dr. Ram Naresh Rai

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar and Ors

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 754 of 2017
                                   Arising out of
                        Letters Patent Appeal No.794 of 2010
       ======================================================
       Subhas Ranjan Saha

                                                ... ... Petitioner/s
                              Versus
       DR. SUNIL KUMAR SINGH, CHAIRMAN, BIHAR STATE
       COOPERATIVE MARKETING UNION LTD. AND ORS

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 804 of 2017
                                   Arising out of
                   Civil Writ Jurisdiction Case No.18942 of 2015
       ======================================================
       Samir Kumar

                                                              ... ... Petitioner/s
                                      Versus
       The State Of Bihar Through The Chief Secretary Sri Anjani Kumar Singh,
       Patna, Bihar and Ors
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                           6/175




                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 1036 of 2017
                                    Arising out of
                    Civil Writ Jurisdiction Case No.12224 of 2016
       ======================================================
       Shri 108 Bhagwan Shree Radha Krishan Jee

                                                                 ... ... Petitioner/s
                                       Versus
       The State Of Bihar Through Shri Anjani Kumar Singh The Chief Secretary
       Government Of Bihar and Ors

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 1089 of 2017
                                    Arising out of
                    Civil Writ Jurisdiction Case No.16586 of 2007
       ======================================================
       Bhanu Pratap Mishra and Ors

                                                              ... ... Petitioner/s
                                        Versus
       The State Of Bihar Through Anjani Kumar Singh, Chief Secretary, Patna and
       Ors

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                    Miscellaneous Jurisdiction Case No. 1117 of 2017
                                    Arising out of
                    Miscellaneous Jurisdiction Case No.452 of 2000
       ======================================================
       Shanti Sinha

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar and Ors

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 1213 of 2017
       ======================================================
       Arunabha Chowdhury

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar and Ors
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                           7/175




                                              ... ... Opposite Party/s
       ======================================================
                                                with
                 Miscellaneous Jurisdiction Case No. 1440 of 2017
                                   Arising out of
                   Civil Writ Jurisdiction Case No.21418 of 2014
       ======================================================
       Ram Ayodhya Singh

                                                           ... ... Petitioner/s
                                              Versus
       The Union of India and Ors

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 1487 of 2017
                                    Arising out of
                        Letters Patent Appeal No.1489 of 2011
       ======================================================
       Sunil Kumar and Ors

                                                           ... ... Petitioner/s
                                        Versus
       The State Of Bihar, Through Its Commissioner, Secretary Education
       Department, Government Of Bihar,

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                 Miscellaneous Jurisdiction Case No. 1488 of 2017
                                   Arising out of
                       Letters Patent Appeal No.1489 of 2011
       ======================================================
       Arvind Kumar and Ors

                                                           ... ... Petitioner/s
                                       Versus
       The State Of Bihar, Through The Chief Secretary Namely Anjani Kumar
       Singh, Old Secretariat, Patna a

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 1819 of 2017
                                   Arising out of
                   Civil Writ Jurisdiction Case No.16665 of 2016
       ======================================================
       Ajay Paswan

                                                           ... ... Petitioner/s
                                              Versus
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                           8/175




       The State Of Bihar and Ors

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 1841 of 2017
                                    Arising out of
                         Letters Patent Appeal No.967 of 2014
       ======================================================
       Raj Kishore Prasad Sinha

                                                               ... ... Petitioner/s
                                        Versus
       Mr. H. Lanka, The Deputy General Manager, Central Bank of India and Ors

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                 Miscellaneous Jurisdiction Case No. 2182 of 2017
       ======================================================
       Ram Swarup Sahni

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar and Ors

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 2237 of 2017
                                   Arising out of
                    Civil Writ Jurisdiction Case No.7639 of 1988
       ======================================================
       Tahrun Nissa

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar and Ors

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                 Miscellaneous Jurisdiction Case No. 2435 of 2017
                                 Arising out of
                  Civil Writ Jurisdiction Case No.1882 of 2013
       ======================================================
       Apne Aap Women Worldwide Trust India Through Ms. Tinku Khanna and
       Anr

                                                               ... ... Petitioner/s
                                       Versus
       The State Of Bihar Through Amir Subhani, Secretary, Department Of Home,
       Old Secretariat, Patna, Bi
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                           9/175




                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 2583 of 2017
                                   Arising out of
                        Letters Patent Appeal No.778 of 2007
       ======================================================
       Awadhesh Prasad Singh and Anr

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar and Ors

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                 Miscellaneous Jurisdiction Case No. 2893 of 2017
                                   Arising out of
                    Civil Writ Jurisdiction Case No.4567 of 2016
       ======================================================
       Manik Chand Singh

                                                                 ... ... Petitioner/s
                                        Versus
       The State Of Bihar Through The Commissioner and Ors

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 2897 of 2017
                                    Arising out of
                    Civil Writ Jurisdiction Case No.12619 of 2015
       ======================================================
       Vijay Kumar Gupta and Anr

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar and Ors

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 2967 of 2017
                                  Arising out of
                  Criminal Writ Jurisdiction Case No.432 of 2017
       ======================================================
       Madan Rai @ Kurta Rai

                                                              ... ... Petitioner/s
                                        Versus
       The State Of Bihar Through Sri Anjani Kumar Singh, Chief Secretary, Govt.
       Of Bihar, Patna and Ors
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          10/175




                                              ... ... Opposite Party/s
       ======================================================
                                                with
                 Miscellaneous Jurisdiction Case No. 3087 of 2017
                                   Arising out of
                       Miscellaneous Appeal No.534 of 2012
       ======================================================
       Amrita Kumari @ Amrita Devi

                                                                 ... ... Petitioner/s
                                        Versus
       The State Of Bihar Through The District Magistrate, Lakhisarai and Anr

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 3089 of 2017
                                   Arising out of
                   Criminal Writ Jurisdiction Case No.389 of 2017
       ======================================================
       Tarachand Kapri @ Taranand Kapri @ Karo Kapri

                                                                 ... ... Petitioner/s
                                        Versus
       The State Of Bihar Through The Chief Secretary, Bihar, Patna Namely Anjani
       Kumar Singh and Ors

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 3391 of 2017
                                    Arising out of
                     Civil Writ Jurisdiction Case No.7857 of 2017
       ======================================================
       Rabindra Nath Singh

                                                                 ... ... Petitioner/s
                                        Versus
       Anjani Kumar, The State Of Bihar Through The Chief Secretary, Government
       Of Bihar, Patna and Ors

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                 Miscellaneous Jurisdiction Case No. 3392 of 2017
                                  Arising out of
                       Letters Patent Appeal No.849 of 2013
       ======================================================
       Kameshwar Singh

                                                                 ... ... Petitioner/s
                                              Versus
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          11/175




       Canara Bank Through Its Managing Director Mr. Rakesh Sharma and Ors

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 3525 of 2017
                                    Arising out of
                           CIVIL REVIEW No.16 of 2016
       ======================================================
       Bijendra Kumar Singh and Ors

                                                             ... ... Petitioner/s
                                       Versus
       The State Of Bihar Through Mr. Anjani Kumar Singh, The Chief Secretary,
       Old Secretariat and Ors

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                    Miscellaneous Jurisdiction Case No. 3600 of 2017
                                     Arising out of
                         Letters Patent Appeal No.1029 of 2017
       ======================================================
       Janardan Rai

                                                                ... ... Petitioner/s
                                              Versus
       The State Of Bihar and Ors

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                 Miscellaneous Jurisdiction Case No. 3616 of 2017
                                 Arising out of
                      Letters Patent Appeal No.789 of 2016
       ======================================================
       Ram Kumar Mishra

                                                            ... ... Petitioner/s
                                      Versus
       The State Of Bihar Through Its Secretary, Namely Sri R. L. Chongthu,
       Department Of Higher Education

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 3630 of 2017
                                    Arising out of
                        Letters Patent Appeal No.2031 of 2015
       ======================================================
       Bishwanath Prasad Suman

                                                                ... ... Petitioner/s
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          12/175




                                         Versus
       The State Of Bihar Through Chief Secretary Namely Sri Anjani Kumar Singh,
       Government Of Bihar, Patn

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 3651 of 2017
                                    Arising out of
                         Letters Patent Appeal No.145 of 2015
       ======================================================
       Yugal Kishore Ray

                                                            ... ... Petitioner/s
                                       Versus
       The State Of Bihar Through The Principal Secretary, Human Resources
       Development Department, Govt. O

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 3727 of 2017
                                    Arising out of
                     Civil Writ Jurisdiction Case No.7824 of 1996
       ======================================================
       Dr. Hari Narayan Thakur

                                                                  ... ... Petitioner/s
                                        Versus
       The Chancellor Of Kameshwar Singh Darbhanga Sanskrit University,
       Through Sh. Satya Pal Malik and Or

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 3734 of 2017
                                   Arising out of
                        Letters Patent Appeal No.436 of 2017
       ======================================================
       Purushottam Kumar

                                                                ... ... Petitioner/s
                                         Versus
       The State Of Bihar, Through Sri Vivek Kumar Singh, The Principal Secretary,
       Department Of Forest An

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                Miscellaneous Jurisdiction Case No. 3796 of 2017
                                Arising out of
                     Letters Patent Appeal No.978 of 2009
       ======================================================
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          13/175




       Kumar Ramesh Chandra Prasad and Ors

                                                                 ... ... Petitioner/s
                                       Versus
       The Union of India through Sri The Secretary to the Government of India,
       Minority of Home Affair

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 10 of 2018
                                   Arising out of
                        Letters Patent Appeal No.754 of 2010
       ======================================================
       Daya Nand Prasad

                                                           ... ... Petitioner/s
                                      Versus
       The State Of Bihar Through The Chief Secretary, Govt. Of Bihar, Old
       Secretariat, Patna, Namely Sri

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                 Miscellaneous Jurisdiction Case No. 116 of 2018
                                  Arising out of
                      Letters Patent Appeal No.1364 of 2014
       ======================================================
       Subodh Kumar Yadav

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar and Ors

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 188 of 2018
                                   Arising out of
                       Letters Patent Appeal No.1761 of 2010
       ======================================================
       Vijay Kumar

                                                                 ... ... Petitioner/s
                                              Versus
       Amrit Lal Meena,

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                      Miscellaneous Jurisdiction Case No. 238 of 2018
                                      Arising out of
                       Civil Writ Jurisdiction Case No.4309 of 2015
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          14/175




       ======================================================
       Jagropan Singh

                                                             ... ... Petitioner/s
                                      Versus
       The State Of Bihar, Through The Principal Secretary, Road Construction
       Department, Govt. Of Bihar,

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 289 of 2018
                                  Arising out of
                       Letters Patent Appeal No.383 of 2017
       ======================================================
       Anup Kumar Gupta

                                                                 ... ... Petitioner/s
                                       Versus
       The State Of Bihar Through The Principal Secretary, Department Of Forest
       and Environment, Patna, NA

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                    Miscellaneous Jurisdiction Case No. 338 of 2018
                                    Arising out of
                    Miscellaneous Jurisdiction Case No.2594 of 2014
       ======================================================
       Bihar Jharkhand Rajya Vidhut Parishad Field Kamagar Union Through Its
       Secretary, Bharat Choudhary

                                                          ... ... Petitioner/s
                                     Versus
       Dr. V. P. Joy Provident Fund Commissioner, Employee Provident Fund
       Organization and Ors

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 435 of 2018
                                    Arising out of
                     Civil Writ Jurisdiction Case No.2543 of 2017
       ======================================================
       Nawal Kishore Singh

                                                                 ... ... Petitioner/s
                                         Versus
       R. Ravi, The State Of Bihar Through The Collector, Patna and Ors

                                              ... ... Opposite Party/s
       ======================================================
                                                with
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          15/175




                  Miscellaneous Jurisdiction Case No. 438 of 2018
                                   Arising out of
                     Civil Writ Jurisdiction Case No.384 of 2016
       ======================================================
       Sanjay Kumar Singh

                                                           ... ... Petitioner/s
                                     Versus
       The State Of Bihar Through The Chief Secretary Namely Anjani Kumar
       Singh and Ors

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 496 of 2018
                                  Arising out of
                       Letters Patent Appeal No.154 of 2014
       ======================================================
       Raja Ram Sharma

                                                                    ... ... Petitioner/s
                                              Versus
       The State Of Bihar and Ors

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 612 of 2018
                                   Arising out of
                    Civil Writ Jurisdiction Case No.1703 of 2018
       ======================================================
       Bhim Prasad

                                                                  ... ... Petitioner/s
                                         Versus
       The State Of Bihar Through The Principal Secretary, Registration, Excise And
       Prohibition Department

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 615 of 2018
                                  Arising out of
                       Letters Patent Appeal No.753 of 2010
       ======================================================
       Arvind Kumar

                                                            ... ... Petitioner/s
                                      Versus
       The Union of India Through The General Manager, East Central Railway,
       Hajipur, District Vaishali an
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          16/175




                                              ... ... Opposite Party/s
       ======================================================
                                                with
                    Miscellaneous Jurisdiction Case No. 651 of 2018
                                    Arising out of
                    Miscellaneous Jurisdiction Case No.2083 of 2016
       ======================================================
       Brajesh Prasad Singh

                                                              ... ... Petitioner/s
                                       Versus
       The State Of Bihar Through Sri Anjani Kumar Singh, The Chief Secretary,
       Government Of Bihar, Patna

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 729 of 2018
                                   Arising out of
                        Miscellaneous Appeal No.402 of 2012
       ======================================================
       Rajeev Kumar Singh

                                                              ... ... Petitioner/s
                                              Versus
       Ginni Devi @ Ginni Singh and Anr

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 914 of 2018
                                  Arising out of
                       Letters Patent Appeal No.476 of 2017
       ======================================================
       Anup Kumar Sharma

                                                              ... ... Petitioner/s
                                              Versus
       The State Of Bihar and Ors

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                    Miscellaneous Jurisdiction Case No. 942 of 2018
                                    Arising out of
                        Letters Patent Appeal No.1518 of 2010
       ======================================================
       Suresh Prasad Suman

                                                              ... ... Petitioner/s
                                              Versus
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          17/175




       The State Of Bihar Through The Director in Chief Health Services Adm. ,
       Bihar, Patna and Ors

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                    Miscellaneous Jurisdiction Case No. 977 of 2018
                                    Arising out of
                         Letters Patent Appeal No.205 of 2016
       ======================================================
       Nathu Ansari

                                                              ... ... Petitioner/s
                                              Versus
       Sri Chetan Prasad and Ors

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 985 of 2018
                                  Arising out of
                       Letters Patent Appeal No.830 of 2016
       ======================================================
       Uday Sharma

                                                              ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                 Miscellaneous Jurisdiction Case No. 987 of 2018
                                  Arising out of
                  Civil Writ Jurisdiction Case No.11555 of 2017
       ======================================================
       Indu Devi

                                                              ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                 Miscellaneous Jurisdiction Case No. 1024 of 2018
                                   Arising out of
                   Civil Writ Jurisdiction Case No.12467 of 2017
       ======================================================
       Subodh Kumar Singh

                                                              ... ... Petitioner/s
                                              Versus
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          18/175




       The State Of Bihar Through Sri Anjani Kumar Singh, Presently Posted As
       The Chief Secretary,

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 1046 of 2018
                                    Arising out of
                    Civil Writ Jurisdiction Case No.11154 of 2017
       ======================================================
       Dayal Sharan

                                                             ... ... Petitioner/s
                                              Versus
       The State Of Bihar and Ors

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 1052 of 2018
                                   Arising out of
                        Letters Patent Appeal No.617 of 2017
       ======================================================
       Satendra Singh

                                                             ... ... Petitioner/s
                                      Versus
       The State Of Bihar Through Sri Tripurari Sharma Secretary, Forest And
       Environment, Bihar Govt. Patn

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                 Miscellaneous Jurisdiction Case No. 1105 of 2018
                                 Arising out of
                      Letters Patent Appeal No.782 of 2017
       ======================================================
       Nandu Ram

                                                             ... ... Petitioner/s
                                              Versus
       The State Of Bihar and Ors

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                 Miscellaneous Jurisdiction Case No. 1154 of 2018
                                   Arising out of
                   Civil Writ Jurisdiction Case No.10676 of 2017
       ======================================================
       Dipak Kumar Thakur

                                                             ... ... Petitioner/s
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          19/175




                                     Versus
       The State Of Bihar Through The Principal Secretary, Revenue and Land
       Reforms

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 1181 of 2018
                                   Arising out of
                        Letters Patent Appeal No.717 of 2017
       ======================================================
       Malti @ Malti Mishra

                                                           ... ... Petitioner/s
                                              Versus
       The State Of Bihar and Ors

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 1185 of 2018
                                   Arising out of
                        Letters Patent Appeal No.756 of 2016
       ======================================================
       Keshav Prasad

                                                           ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 1205 of 2018
                                   Arising out of
                        Letters Patent Appeal No.716 of 2017
       ======================================================
       Mukteshwar Prasad Singh and Ors

                                                           ... ... Petitioner/s
                                              Versus
       The State Of Bihar and Ors

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 1207 of 2018
                                   Arising out of
                        Letters Patent Appeal No.715 of 2017
       ======================================================
       Neeraj Kumar and Ors

                                                           ... ... Petitioner/s
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          20/175




                                              Versus
       The State Of Bihar and Ors

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 1280 of 2018
                                   Arising out of
                       Letters Patent Appeal No.1191 of 2010
       ======================================================
       Most. Bhagwani Devi

                                                           ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                 Miscellaneous Jurisdiction Case No. 1312 of 2018
                                   Arising out of
                       Letters Patent Appeal No.1851 of 2016
       ======================================================
       Mahesh Mahto and Anr

                                                           ... ... Petitioner/s
                                      Versus
       The State Of Bihar Through Principal Secretary Sri Vinay Kumar Rural
       Works Department, Bihar, Patna

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                 Miscellaneous Jurisdiction Case No. 1318 of 2018
                                    Arising out of
                    Civil Writ Jurisdiction Case No.10171 of 2016
       ======================================================
       Abdul Quddus

                                                           ... ... Petitioner/s
                                        Versus
       The State Of Bihar Through Anjani Kumar Sinha The Chief Secretary,
       Government Of Bihar, Patna and O

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 1384 of 2018
                                   Arising out of
                    Civil Writ Jurisdiction Case No.5333 of 2017
       ======================================================
       Jagat Paswan
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          21/175




                                                                  ... ... Petitioner/s
                                              Versus
       Nijar Husain,

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 1386 of 2018
                                   Arising out of
                       Letters Patent Appeal No.2293 of 2016
       ======================================================
       Pradip Kumar @ Pradip Ram

                                                                  ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 1417 of 2018
                                    Arising out of
                    Civil Writ Jurisdiction Case No.16758 of 2016
       ======================================================
       Vikash Chandra Guddu Baba

                                                                  ... ... Petitioner/s
                                         Versus
       Sri Anjani Kumar Singh, Presently Posted As Chief Secretary, Govt. Of Bihar,
       Old Secretariat, Patna

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                    Miscellaneous Jurisdiction Case No. 1421 of 2018
                                      Arising out of
                       Civil Writ Jurisdiction Case No.6344 of 2016
       ======================================================
       Jiya Lal Sahani

                                                                  ... ... Petitioner/s
                                              Versus
       The State Of Bihar and Ors

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 1489 of 2018
                                   Arising out of
                        Letters Patent Appeal No.87 of 2013
       ======================================================
       Randhir Kumar Singh
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          22/175




                                                          ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 1496 of 2018
                                     Arising out of
                         Letters Patent Appeal No.1764 of 2010
       ======================================================
       Balbir Singh and Ors

                                                          ... ... Petitioner/s
                                              Versus
       The State Of Bihar and Ors

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                 Miscellaneous Jurisdiction Case No. 1499 of 2018
                                  Arising out of
                      Letters Patent Appeal No.1653 of 2015
       ======================================================
       Dev Kumar Pandey

                                                          ... ... Petitioner/s
                                     Versus
       The Bharat Sanchar Nigam Limited Through Its Chief General Manager
       Maintenance Sri Mittal Gautam

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 1503 of 2018
                                     Arising out of
                     Civil Writ Jurisdiction Case No.16223 of 2016
       ======================================================
       Zakir Hussain and Ors

                                                          ... ... Petitioner/s
                                              Versus
       The State Of Bihar and Ors

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                 Miscellaneous Jurisdiction Case No. 1544 of 2018
                                  Arising out of
                      Letters Patent Appeal No.1198 of 2013
       ======================================================
       Ashok Kumar
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          23/175




                                                              ... ... Petitioner/s
                                       Versus
       The State Of Bihar Through Sri Amit Subhani, The Secretary, Registration,
       Excise And Prohibition De

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 1556 of 2018
                                   Arising out of
                   Criminal Writ Jurisdiction Case No.1609 of 2017
       ======================================================
       Sanjay Singh

                                                                 ... ... Petitioner/s
                                       Versus
       The State Of Bihar Through The Home Secretary, Government Of Bihar,
       Patna Namely Mr. Amir Subhani a

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 1590 of 2018
                                    Arising out of
                     Civil Writ Jurisdiction Case No.1289 of 2018
       ======================================================
       Md. Zafar Alam @ Zafar Alam @ Md. Jafar Alam

                                                                 ... ... Petitioner/s
                                         Versus
       The State Of Bihar Through Mr. Amir Subhani, Principal Secretary,
       Registration, Excise and Prohibit

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 1647 of 2018
                                    Arising out of
                    Civil Writ Jurisdiction Case No.12119 of 2017
       ======================================================
       Dilip Kumar

                                                              ... ... Petitioner/s
                                       Versus
       The Union of India Through Sri L. C. Trivedi, The General Manager, East
       Central Railway, Hajipur an

                                              ... ... Opposite Party/s
       ======================================================
                                                with
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          24/175




                Miscellaneous Jurisdiction Case No. 1681 of 2018
                                 Arising out of
                     Letters Patent Appeal No.1489 of 2011
       ======================================================
       Madan Kumar Mehta and Ors

                                                                   ... ... Petitioner/s
                                              Versus
       The State Of Bihar and Ors

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 1683 of 2018
                                   Arising out of
                       Letters Patent Appeal No.1417 of 2013
       ======================================================
       Shashi Kumar Singh

                                                                   ... ... Petitioner/s
                                              Versus
       The State Of Bihar and Ors

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 1686 of 2018
                                     Arising out of
                      Civil Writ Jurisdiction Case No.9027 of 2017
       ======================================================
       Sulekha Bharti

                                                                   ... ... Petitioner/s
                                         Versus
       The State Of Bihar, Through The D. M. Nalanda and Ors

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 1687 of 2018
                                    Arising out of
                    Civil Writ Jurisdiction Case No.12473 of 2017
       ======================================================
       Uma Giri Sevasik Shishya

                                                                 ... ... Petitioner/s
                                        Versus
       The State Of Bihar Through The Chief Secretary Of Bihar and Ors

                                              ... ... Opposite Party/s
       ======================================================
                                                with
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          25/175




                  Miscellaneous Jurisdiction Case No. 1690 of 2018
                                    Arising out of
                     Civil Writ Jurisdiction Case No.9364 of 2017
       ======================================================
       Mahesh Homoeopathic Laboratories, Through The Managing Director, Dr.
       Mahesh Prasad

                                                               ... ... Petitioner/s
                                      Versus
       Anjani Kumar Singh, The Chief Secretary, Govt. Of Bihar, Old Secretariat,
       Patna and Ors

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                    Miscellaneous Jurisdiction Case No. 1731 of 2018
                                     Arising out of
                         Letters Patent Appeal No.1670 of 2013
       ======================================================
       Atul Sports and Anr

                                                               ... ... Petitioner/s
                                              Versus
       The State Of Bihar and Ors

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 1743 of 2018
                                   Arising out of
                        Letters Patent Appeal No.687 of 2016
       ======================================================
       Ram Charan Prasad Verma

                                                               ... ... Petitioner/s
                                       Versus
       The State Of Bihar Through Shri Brajesh Mehrotra The Principal Secretary,
       Department Of Revenue And

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 1786 of 2018
                                   Arising out of
                        Letters Patent Appeal No.405 of 2013
       ======================================================
       Phulpati Devi

                                                               ... ... Petitioner/s
                                              Versus
       The State Of Bihar and Ors
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          26/175




                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 1790 of 2018
                                    Arising out of
                        Letters Patent Appeal No.1128 of 2014
       ======================================================
       Sudhir Kumar Sah

                                                                  ... ... Petitioner/s
                                       Versus
       The State Of Bihar Through Sri Chaitanya Prasad, The Principal Secretary,
       Urban Development Departm

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                 Miscellaneous Jurisdiction Case No. 1933 of 2018
                                   Arising out of
                    Civil Writ Jurisdiction Case No.3025 of 1993
       ======================================================
       Shambhu Nath Jha

                                                                  ... ... Petitioner/s
                                              Versus
       The State Of Bihar and Ors

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 1955 of 2018
                                     Arising out of
                         Letters Patent Appeal No.1268 of 2011
       ======================================================
       Lalan Prasad Singh

                                                                  ... ... Petitioner/s
                                        Versus
       The State Of Bihar Through The Special Secretary, Home Police , Secretariat,
       Patna and Ors

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 1989 of 2018
                                   Arising out of
                        Letters Patent Appeal No.614 of 2016
       ======================================================
       Dr. Rameshwar Singh

                                                                  ... ... Petitioner/s
                                              Versus
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          27/175




       The State Of Bihar and Ors

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 1996 of 2018
                                  Arising out of
                       Letters Patent Appeal No.254 of 2017
       ======================================================
       Ravindra Kumar

                                                              ... ... Petitioner/s
                                              Versus
       The State Of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                Miscellaneous Jurisdiction Case No. 2085 of 2018
                                  Arising out of
                  Civil Writ Jurisdiction Case No.10640 of 2017
       ======================================================
       Suman Kumar Singh

                                                       ... ... Petitioner/s
                                         Versus
       The State Of Bihar Through Arbind Kumar Chaudhary, The Principal
       Secretary, Panchayati Raj Departme

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 2156 of 2018
                                     Arising out of
                         Letters Patent Appeal No.1018 of 2017
       ======================================================
       Dr. Sachindra Narayan and Ors

                                                          ... ... Petitioner/s
                                      Versus
       The State Of Bihar Through Shri R. K . Mahajan, Principal Secretary,
       Education Department, Bihar, P

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 2303 of 2018
                                    Arising out of
                        Letters Patent Appeal No.2303 of 2016
       ======================================================
       Arbind Singh

                                                              ... ... Petitioner/s
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          28/175




                                      Versus
       The State Of Bihar Through Sri Manish Kumar Verma, The Secretary,
       Planning And Development Departme

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 2356 of 2018
                                   Arising out of
                        Letters Patent Appeal No.102 of 2016
       ======================================================
       Yogendra Prasad Bhagat

                                                                ... ... Petitioner/s
                                              Versus
       The State Of Bihar and Anr

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 2366 of 2018
                                    Arising out of
                        Letters Patent Appeal No.716 of 2017
       ======================================================
       Manoranjan Prasad Srivastava

                                                                ... ... Petitioner/s
                                              Versus
       The State Of Bihar and Ors

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 2390 of 2018
                                    Arising out of
                    Civil Writ Jurisdiction Case No.12027 of 2018
       ======================================================
       Jitendra Kumar Tiwary @ Bhikham Baba

                                                                ... ... Petitioner/s
                                           Versus
       Sri Ravi Parmar, Principal Secretary, Department Of Tourism, Government Of
       Bihar and Ors

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 2409 of 2018
                                    Arising out of
                    Civil Writ Jurisdiction Case No.12935 of 2017
       ======================================================
       Sanjay Kumar Sharma
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          29/175




                                                                   ... ... Petitioner/s
                                              Versus
       The State Of Bihar and Ors

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                 Miscellaneous Jurisdiction Case No. 2415 of 2018
                                  Arising out of
                   Civil Writ Jurisdiction Case No.2892 of 2013
       ======================================================
       Abdhesh Kumar and Ors

                                                                   ... ... Petitioner/s
                                              Versus
       The State Of Bihar and Ors

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 2428 of 2018
                                    Arising out of
                        Letters Patent Appeal No.1834 of 2015
       ======================================================
       Bipin Chandra Sharma

                                                                   ... ... Petitioner/s
                                              Versus
       The Union of India and Ors

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                 Miscellaneous Jurisdiction Case No. 2475 of 2018
                                   Arising out of
                   Civil Writ Jurisdiction Case No.16014 of 2017
       ======================================================
       Uma Shankar Gupta @ Rajan Soni

                                                                 ... ... Petitioner/s
                                        Versus
       The State Of Bihar Through Sri Chaitanya Prasad, Principal Secretary, Urban
       Development And Housing

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                 Miscellaneous Jurisdiction Case No. 2708 of 2018
                                  Arising out of
                  Miscellaneous Jurisdiction Case No.4165 of 2016
       ======================================================
       Binod Kumar Pandey
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          30/175




                                                                ... ... Petitioner/s
                                              Versus
       The State Of Bihar and Ors

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 2710 of 2018
                                    Arising out of
                    Civil Writ Jurisdiction Case No.14575 of 2017
       ======================================================
       Virendra Gond

                                                             ... ... Petitioner/s
                                      Versus
       The State Of Bihar Through The Principal Secretary Department Of Land
       Revenue, Bihar, Patna Namely

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 2888 of 2018
                                   Arising out of
                    Civil Writ Jurisdiction Case No.2044 of 2018
       ======================================================
       Md. Ashik Nawaj @ Md. Aashik Nawaj

                                                                ... ... Petitioner/s
                                              Versus
       Ya Kumar Das,

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 2899 of 2018
                                   Arising out of
                   Civil Writ Jurisdiction Case No.17236 of 2017
       ======================================================
       Saurabh Kumar Joseph @ Saurabh Joseph

                                                                ... ... Petitioner/s
                                              Versus
       The State Of Bihar,

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                 Miscellaneous Jurisdiction Case No. 2915 of 2018
                                   Arising out of
                   Civil Writ Jurisdiction Case No.17372 of 2017
       ======================================================
       Shambhu Sharan Singh
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          31/175




                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 2943 of 2018
                                    Arising out of
                     Civil Writ Jurisdiction Case No.5669 of 2018
       ======================================================
       Md. Sajid Anavar

                                                              ... ... Petitioner/s
                                       Versus
       Deepak Kumar, Chief Secretary, State Of Bihar, Old Secretariat, Patna and
       Ors

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 3071 of 2018
                                    Arising out of
                         Letters Patent Appeal No.472 of 2012
       ======================================================
       Dr. Chandan Prasad Singh

                                                        ... ... Petitioner/s
                                       Versus
       The State Of Bihar Through Mr. Sanjay Kumar, The Secretary, Health
       Medical Education And Family Wel

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 3084 of 2018
                                     Arising out of
                     Civil Writ Jurisdiction Case No.18912 of 2014
       ======================================================
       Sanjay Prasad

                                                                 ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                Miscellaneous Jurisdiction Case No. 3199 of 2018
                                 Arising out of
                     Letters Patent Appeal No.1699 of 2013
       ======================================================
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          32/175




       Naushad Ahmad and Ors

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar and Ors

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 3215 of 2018
                                   Arising out of
                   Civil Writ Jurisdiction Case No.14675 of 2017
       ======================================================
       Krishna Kumar and Ors

                                                                 ... ... Petitioner/s
                                      Versus
       The State Of Bihar, Through The Principal Secretary Urban Development
       Department, Government Of Bih

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 3231 of 2018
                                  Arising out of
                       Letters Patent Appeal No.205 of 2018
       ======================================================
       Narendra Kumar

                                                                 ... ... Petitioner/s
                                       Versus
       The State Of Bihar Through The Principal Secretary, Department Of Forest
       And Environment, Patna, Na

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 3233 of 2018
                                     Arising out of
                      Civil Writ Jurisdiction Case No.4654 of 2006
       ======================================================
       Trishul Dhari Singh

                                                              ... ... Petitioner/s
                                       Versus
       The State Of Bihar Through Deepak Kumar, Chief Secretary New Secretariat
       Bihar, Patna and Ors

                                              ... ... Opposite Party/s
       ======================================================
                                                with
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          33/175




                  Miscellaneous Jurisdiction Case No. 3321 of 2018
                                   Arising out of
                       Letters Patent Appeal No.1894 of 2015
       ======================================================
       Nirmala Devi

                                                                ... ... Petitioner/s
                                        Versus
       The State Of Bihar, Through Mr. R. K. Mahajan, Principal Secretary, Human
       Resources Department, Gov

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 3377 of 2018
                                     Arising out of
                      Civil Writ Jurisdiction Case No.1401 of 2016
       ======================================================
       Suresh Prasad Singh @ Suresh Singh

                                                                  ... ... Petitioner/s
                                          Versus
       The State Of Bihar Through District Magistrate, Patna and Ors

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 3406 of 2018
                                    Arising out of
                        Letters Patent Appeal No.1284 of 2015
       ======================================================
       Sukriti Kumari

                                                            ... ... Petitioner/s
                                       Versus
       The State Of Bihar, Through Sri R. K. Mahajan, The Principal Secretary,
       Education Department, Gover

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                 Miscellaneous Jurisdiction Case No. 3424 of 2018
                                  Arising out of
                       Letters Patent Appeal No.375 of 2017
       ======================================================
       Ramesh Kumar Singh

                                                            ... ... Petitioner/s
                                      Versus
       The State Of Bihar Through Sri Tripurari Sharma Secretary, Forest And
       Environment Bihar Govt. Patna
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          34/175




                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 3450 of 2018
                                   Arising out of
                       Letters Patent Appeal No.1293 of 2016
       ======================================================
       Rajeshwar Ram

                                                               ... ... Petitioner/s
                                        Versus
       The State Of Bihar Through Deepak Kumar, The Chief Secretary and Ors

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 3610 of 2018
                                    Arising out of
                    Civil Writ Jurisdiction Case No.18720 of 2015
       ======================================================
       Kamal Deo Singh @ Kamal Deo Bharadwaj

                                                               ... ... Petitioner/s
                                     Versus
       The State Of Bihar Through Sri Deepak Kumar, The Chief Secretary,
       Government Of Bihar, and ors.

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 3639 of 2018
                                   Arising out of
                        Letters Patent Appeal No.431 of 2011
       ======================================================
       Sandeo Hari

                                                               ... ... Petitioner/s
                                      Versus
       The Prasar Bharti Broadcasting Corporation Of India, All India Radio,
       Bhagalpur Through The Station

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 3756 of 2018
                                  Arising out of
                       Letters Patent Appeal No.882 of 2016
       ======================================================
       Rudra Narayan Ram,

                                                               ... ... Petitioner/s
                                              Versus
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          35/175




       The State Of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 3814 of 2018
                                   Arising out of
                       Letters Patent Appeal No.1724 of 2014
       ======================================================
       Archana Choudhary

                                                          ... ... Petitioner/s
                                        Versus
       Mr. Akhileshwar Kumar Pandeya, The Director Research And Training,
       Government Of Bihar, Patna and O

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                    Miscellaneous Jurisdiction Case No. 3932 of 2018
                                     Arising out of
                         Letters Patent Appeal No.1160 of 2005
       ======================================================
       Dr. Indrakant Jha

                                                               ... ... Petitioner/s
                                        Versus
       The State Of Bihar Through R. K. Mahajan, Principal Secretary, Department
       Of Education, Bihar, Patn

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 3933 of 2018
                                    Arising out of
                         Letters Patent Appeal No.295 of 2015
       ======================================================
       Vijay Shankar Rai and Ors

                                                               ... ... Petitioner/s
                                              Versus
       The State Of Bihar and Ors

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 3944 of 2018
                                    Arising out of
                        Letters Patent Appeal No.1107 of 2017
       ======================================================
       Sriniwas Singh

                                                               ... ... Petitioner/s
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          36/175




                                       Versus
       The State Of Bihar Through The Principal Secretary, Education Department,
       Bihar, Patna, Namely Mr.

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 4031 of 2018
                                    Arising out of
                        Letters Patent Appeal No.1508 of 2014
       ======================================================
       Dr. Subarn Shekhar Jha

                                                                 ... ... Petitioner/s
                                              Versus
       The State Of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 4232 of 2018
                                    Arising out of
                        Letters Patent Appeal No.1065 of 2011
       ======================================================
       Rajballabh Singh

                                                        ... ... Petitioner/s
                                     Versus
       The State Of Bihar Through Sri Deepak Kumar, The Chief Secretary,
       Government Of Bihar,

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                    Miscellaneous Jurisdiction Case No. 4253 of 2018
                                     Arising out of
                         Letters Patent Appeal No.2250 of 2015
       ======================================================
       Bharti Bhawan Karamchari Sangh L. I. G. Flat No. 303, Through Its General
       Secretary Siyaram Thakur

                                                              ... ... Petitioner/s
                                        Versus
       The State Of Bihar Through The Secretary, Labour Employment And Trading
       Department

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                Miscellaneous Jurisdiction Case No. 4257 of 2018
                                 Arising out of
                  Civil Writ Jurisdiction Case No.4769 of 1993
       ======================================================
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          37/175




       M/s Universal Industries, B-8, Industrial Estate, Kashipur-244913,

                                                                   ... ... Petitioner/s
                                       Versus
       The State Of Bihar through Commissioner Cum Secretary, name not known

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 4510 of 2018
                                    Arising out of
                    Civil Writ Jurisdiction Case No.12947 of 2017
       ======================================================
       Pankaj Kumar

                                                                   ... ... Petitioner/s
                                         Versus
       The State Of Bihar Through Chief Secretary, Government Of Bihar, Patna and
       Ors

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 4551 of 2018
                                    Arising out of
                    Civil Writ Jurisdiction Case No.14678 of 2017
       ======================================================
       Prem Shankar Prasad

                                                                   ... ... Petitioner/s
                                        Versus
       The State Of Bihar Through Mr. R. K. Mahajan, Principal Secretary,
       Education Department, Bihar, Pat

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                 Miscellaneous Jurisdiction Case No. 4571 of 2018
                                   Arising out of
                        Letters Patent Appeal No.10 of 2008
       ======================================================
       Rama Shankar Singh,

                                                                   ... ... Petitioner/s
                                              Versus
       The State Of Bihar,

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                     Miscellaneous Jurisdiction Case No. 4634 of 2018
                                      Arising out of
                        Civil Writ Jurisdiction Case No.72 of 2018
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          38/175




       ======================================================
       Akash Kumar

                                                           ... ... Petitioner/s
                                     Versus
       The State Of Bihar Through Principal Secretary Department and Land
       Reforms Government Of Bihar,

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                 Miscellaneous Jurisdiction Case No. 4639 of 2018
                                  Arising out of
                  Civil Writ Jurisdiction Case No.18590 of 2016
       ======================================================
       Yamuna Kumar

                                                                ... ... Petitioner/s
                                              Versus
       The State Of Bihar and Ors

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 4655 of 2018
                                   Arising out of
                    Civil Writ Jurisdiction Case No.2814 of 2018
       ======================================================
       Ramanad Prasad

                                                            ... ... Petitioner/s
                                       Versus
       Mr. Anjani Kumar Singh, The State Of Bihar Through The Chief Secretary
       Bihar, Patna and Ors

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 4700 of 2018
                                  Arising out of
                       Letters Patent Appeal No.292 of 2018
       ======================================================
       Babita Kumari

                                                                ... ... Petitioner/s
                                        Versus
       Sri Deepak Kumar, The Chief Secretary, The State Of Bihar and Ors

                                              ... ... Opposite Party/s
       ======================================================
                                                with
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          39/175




                 Miscellaneous Jurisdiction Case No. 4819 of 2018
                                  Arising out of
                       Letters Patent Appeal No.821 of 2017
       ======================================================
       Nand Kumar Singh

                                                                  ... ... Petitioner/s
                                         Versus
       The State Of Bihar, Through Mr. Tripurari Sharan, The Principal Secretary,

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 4835 of 2018
                                     Arising out of
                        Letters Patent Appeal No.1489 of 2011
       ======================================================
       Jitendra Kumar Prasad and Ors

                                                                    ... ... Petitioner/s
                                         Versus
       The State Of Bihar, Through Mr. Deepak Kumar, The Chief Secretary and Ors

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                 Miscellaneous Jurisdiction Case No. 4861 of 2018
                                   Arising out of
                        Letters Patent Appeal No.539 of 2013
       ======================================================
       Chandeshwar Prasad Sinha,

                                                                    ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 4892 of 2018
                                   Arising out of
                       Letters Patent Appeal No.1870 of 2015
       ======================================================
       Ram Prasad Sharan

                                                                    ... ... Petitioner/s
                                              Versus
       The State Of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          40/175




                   Miscellaneous Jurisdiction Case No. 4915 of 2018
                                   Arising out of
                    Civil Writ Jurisdiction Case No.3376 of 2018
       ======================================================
       Nagina Devi

                                                                ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 4980 of 2018
                                     Arising out of
                     Civil Writ Jurisdiction Case No.14480 of 2018
       ======================================================
       Sudarshan Jha

                                                                ... ... Petitioner/s
                                        Versus
       The State Of Bihar Through, Sri Brajesh Malhotra, The Principal Secretary,
       Land Reform Department,

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                 Miscellaneous Jurisdiction Case No. 4983 of 2018
                                   Arising out of
                    Civil Writ Jurisdiction Case No.3399 of 2004
       ======================================================
       Ram Prawesh Sharma

                                                                ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 5054 of 2018
                                    Arising out of
                        Letters Patent Appeal No.1374 of 2017
       ======================================================
       Gopal Krishnan

                                                                ... ... Petitioner/s
                                      Versus
       The State Of Bihar Through The Secretary, Sri Arbind Kumar Choudhary,
       Rural Development Department

                                                           ... ... Opposite Party/s
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          41/175




       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 5089 of 2018
                                     Arising out of
                    Civil Writ Jurisdiction Case No.12823 of 2016
       ======================================================
       M/s Shipra Bevarage Private Limited

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                 Miscellaneous Jurisdiction Case No. 5139 of 2018
                                   Arising out of
                       Letters Patent Appeal No.1027 of 2014
       ======================================================
       Ghanshyam Prasad Singh

                                                       ... ... Petitioner/s
                                              Versus
       The State Of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 5289 of 2018
                                   Arising out of
                    Civil Writ Jurisdiction Case No.4047 of 2017
       ======================================================
       Gopalpur And Rasulpur Panchayat

                                                       ... ... Petitioner/s
                                              Versus
       Mr. Rakesh Srivastwa,

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 215 of 2019
                                  Arising out of
                  Miscellaneous Jurisdiction Case No.709 of 2016
       ======================================================
       Nand Kumar Rana

                                                       ... ... Petitioner/s
                                              Versus
       The State Of Bihar and Ors

                                              ... ... Opposite Party/s
       ======================================================
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          42/175




                                                with
                   Miscellaneous Jurisdiction Case No. 430 of 2019
                                    Arising out of
                    Civil Writ Jurisdiction Case No.16486 of 2016
       ======================================================
       Surendra Thakur

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar and Ors

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                 Miscellaneous Jurisdiction Case No. 539 of 2019
                                   Arising out of
                       Letters Patent Appeal No.1906 of 2016
       ======================================================
       Md. Shamimuddin

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar and Ors

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 687 of 2019
                                   Arising out of
                        Letters Patent Appeal No.670 of 2018
       ======================================================
       Jitendra Mohan Kanth

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar and Ors

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 847 of 2019
                                  Arising out of
                      Letters Patent Appeal No.2065 of 2016
       ======================================================
       Naim @ Sah Mohammad Naim

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar and Ors

                                              ... ... Opposite Party/s
       ======================================================
                                                with
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          43/175




                   Miscellaneous Jurisdiction Case No. 953 of 2019
                                    Arising out of
                    Civil Writ Jurisdiction Case No.16519 of 2017
       ======================================================
       Vishambhar Jha

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar and Ors

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 1117 of 2019
                                   Arising out of
                       Letters Patent Appeal No.1010 of 2017
       ======================================================
       Nand Dulari Kumari @ Mosmat Nand Dulari Devi

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 1147 of 2019
                                    Arising out of
                     Civil Writ Jurisdiction Case No.7505 of 1998
       ======================================================
       Niraj Kumar Jha

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                 Miscellaneous Jurisdiction Case No. 1156 of 2019
                                  Arising out of
                       Letters Patent Appeal No.773 of 2014
       ======================================================
       Manoj Kumar Pandey

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          44/175




                  Miscellaneous Jurisdiction Case No. 1207 of 2019
                                     Arising out of
                          Letters Patent Appeal No.78 of 2014
       ======================================================
       Smt. Chandra Jyoti Devi @ Chanda Devi

                                                       ... ... Petitioner/s
                                              Versus
       The Union of India

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 1213 of 2019
                                   Arising out of
                   Civil Writ Jurisdiction Case No.13554 of 2018
       ======================================================
       Rohit Kumar

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 1340 of 2019
                                    Arising out of
                    Civil Writ Jurisdiction Case No.16432 of 2015
       ======================================================
       Sri Bhagwan Singh

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 1513 of 2019
                                    Arising out of
                    Civil Writ Jurisdiction Case No.13460 of 2010
       ======================================================
       Krishna Nand Acharya

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          45/175




                 Miscellaneous Jurisdiction Case No. 1528 of 2019
                                  Arising out of
                      Letters Patent Appeal No.1903 of 2016
       ======================================================
       Subodh Kumar Dwivedi

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                Miscellaneous Jurisdiction Case No. 1533 of 2019
                                  Arising out of
                   Civil Writ Jurisdiction Case No.1485 of 2017
       ======================================================
       Umesh Kumar Thakur

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 1543 of 2019
                                    Arising out of
                    Civil Writ Jurisdiction Case No.15120 of 2017
       ======================================================
       Sri Shyam Narain jha

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                 Miscellaneous Jurisdiction Case No. 1544 of 2019
                                  Arising out of
                   Civil Writ Jurisdiction Case No.1013 of 2017
       ======================================================
       Ashok Kumar Rai

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          46/175




                  Miscellaneous Jurisdiction Case No. 1603 of 2019
                                  Arising out of
                       Letters Patent Appeal No.341 of 2018
       ======================================================
       Om Prakash Ram

                                                                ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 1668 of 2019
       ======================================================
       Syed Akabir Hussain

                                                                ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 1715 of 2019
                                    Arising out of
                    Civil Writ Jurisdiction Case No.14223 of 2016
       ======================================================
       Md. Pravez Khan

                                                                ... ... Petitioner/s
                                              Versus
       The State of Bihar,

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 1716 of 2019
                                    Arising out of
                    Civil Writ Jurisdiction Case No.14223 of 2016
       ======================================================
       Devendra Prasad

                                                                ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                     Miscellaneous Jurisdiction Case No. 1802 of 2019
                                     Arising out of
                          Letters Patent Appeal No.517 of 2017
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          47/175




       ======================================================
       Sanjay Kumar Madhukar

                                                          ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 1925 of 2019
                                    Arising out of
                    Civil Writ Jurisdiction Case No.17475 of 2017
       ======================================================
       Gram Vikash Samiti Morauna Through Its President Ram Kumar Pandey

                                                          ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                Miscellaneous Jurisdiction Case No. 2002 of 2019
                                 Arising out of
                  Civil Writ Jurisdiction Case No.9433 of 2018
       ======================================================
       DHIRENDRA KUMAR SINGH

                                                          ... ... Petitioner/s
                                              Versus
       SRI AMIR SUBHANI

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 2040 of 2019
                                    Arising out of
                    Civil Writ Jurisdiction Case No.22395 of 2018
       ======================================================
       Paramhans Singh

                                                          ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                Miscellaneous Jurisdiction Case No. 2045 of 2019
                                 Arising out of
                     Letters Patent Appeal No.1441 of 2015
       ======================================================
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          48/175




       Harendra Kumar Pathak @ Harindra Kumar Pathak

                                                           ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 2096 of 2019
                                  Arising out of
                   Civil Writ Jurisdiction Case No.6829 of 1991
       ======================================================
       Radha Devi

                                                           ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 2140 of 2019
                                  Arising out of
                  Miscellaneous Jurisdiction Case No.3968 of 2016
       ======================================================
       Nand Kishore Bhagat

                                                           ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 2146 of 2019
                                      Arising out of
                          Letters Patent Appeal No.840 of 2018
       ======================================================
       M/s. Harideo Clinic through its Proprietor Dilip Kumar

                                                           ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 2147 of 2019
                                    Arising out of
                         Letters Patent Appeal No.839 of 2018
       ======================================================
       Ms. Nandraj Nursing Home through its Proprietor Subodh Kumar Yadav
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          49/175




                                                                ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 2148 of 2019
                                      Arising out of
                         Letters Patent Appeal No.834 of 2018
       ======================================================
       Ms. Kunal Hospital through its Proprietor Binod Kumar Suman

                                                                ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 2152 of 2019
                                     Arising out of
                         Letters Patent Appeal No.833 of 2018
       ======================================================
       Ms. Alok Surgical Hospital @ Surya Clinic

                                                                ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 2302 of 2019
                                  Arising out of
                       Letters Patent Appeal No.217 of 2018
       ======================================================
       Abdul Quiyum

                                                             ... ... Petitioner/s
                                      Versus
       Dr. Surendra Prasad Singh, The Vice Chancellor, Lalit Narayan Mithila
       University

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 2348 of 2019
                                    Arising out of
                    Civil Writ Jurisdiction Case No.19722 of 2011
       ======================================================
       Dhirendra Kumar
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          50/175




                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 2375 of 2019
                                   Arising out of
                   Civil Writ Jurisdiction Case No.10222 of 2018
       ======================================================
       Mahesh Thakur

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 2402 of 2019
                                    Arising out of
                     Civil Writ Jurisdiction Case No.5434 of 2013
       ======================================================
       Shivnath Thakur

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 2433 of 2019
                                    Arising out of
                        Letters Patent Appeal No.1855 of 2015
       ======================================================
       Shailendra Kumar

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 2502 of 2019
                                     Arising out of
                     Civil Writ Jurisdiction Case No.12512 of 2018
       ======================================================
       Shivdhar Prasad @ Shivdhar Yadav
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          51/175




                                                       ... ... Petitioner/s
                                         Versus
       Mr. Deepak Kumar, the State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 2533 of 2019
                                   Arising out of
                   Civil Writ Jurisdiction Case No.11486 of 2018
       ======================================================
       Shivkant Kumar

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                 Miscellaneous Jurisdiction Case No. 2543 of 2019
                                   Arising out of
                    Civil Writ Jurisdiction Case No.7038 of 2017
       ======================================================
       Arvind Kumar

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                 Miscellaneous Jurisdiction Case No. 2578 of 2019
                                  Arising out of
                      Letters Patent Appeal No.2292 of 2016
       ======================================================
       Shambhu Raut

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 2581 of 2019
                                   Arising out of
                       Letters Patent Appeal No.1301 of 2017
       ======================================================
       Sudhira Kumari
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          52/175




                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 2792 of 2019
                                   Arising out of
                    Civil Writ Jurisdiction Case No.8895 of 2015
       ======================================================
       Ganga Nand Singh

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 2805 of 2019
                                    Arising out of
                        Letters Patent Appeal No.1409 of 2017
       ======================================================
       Raj Narain Singh

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 2847 of 2019
                                    Arising out of
                    Civil Writ Jurisdiction Case No.10297 of 2019
       ======================================================
       Arif Husain

                                                       ... ... Petitioner/s
                                        Versus
       The Bihar State Madarsa Education Board,

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 2873 of 2019
                                    Arising out of
                     Civil Writ Jurisdiction Case No.2950 of 2019
       ======================================================
       Abhilasha Singh,
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          53/175




                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                 Miscellaneous Jurisdiction Case No. 2881 of 2019
                                    Arising out of
                    Civil Writ Jurisdiction Case No.16634 of 2018
       ======================================================
       Vikash Kumar

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 2901 of 2019
                                   Arising out of
                       Letters Patent Appeal No.1615 of 2017
       ======================================================
       Krishna Kumar Singh

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 2902 of 2019
                                   Arising out of
                        Letters Patent Appeal No.136 of 2018
       ======================================================
       Sihasan Prasad

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 2913 of 2019
                                  Arising out of
                          CIVIL REVIEW No.217 of 2018
       ======================================================
       Ayodhya Prasad
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          54/175




                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                 Miscellaneous Jurisdiction Case No. 2947 of 2019
                                  Arising out of
                   Civil Writ Jurisdiction Case No.3058 of 2018
       ======================================================
       Hemant Kumar

                                                       ... ... Petitioner/s
                                         Versus
       Sri G.C Srivastava, Chief Managing Director

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 3148 of 2019
                                    Arising out of
                         Letters Patent Appeal No.679 of 2012
       ======================================================
       Birchandra Thakur

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 3212 of 2019
                                    Arising out of
                    Civil Writ Jurisdiction Case No.12287 of 2012
       ======================================================
       Arakshi Karamcharigan Sahkari Grih Nirman Samiti Ltd.

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 3237 of 2019
                                    Arising out of
                        Letters Patent Appeal No.1396 of 2018
       ======================================================
       Jagnath Prasad
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          55/175




                                                       ... ... Petitioner/s
                                              Versus
       The State Bank of India

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                 Miscellaneous Jurisdiction Case No. 3274 of 2019
                                   Arising out of
                    Civil Writ Jurisdiction Case No.5418 of 2019
       ======================================================
       Upendra Mahto

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 3331 of 2019
                                    Arising out of
                    Civil Writ Jurisdiction Case No.19438 of 2018
       ======================================================
       Sujit Kumar @ Sujit Kumar Mehta

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                 Miscellaneous Jurisdiction Case No. 3343 of 2019
                                  Arising out of
                       Letters Patent Appeal No.199 of 2018
       ======================================================
       Uday Kumar Singh

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 3444 of 2019
                                   Arising out of
                       Letters Patent Appeal No.1472 of 2018
       ======================================================
       Arun Kumar
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          56/175




                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 3448 of 2019
                                   Arising out of
                        Letters Patent Appeal No.716 of 2017
       ======================================================
       Sita Ram Prasad

                                                       ... ... Petitioner/s
                                              Versus
       State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 3492 of 2019
                                     Arising out of
                     Civil Writ Jurisdiction Case No.12766 of 2017
       ======================================================
       Ravindra Prasad Singh

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                 Miscellaneous Jurisdiction Case No. 3613 of 2019
                                  Arising out of
                  Civil Writ Jurisdiction Case No.17445 of 2015
       ======================================================
       Md. Alam,

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                 Miscellaneous Jurisdiction Case No. 3683 of 2019
                                   Arising out of
                   Civil Writ Jurisdiction Case No.19866 of 2016
       ======================================================
       Babloo Kumar Singh @ Bablu Kumar Singh,
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          57/175




                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar,

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 3912 of 2019
       ======================================================
       Mrs. Tahmina Imam Punvani

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 3913 of 2019
                                     Arising out of
                        Letters Patent Appeal No.1036 of 2018
       ======================================================
       The Best Towers Private Limited

                                                       ... ... Petitioner/s
                                              Versus
       Reliance Communication Limited

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 3923 of 2019
                                  Arising out of
                   Civil Writ Jurisdiction Case No.3728 of 2019
       ======================================================
       Ramakant Ram

                                                       ... ... Petitioner/s
                                              Versus
       Sri Deepak Kumar,

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 3972 of 2019
                                     Arising out of
                    Civil Writ Jurisdiction Case No.18523 of 2015
       ======================================================
       M/s Patwari Udyog, a Partnership Firm having

                                                       ... ... Petitioner/s
                                              Versus
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          58/175




       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 3977 of 2019
                                   Arising out of
                    Civil Writ Jurisdiction Case No.6627 of 2019
       ======================================================
       Md. Ashraf,

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                 Miscellaneous Jurisdiction Case No. 4047 of 2019
                                  Arising out of
                   Civil Writ Jurisdiction Case No.7829 of 2018
       ======================================================
       Domai Mahto @ Domai Mahato

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 4077 of 2019
                                   Arising out of
                    Civil Writ Jurisdiction Case No.9231 of 2018
       ======================================================
       Narnath Mandal,

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 4131 of 2019
                                    Arising out of
                     Civil Writ Jurisdiction Case No.3809 of 2019
       ======================================================
       Bhagavan Saw,

                                                       ... ... Petitioner/s
                                              Versus
       Sri Vivek Kumar Singh,
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          59/175




                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 4206 of 2019
                                    Arising out of
                    Civil Writ Jurisdiction Case No.19049 of 2016
       ======================================================
       Shahbaz Ansari,

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 4285 of 2019
                                   Arising out of
                    Civil Writ Jurisdiction Case No.9574 of 2012
       ======================================================
       Akshansh Ankit,

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 4333 of 2019
                                   Arising out of
                   Civil Writ Jurisdiction Case No.16183 of 2012
       ======================================================
       Raj Ranjan

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                 Miscellaneous Jurisdiction Case No. 4389 of 2019
                                   Arising out of
                    Civil Writ Jurisdiction Case No.6861 of 2018
       ======================================================
       Chandramani Kumar,

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          60/175




                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 4707 of 2019
                                   Arising out of
                        Letters Patent Appeal No.438 of 2017
       ======================================================
       Prabhakar Mishra

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 4715 of 2019
                                   Arising out of
                    Civil Writ Jurisdiction Case No.7524 of 2019
       ======================================================
       Santosh Kumar,

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 4724 of 2019
                                  Arising out of
                       Letters Patent Appeal No.635 of 2018
       ======================================================
       Awadhesh Singh

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 4745 of 2019
                                   Arising out of
                    Civil Writ Jurisdiction Case No.5124 of 2018
       ======================================================
       Prashant Kumar Singh

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          61/175




                                              ... ... Opposite Party/s
       ======================================================
                                                with
                    Miscellaneous Jurisdiction Case No. 4839 of 2019
                                    Arising out of
                     Civil Writ Jurisdiction Case No.9450 of 2016
       ======================================================
       Kapil Prasad

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                 Miscellaneous Jurisdiction Case No. 4888 of 2019
                                   Arising out of
                   Civil Writ Jurisdiction Case No.11490 of 2017
       ======================================================
       Shyam Narayan Sinha

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 4941 of 2019
                                  Arising out of
                       Letters Patent Appeal No.330 of 2019
       ======================================================
       Md. Mahtab Alam

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 5007 of 2019
                                    Arising out of
                     Civil Writ Jurisdiction Case No.5694 of 2019
       ======================================================
       Shyam Bihari Tiwari,

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar.
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          62/175




                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 5010 of 2019
                                  Arising out of
                    Civil Writ Jurisdiction Case No.163 of 1993
       ======================================================
       Manish Sinha

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                 Miscellaneous Jurisdiction Case No. 5076 of 2019
                                  Arising out of
                       Letters Patent Appeal No.857 of 2018
       ======================================================
       Arwind Kumar Singh

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 5088 of 2019
                                    Arising out of
                        Letters Patent Appeal No.1426 of 2015
       ======================================================
       Shiv Kumar Singh

                                                       ... ... Petitioner/s
                                              Versus
       Amit Khare,

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 5120 of 2019
                                   Arising out of
                   Civil Writ Jurisdiction Case No.16977 of 2019
       ======================================================
       Radhe Shyam Sharma,

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          63/175




                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 5148 of 2019
                                     Arising out of
                      Civil Writ Jurisdiction Case No.1358 of 2019
       ======================================================
       Laljee Jhangar @ Lalu Jhangar

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 5171 of 2019
                                      Arising out of
                      Civil Writ Jurisdiction Case No.5805 of 2019
       ======================================================
       E Sector Vikas Samiti, Peoples Cooperative

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 5191 of 2019
                                    Arising out of
                        Letters Patent Appeal No.1880 of 2015
       ======================================================
       Narayan Jha

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 5283 of 2019
                                   Arising out of
                        Letters Patent Appeal No.65 of 2016
       ======================================================
       Indu Kant Mishra

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          64/175




                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 5284 of 2019
                                    Arising out of
                         Letters Patent Appeal No.43 of 2016
       ======================================================
       Baidya Nath Jha

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                    Miscellaneous Jurisdiction Case No. 5313 of 2019
                                     Arising out of
                          Letters Patent Appeal No.622 of 2018
       ======================================================
       Harihardatt Vatsa Kumar Pankaj,

                                                       ... ... Petitioner/s
                                       Versus
       The Bihar State Power Holding Company Ltd.

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                     Miscellaneous Jurisdiction Case No. 33 of 2020
                                     Arising out of
                      Civil Writ Jurisdiction Case No.8238 of 2019
       ======================================================
       Globus Spirits Ltd.

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 58 of 2020
                                   Arising out of
                   Civil Writ Jurisdiction Case No.14510 of 2019
       ======================================================
       Amarjeet Kumar,

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          65/175




                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 71 of 2020
                                 Arising out of
                  Criminal Writ Jurisdiction Case No.792 of 2019
       ======================================================
       Dhanmun Yadav @ Dhanjee Yadav,

                                                         ... ... Petitioner/s
                                              Versus
       Deepak Kumar,

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 80 of 2020
                                  Arising out of
                       Letters Patent Appeal No.686 of 2017
       ======================================================
       Md. Anwar Ahmad

                                                         ... ... Petitioner/s
                                    Versus
       Mr. Uday Singh Kumawat, Chairman, Bihar State Tourism Development
       Corporation Ltd.

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                 Miscellaneous Jurisdiction Case No. 103 of 2020
                                 Arising out of
                 Miscellaneous Jurisdiction Case No.4522 of 2018
       ======================================================
       Manoj Kumar Mahta

                                                         ... ... Petitioner/s
                                              Versus
       The State of Bihar.

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                    Miscellaneous Jurisdiction Case No. 120 of 2020
                                    Arising out of
                        Letters Patent Appeal No.1084 of 2017
       ======================================================
       Gyanti Devi,

                                                         ... ... Petitioner/s
                                              Versus
       The State of Bihar
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          66/175




                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 304 of 2020
                                  Arising out of
                      Letters Patent Appeal No.1302 of 2019
       ======================================================
       M/s Ramesh Kumar Baid and Sons (HUF)

                                                        ... ... Petitioner/s
                                              Versus
       Union of India

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 375 of 2020
                                    Arising out of
                        Letters Patent Appeal No.2138 of 2015
       ======================================================
       Chhutaharu Das Prathmik Sah Madhya Sanskrit Vidyalaya Pathraha

                                                        ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                    Miscellaneous Jurisdiction Case No. 382 of 2020
                                    Arising out of
                     Civil Writ Jurisdiction Case No.6936 of 2019
       ======================================================
       Santosh Prasad Sah,

                                                        ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 485 of 2020
                                  Arising out of
                       Letters Patent Appeal No.686 of 2018
       ======================================================
       Gautam Paswan @ Gautam Kumar

                                                        ... ... Petitioner/s
                                              Versus
       The State of Bihar
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          67/175




                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 488 of 2020
                                   Arising out of
                    Civil Writ Jurisdiction Case No.2286 of 2018
       ======================================================
       Md. Shadab Anjum

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 574 of 2020
                                   Arising out of
                       Letters Patent Appeal No.1800 of 2018
       ======================================================
       Dr. Deepak Kumar,

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 644 of 2020
                                   Arising out of
                    Civil Writ Jurisdiction Case No.9239 of 2019
       ======================================================
       Dr. Amit Kumar Singh

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 647 of 2020
                                   Arising out of
                   Civil Writ Jurisdiction Case No.12037 of 2019
       ======================================================
       Dr. Amit Kumar Singh

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          68/175




                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 705 of 2020
                                    Arising out of
                    Civil Writ Jurisdiction Case No.3639 of 2000
       ======================================================
       Vidyanand Mithila Sanskrit Mahavidyalay Sankatmochan Dham,Darbhanga

                                                            ... ... Petitioner/s
                                         Versus
       Mr. R.K. Mahajan, The Principal Secretary,

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 714 of 2020
                                  Arising out of
                  Miscellaneous Jurisdiction Case No.125 of 2015
       ======================================================
       Sanjeev Kumar

                                                            ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 782 of 2020
                                  Arising out of
                  Miscellaneous Jurisdiction Case No.3722 of 2016
       ======================================================
       Arvind Kumar Singh

                                                            ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 823 of 2020
       ======================================================
       Deep Narayan Gupta

                                                            ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          69/175




                                                with
                  Miscellaneous Jurisdiction Case No. 1037 of 2020
                                  Arising out of
                  Miscellaneous Jurisdiction Case No.125 of 2015
       ======================================================
       Chanchal Kumari,

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar,

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 1145 of 2020
                                   Arising out of
                   Criminal Writ Jurisdiction Case No.1264 of 2016
       ======================================================
       Sita Ram Singh,

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 1178 of 2020
                                    Arising out of
                    Civil Writ Jurisdiction Case No.12227 of 2016
       ======================================================
       Sudhir Kumar Ojha

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 1189 of 2020
                                    Arising out of
                    Civil Writ Jurisdiction Case No.20497 of 2018
       ======================================================
       Kamal Deo Singh @ Kamaldeo Bhardwaj

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          70/175




                  Miscellaneous Jurisdiction Case No. 1217 of 2020
                                    Arising out of
                    Civil Writ Jurisdiction Case No.16965 of 2018
       ======================================================
       Md. Sayeed Siddique

                                                         ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 1242 of 2020
                                    Arising out of
                     Civil Writ Jurisdiction Case No.6827 of 2018
       ======================================================
       Krishnakant Mishra

                                                         ... ... Petitioner/s
                                              Versus
       The State of Bihar.

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 1318 of 2020
                                    Arising out of
                    Civil Writ Jurisdiction Case No.21796 of 2018
       ======================================================
       Chandrika Singh

                                                         ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 1324 of 2020
       ======================================================
       Seva Nivrit Shikshketar Karmchari Sangh, B.R.A. Bihar University,
       Muzaffarpur

                                                         ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          71/175




                Miscellaneous Jurisdiction Case No. 1335 of 2020
                                Arising out of
                     Letters Patent Appeal No.109 of 2018
       ======================================================
       GAYATRI KUMARI @ GAYATRI DEVI

                                              ... ... Petitioner/s
                              Versus
       THE STATE OF BIHAR THROUGH SRI DEEPAK KUMAR, CHIEF
       SECRETARY

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 1339 of 2020
                                    Arising out of
                    Civil Writ Jurisdiction Case No.25037 of 2019
       ======================================================
       Satyendra Yadav

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 16 of 2021
       ======================================================
       Sikandar Kumar

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                 Miscellaneous Jurisdiction Case No. 81 of 2021
                                 Arising out of
                  Civil Writ Jurisdiction Case No.4773 of 2020
       ======================================================
       SASHI KUMAR

                                                       ... ... Petitioner/s
                                              Versus
       The Union of India

                                              ... ... Opposite Party/s
       ======================================================
                                                with
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          72/175




                    Miscellaneous Jurisdiction Case No. 142 of 2021
                                     Arising out of
                     Civil Writ Jurisdiction Case No.19599 of 2018
       ======================================================
       Bihar Pradesh Madhyami Shiksha Shikshetar Karamchari Mahasangh

                                                        ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                    Miscellaneous Jurisdiction Case No. 143 of 2021
                                    Arising out of
                         Letters Patent Appeal No.255 of 2020
       ======================================================
       Dr. Ravi Ranjan Kumar

                                                        ... ... Petitioner/s
                                              Versus
       Deepak Kumar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                 Miscellaneous Jurisdiction Case No. 180 of 2021
                                 Arising out of
                  Civil Writ Jurisdiction Case No.6147 of 2020
       ======================================================
       SANGITA DEVI

                                                        ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 181 of 2021
                                   Arising out of
                   Civil Writ Jurisdiction Case No.22477 of 2018
       ======================================================
       Rama Shankar Singh

                                                        ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          73/175




                   Miscellaneous Jurisdiction Case No. 183 of 2021
                                    Arising out of
                      Civil Writ Jurisdiction Case No.67 of 2020
       ======================================================
       Sanjiv Kumar Singh

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 233 of 2021
                                  Arising out of
                   Civil Writ Jurisdiction Case No.5813 of 2009
       ======================================================
       Sadan Shah

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                    Miscellaneous Jurisdiction Case No. 278 of 2021
                                     Arising out of
                      Civil Writ Jurisdiction Case No.2164 of 2020
       ======================================================
       Sri Sri 108 Baba Bhuteshwar Nath Mahadev Mandir,

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar.

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 279 of 2021
                                   Arising out of
                   Civil Writ Jurisdiction Case No.22590 of 2019
       ======================================================
       Krishna Kumar @ Krishna Kumar Soni

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          74/175




                     Miscellaneous Jurisdiction Case No. 291 of 2021
                                      Arising out of
                       Civil Writ Jurisdiction Case No.8093 of 2019
       ======================================================
       Pratijnya, Social Organisation

                                                       ... ... Petitioner/s
                                              Versus
       The Union of India.

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 317 of 2021
                                    Arising out of
                     Civil Writ Jurisdiction Case No.7626 of 2020
       ======================================================
       Shashi Shekhar Prasad Singh @ Sashi Sheshar Prasad Singh

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                 Miscellaneous Jurisdiction Case No. 318 of 2021
                                  Arising out of
                  Civil Writ Jurisdiction Case No.12031 of 2019
       ======================================================
       Rina Devi

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                     Miscellaneous Jurisdiction Case No. 340 of 2021
                                      Arising out of
                       Civil Writ Jurisdiction Case No.8093 of 2019
       ======================================================
       Pratijnya, Social Organization

                                                       ... ... Petitioner/s
                                              Versus
       The Union of India

                                              ... ... Opposite Party/s
       ======================================================
                                                with
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          75/175




                  Miscellaneous Jurisdiction Case No. 380 of 2021
                                  Arising out of
                       Letters Patent Appeal No.620 of 2019
       ======================================================
       Kailash Kumar Mahto,

                                                          ... ... Petitioner/s
                                           Versus
       The State of Bihar, through its Chief Secretary,

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 402 of 2021
                                   Arising out of
                    Civil Writ Jurisdiction Case No.7384 of 2018
       ======================================================
       Arun Kumar,

                                                          ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 403 of 2021
                                   Arising out of
                    Civil Writ Jurisdiction Case No.8017 of 2020
       ======================================================
       Om Prakash Singh @ Munna Prasad

                                                          ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                 Miscellaneous Jurisdiction Case No. 513 of 2021
                                  Arising out of
                  Civil Writ Jurisdiction Case No.18621 of 2018
       ======================================================
       Budh Ram Kumar Singh

                                                          ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          76/175




                 Miscellaneous Jurisdiction Case No. 526 of 2021
                                 Arising out of
                  Civil Writ Jurisdiction Case No.1742 of 2020
       ======================================================
       MAHENDRA CHOUDHARY @ MAHENDRA KUMAR

                                                       ... ... Petitioner/s
                                              Versus
       Mr. Amir Subhani

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 575 of 2021
                                   Arising out of
                   Civil Writ Jurisdiction Case No.22013 of 2018
       ======================================================
       Rajiv Kumar

                                                       ... ... Petitioner/s
                                          Versus
       The State of Bihar through Sri Deepak Kumar,

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 591 of 2021
                                  Arising out of
                   Criminal Writ Jurisdiction Case No.113 of 2020
       ======================================================
       Ramdev Prasad Yadav @ Ramdeo Yadav

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 648 of 2021
                                   Arising out of
                   Civil Writ Jurisdiction Case No.19441 of 2019
       ======================================================
       Shyam Narayan Prasad

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar,

                                              ... ... Opposite Party/s
       ======================================================
                                                with
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          77/175




                   Miscellaneous Jurisdiction Case No. 686 of 2021
                                    Arising out of
                    Civil Writ Jurisdiction Case No.21442 of 2018
       ======================================================
       Sanjay Paswan

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 689 of 2021
                                  Arising out of
                  Civil Writ Jurisdiction Case No.16383 of 2018
       ======================================================
       Chandan Kumar

                                                       ... ... Petitioner/s
                                              Versus
       Shri Deepak Kumar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 691 of 2021
                                     Arising out of
                    Civil Writ Jurisdiction Case No.18059 of 2019
       ======================================================
       Nirbhay Prashant, Advocate, in- Person

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 734 of 2021
                                    Arising out of
                    Civil Writ Jurisdiction Case No.13137 of 2019
       ======================================================
       Suresh Kumar @ Suresh Kashyap

                                                       ... ... Petitioner/s
                                              Versus
       Shri Deepak Kumar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          78/175




                  Miscellaneous Jurisdiction Case No. 784 of 2021
                                   Arising out of
                       Letters Patent Appeal No.1585 of 2018
       ======================================================
       Ram Prasad Mishra

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar,

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                    Miscellaneous Jurisdiction Case No. 787 of 2021
                                     Arising out of
                      Civil Writ Jurisdiction Case No.1329 of 2020
       ======================================================
       Bijendra Singh

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 846 of 2021
                                  Arising out of
                          CIVIL REVIEW No.209 of 2012
       ======================================================
       Alakh Kumar Sinha

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 909 of 2021
                                   Arising out of
                   Civil Writ Jurisdiction Case No.24509 of 2018
       ======================================================
       Bhagwan sah

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          79/175




                   Miscellaneous Jurisdiction Case No. 911 of 2021
                                   Arising out of
                   Miscellaneous Jurisdiction Case No.2583 of 2019
       ======================================================
       Surendra Bhagat

                                                         ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 968 of 2021
                                   Arising out of
                   Civil Writ Jurisdiction Case No.17117 of 2019
       ======================================================
       Kanhaiya Kumar

                                                         ... ... Petitioner/s
                                          Versus
       The State of Bihar through Principal Secretary,

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 1021 of 2021
                                   Arising out of
                        Letters Patent Appeal No.152 of 2018
       ======================================================
       Ram Singar Singh

                                                         ... ... Petitioner/s
                                              Versus
       The State of Bihar.

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 1079 of 2021
                                    Arising out of
                      Civil Writ Jurisdiction Case No.133 of 2019
       ======================================================
       Sanjeet Kumar,

                                                         ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          80/175




                  Miscellaneous Jurisdiction Case No. 1096 of 2021
                                  Arising out of
                   Civil Writ Jurisdiction Case No.9820 of 2020
       ======================================================
       Deenbandhu Choudhary

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 1137 of 2021
                                  Arising out of
                  Miscellaneous Jurisdiction Case No.3968 of 2016
       ======================================================
       Ram Pravesh Ram

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 1185 of 2021
                                    Arising out of
                    Civil Writ Jurisdiction Case No.25840 of 2019
       ======================================================
       Md. Sabir Hussain @ Sabir Husain,

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                Miscellaneous Jurisdiction Case No. 1217 of 2021
                                  Arising out of
                  Civil Writ Jurisdiction Case No.17445 of 2015
       ======================================================
       Md. Alam

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          81/175




                   Miscellaneous Jurisdiction Case No. 1235 of 2021
                                     Arising out of
                     Civil Writ Jurisdiction Case No.10060 of 2019
       ======================================================
       Bijli Yadav @ Rajballabh Prasad

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 1243 of 2021
                                   Arising out of
                   Civil Writ Jurisdiction Case No.13730 of 2019
       ======================================================
       Makbool Alam

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 1280 of 2021
                                   Arising out of
                    Civil Writ Jurisdiction Case No.6999 of 2015
       ======================================================
       Sanjeev Kumar Yadav

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                Miscellaneous Jurisdiction Case No. 1284 of 2021
                                  Arising out of
                  Civil Writ Jurisdiction Case No.17533 of 2014
       ======================================================
       Md. Raja

                                                       ... ... Petitioner/s
                                              Versus
       Thiyagraja SM,

                                              ... ... Opposite Party/s
       ======================================================
                                                with
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          82/175




                  Miscellaneous Jurisdiction Case No. 1307 of 2021
                                  Arising out of
                   Civil Writ Jurisdiction Case No.9800 of 2020
       ======================================================
       Ramashish Mahto

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                    Miscellaneous Jurisdiction Case No. 1310 of 2021
                                      Arising out of
                       Civil Writ Jurisdiction Case No.8199 of 2020
       ======================================================
       Patna I.S.B.T. Vendor Hawkers Union

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 1379 of 2021
                                  Arising out of
                          CIVIL REVIEW No.146 of 2018
       ======================================================
       Samadhan Seva Samiti,

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 1381 of 2021
                                   Arising out of
                    Civil Writ Jurisdiction Case No.8071 of 2020
       ======================================================
       Amit Sharma,

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          83/175




                 Miscellaneous Jurisdiction Case No. 1400 of 2021
                                  Arising out of
                   Civil Writ Jurisdiction Case No.7727 of 2020
       ======================================================
       Sharwan Kumar

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 1403 of 2021
                                    Arising out of
                    Civil Writ Jurisdiction Case No.10812 of 1999
       ======================================================
       Shashi Kala Khetan

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 1416 of 2021
                                    Arising out of
                    Civil Writ Jurisdiction Case No.17030 of 2019
       ======================================================
       Abdul Majid

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 1422 of 2021
                                   Arising out of
                    Civil Writ Jurisdiction Case No.9004 of 2020
       ======================================================
       Navin Nikunj

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar,

                                              ... ... Opposite Party/s
       ======================================================
                                                with
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          84/175




                   Miscellaneous Jurisdiction Case No. 1460 of 2021
                                    Arising out of
                     Civil Writ Jurisdiction Case No.2922 of 2021
       ======================================================
       Sunil Singh @ Sunil Kumar Singh

                                                            ... ... Petitioner/s
                                     Versus
       Shri Chaitanya Prasad, Additional Secretary, Prohibition Excise and
       Registration Department,

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 1486 of 2021
                                    Arising out of
                    Civil Writ Jurisdiction Case No.22930 of 2018
       ======================================================
       Suresh Kashyap @ Suresh Kumar,

                                                               ... ... Petitioner/s
                                              Versus
       Shri Vivek Kumar Singh,

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 1490 of 2021
                                   Arising out of
                       Letters Patent Appeal No.1337 of 2018
       ======================================================
       Md. Habibur Rahman

                                                               ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 1498 of 2021
                                  Arising out of
                   Civil Writ Jurisdiction Case No.9019 of 2020
       ======================================================
       Swami Nath Kumar

                                                               ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          85/175




                   Miscellaneous Jurisdiction Case No. 1505 of 2021
                                    Arising out of
                     Civil Writ Jurisdiction Case No.7980 of 2020
       ======================================================
       Zahid Hussain

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar,

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                    Miscellaneous Jurisdiction Case No. 1506 of 2021
                                    Arising out of
                         Letters Patent Appeal No.981 of 2017
       ======================================================
       Girdhari Prasad Yadav,

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 1507 of 2021
                                   Arising out of
                   Civil Writ Jurisdiction Case No.10523 of 2019
       ======================================================
       Raghu Bansh Mahto

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                 Miscellaneous Jurisdiction Case No. 1508 of 2021
                                  Arising out of
                  Civil Writ Jurisdiction Case No.20179 of 2019
       ======================================================
       Amresh Kumar

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          86/175




                   Miscellaneous Jurisdiction Case No. 1537 of 2021
                                    Arising out of
                     Civil Writ Jurisdiction Case No.1973 of 2019
       ======================================================
       Satrughan Singh

                                                          ... ... Petitioner/s
                                              Versus
       Mr. Arbind Kumar Choudhary

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 1561 of 2021
                                    Arising out of
                    Civil Writ Jurisdiction Case No.16815 of 2018
       ======================================================
       Subhash Prasad Yadav

                                                          ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 1581 of 2021
                                    Arising out of
                     Civil Writ Jurisdiction Case No.9422 of 2020
       ======================================================
       Indra Mohan Jha

                                                          ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 1605 of 2021
                                     Arising out of
                     Civil Writ Jurisdiction Case No.20038 of 2019
       ======================================================
       Jagannath Singh

                                                          ... ... Petitioner/s
                                           Versus
       The State of Bihar through Sri Tripurari Sharan,

                                              ... ... Opposite Party/s
       ======================================================
                                                with
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          87/175




                   Miscellaneous Jurisdiction Case No. 1618 of 2021
                                    Arising out of
                    Civil Writ Jurisdiction Case No.25637 of 2019
       ======================================================
       Prabha Devi @ Prabha Devi

                                                          ... ... Petitioner/s
                                      Versus
       The State of Bihar through Dr. Nilesh Ram Chandra Deore, the District
       Magistrate

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 1623 of 2021
                                    Arising out of
                    Civil Writ Jurisdiction Case No.22925 of 2019
       ======================================================
       Pankaj Kumar

                                                                     ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 1644 of 2021
                                   Arising out of
                    Civil Writ Jurisdiction Case No.8452 of 2020
       ======================================================
       Suraj Kumar

                                                                   ... ... Petitioner/s
                                          Versus
       The State of Bihar through Principal Secretary, Excise Department

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                    Miscellaneous Jurisdiction Case No. 1685 of 2021
                                     Arising out of
                     Civil Writ Jurisdiction Case No.18874 of 2017
       ======================================================
       Indushekhar,

                                                                     ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          88/175




                 Miscellaneous Jurisdiction Case No. 1687 of 2021
                                   Arising out of
                   Civil Writ Jurisdiction Case No.17445 of 2015
       ======================================================
       Md. Imam Hussain,

                                                                     ... ... Petitioner/s
                                              Versus
       The State of Bihar,

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                    Miscellaneous Jurisdiction Case No. 1689 of 2021
                                       Arising out of
                      Civil Writ Jurisdiction Case No.12431 of 2019
       ======================================================
       Md. Israfil @ Israfil Ansari @ Israfil

                                                                     ... ... Petitioner/s
                                          Versus
       The State of Bihar through Sri Chaitanya Prasad, Secretary,

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 1695 of 2021
                                  Arising out of
                  Miscellaneous Jurisdiction Case No.2661 of 2019
       ======================================================
       Shiv Kumar Sukla @ Shiv KUmar Shukla,

                                                                     ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 1698 of 2021
                                   Arising out of
                    Civil Writ Jurisdiction Case No.6052 of 2018
       ======================================================
       Syed Jamauluddin Ali

                                                                     ... ... Petitioner/s
                                              Versus
       The Union of India

                                              ... ... Opposite Party/s
       ======================================================
                                                with
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          89/175




                  Miscellaneous Jurisdiction Case No. 1702 of 2021
                                   Arising out of
                        Letters Patent Appeal No.318 of 2021
       ======================================================
       Dr. Pawan Kumar,

                                                            ... ... Petitioner/s
                                              Versus
       Dr. (Prof.) Nihar Ranjan Biswas,

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                 Miscellaneous Jurisdiction Case No. 1707 of 2021
                                   Arising out of
                    Civil Writ Jurisdiction Case No.3703 of 2021
       ======================================================
       Deepak Kumar

                                                            ... ... Petitioner/s
                                        Versus
       The State of Bihar, through Sri Chairanya Prasad S/o Not Known to the
       Petitioner,

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                 Miscellaneous Jurisdiction Case No. 1724 of 2021
                                  Arising out of
                      Letters Patent Appeal No.1326 of 2015
       ======================================================
       Pawan Kumar Upadhay

                                                            ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 1747 of 2021
                                   Arising out of
                     Civil Writ Jurisdiction Case No.984 of 2021
       ======================================================
       Shailendra Kumar Singh

                                                            ... ... Petitioner/s
                                          Versus
       The State of Bihar through the Chief Secretary,

                                              ... ... Opposite Party/s
       ======================================================
                                                with
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          90/175




                   Miscellaneous Jurisdiction Case No. 1749 of 2021
                                     Arising out of
                     Civil Writ Jurisdiction Case No.16009 of 2018
       ======================================================
       Balmiki Singh

                                                                     ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 1762 of 2021
                                   Arising out of
                        Letters Patent Appeal No.716 of 2017
       ======================================================
       Gulab Narayan Jha,

                                                                     ... ... Petitioner/s
                                              Versus
       The State of Bihar,

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                Miscellaneous Jurisdiction Case No. 1772 of 2021
                                  Arising out of
                  Civil Writ Jurisdiction Case No.14842 of 2018
       ======================================================
       Gonu Ray

                                                                     ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 1773 of 2021
                                    Arising out of
                         Letters Patent Appeal No.113 of 2013
       ======================================================
       Bihar Rajkiya Nalkoop Karmchari Sangh

                                                                    ... ... Petitioner/s
                                           Versus
       The State of Bihar, through (Shri Trirpurari Sharan) the Chief Secretary,

                                              ... ... Opposite Party/s
       ======================================================
                                                with
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          91/175




                  Miscellaneous Jurisdiction Case No. 1776 of 2021
                                   Arising out of
                    Civil Writ Jurisdiction Case No.1970 of 2020
       ======================================================
       Mahaveer Prasad Akela @ Mahaveer Akela

                                                             ... ... Petitioner/s
                                      Versus
       The State of Bihar through Mr. Tripuri Saran, IAS, the Chief Secretary,
       Government of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 1783 of 2021
                                  Arising out of
                       Letters Patent Appeal No.773 of 2016
       ======================================================
       Ajit Singh

                                                                ... ... Petitioner/s
                                          Versus
       The State of Bihar through the Divisional Commissioner

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 1786 of 2021
                                    Arising out of
                    Civil Writ Jurisdiction Case No.13029 of 2021
       ======================================================
       Daisy Devi,

                                                                ... ... Petitioner/s
                                              Versus
       The State of Bihar,

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 1805 of 2021
                                    Arising out of
                    Civil Writ Jurisdiction Case No.15475 of 2016
       ======================================================
       Vikas Chandra Guddu Baba

                                                                ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          92/175




                  Miscellaneous Jurisdiction Case No. 1815 of 2021
                                    Arising out of
                    Civil Writ Jurisdiction Case No.15581 of 2018
       ======================================================
       Bishwnath Prasad Singh @ Vishwanath Singh

                                                                    ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                 Miscellaneous Jurisdiction Case No. 1818 of 2021
                                  Arising out of
                       Letters Patent Appeal No.54 of 2012
       ======================================================
       Ram Kumar Chaudhary

                                                                    ... ... Petitioner/s
                                           Versus
       The State of Bihar through the Principal Secretary,

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 1822 of 2021
                                     Arising out of
                     Civil Writ Jurisdiction Case No.20179 of 2019
       ======================================================
       Amlavati devi

                                                                    ... ... Petitioner/s
                                          Versus
       Mr. Tripurari Sharan,Chief Secretary, Government of Bihar,

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 1845 of 2021
                                    Arising out of
                     Civil Writ Jurisdiction Case No.1686 of 2020
       ======================================================
       Shiv Balak Prasad Gond,

                                                                    ... ... Petitioner/s
                                              Versus
       The State of Bihar,

                                              ... ... Opposite Party/s
       ======================================================
                                                with
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          93/175




                  Miscellaneous Jurisdiction Case No. 1863 of 2021
                                   Arising out of
                     Civil Writ Jurisdiction Case No.928 of 2021
       ======================================================
       Nawal Kishore Rai

                                                                    ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                    Miscellaneous Jurisdiction Case No. 1889 of 2021
                                      Arising out of
                      Civil Writ Jurisdiction Case No.10418 of 2021
       ======================================================
       Jitendra Singh

                                                                    ... ... Petitioner/s
                                              Versus
       The State of Bihar,

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 1906 of 2021
                                   Arising out of
                    Civil Writ Jurisdiction Case No.5670 of 2018
       ======================================================
       Md. Ahteshamul Haque Ansari

                                                                  ... ... Petitioner/s
                                          Versus
       The State of Bihar through Tripurari Sharan The Chief Secretary

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 1939 of 2021
                                    Arising out of
                     Civil Writ Jurisdiction Case No.3947 of 2021
       ======================================================
       Horil Paswan,

                                                                    ... ... Petitioner/s
                                              Versus
       Shri Vivek Kumar Singh,

                                              ... ... Opposite Party/s
       ======================================================
                                                with
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          94/175




                  Miscellaneous Jurisdiction Case No. 1944 of 2021
                                    Arising out of
                     Civil Writ Jurisdiction Case No.6583 of 2020
       ======================================================
       Ranjeet Kumar

                                                                 ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 1948 of 2021
                                   Arising out of
                   Civil Writ Jurisdiction Case No.12023 of 2018
       ======================================================
       Akhilesh Kumar,

                                                                 ... ... Petitioner/s
                                              Versus
       The State of Bihar,

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 1984 of 2021
                                  Arising out of
                  Criminal Writ Jurisdiction Case No.187 of 2014
       ======================================================
       Sudhir Kumar

                                                                 ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                 Miscellaneous Jurisdiction Case No. 2046 of 2021
                                  Arising out of
                   Civil Writ Jurisdiction Case No.3107 of 2021
       ======================================================
       Chandan Kumar Sahni

                                                              ... ... Petitioner/s
                                        Versus
       The State of Bihar through the Election Commission, Bihar, Patna namely
       Shree H.R. Srinivasa.

                                              ... ... Opposite Party/s
       ======================================================
                                                with
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          95/175




                   Miscellaneous Jurisdiction Case No. 2056 of 2021
                                     Arising out of
                     Civil Writ Jurisdiction Case No.14556 of 2018
       ======================================================
       Hari Shankar Singh

                                                           ... ... Petitioner/s
                                      Versus
       The State of Bihar through Mr. Amir Subhani, the Principal Secretary,
       Department of Home

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 2058 of 2021
                                    Arising out of
                     Civil Writ Jurisdiction Case No.9494 of 2020
       ======================================================
       Vijay Kumar Singh,

                                                              ... ... Petitioner/s
                                              Versus
       The State of Bihar,

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 2078 of 2021
                                     Arising out of
                     Civil Writ Jurisdiction Case No.15328 of 2021
       ======================================================
       Basant Vihar Awashiya Colony,

                                                              ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 2079 of 2021
                                   Arising out of
                    Civil Writ Jurisdiction Case No.5293 of 2021
       ======================================================
       Sanjay Kumar Singh,

                                                              ... ... Petitioner/s
                                              Versus
       The State of Bihar,

                                              ... ... Opposite Party/s
       ======================================================
                                                with
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          96/175




                  Miscellaneous Jurisdiction Case No. 2088 of 2021
                                    Arising out of
                    Civil Writ Jurisdiction Case No.13228 of 2021
       ======================================================
       Janardan Mahto,

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar,

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 2104 of 2021
                                   Arising out of
                    Civil Writ Jurisdiction Case No.9077 of 2020
       ======================================================
       Mdr. Karim Uddin Siddique

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                    Miscellaneous Jurisdiction Case No. 2120 of 2021
                                     Arising out of
                       Civil Writ Jurisdiction Case No.72 of 2017
       ======================================================
       Juli Kumari,

                                                       ... ... Petitioner/s
                                              Versus
       Sushil Kumar Rai,

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                 Miscellaneous Jurisdiction Case No. 2139 of 2021
                                  Arising out of
                   Civil Writ Jurisdiction Case No.9747 of 2021
       ======================================================
       Umesh Yadav

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          97/175




                 Miscellaneous Jurisdiction Case No. 2148 of 2021
                                   Arising out of
                    Civil Writ Jurisdiction Case No.8862 of 2020
       ======================================================
       Rajeev Kumar Raman @ Rajeev Kumar Reman

                                                                ... ... Petitioner/s
                                          Versus
       The State of Bihar through Principal Secretary cum Commissioner

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 2178 of 2021
                                   Arising out of
                    Civil Writ Jurisdiction Case No.7525 of 2020
       ======================================================
       Santosh Kumar @ Santosh Kumar Gupta

                                                                  ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 2183 of 2021
                                    Arising out of
                     Civil Writ Jurisdiction Case No.6367 of 2021
       ======================================================
       Shiv Narayan Yadav

                                                                  ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 2206 of 2021
                                   Arising out of
                   Civil Writ Jurisdiction Case No.10268 of 2021
       ======================================================
       Virendra Kumar

                                                                  ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          98/175




                    Miscellaneous Jurisdiction Case No. 2246 of 2021
                                    Arising out of
                     Civil Writ Jurisdiction Case No.7153 of 2021
       ======================================================
       Ranjit Singh

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 2247 of 2021
                                    Arising out of
                     Civil Writ Jurisdiction Case No.6888 of 2021
       ======================================================
       Fakira Prasad

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                 Miscellaneous Jurisdiction Case No. 2272 of 2021
                                   Arising out of
                   Civil Writ Jurisdiction Case No.11410 of 2021
       ======================================================
       Naveen Kumar Singh

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 2273 of 2021
                                  Arising out of
                       Letters Patent Appeal No.174 of 2016
       ======================================================
       Alok Kumar Pankaj

                                                       ... ... Petitioner/s
                                              Versus
       Sri Deepak Kumar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          99/175




                  Miscellaneous Jurisdiction Case No. 2292 of 2021
                                  Arising out of
                   Civil Writ Jurisdiction Case No.3284 of 2021
       ======================================================
       Smt. Poonam

                                                                    ... ... Petitioner/s
                                              Versus
       Union of India

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 2294 of 2021
                                    Arising out of
                     Civil Writ Jurisdiction Case No.6932 of 2021
       ======================================================
       Baidya Nath Prasad Singh

                                                                    ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 2306 of 2021
                                    Arising out of
                    Civil Writ Jurisdiction Case No.11192 of 2021
       ======================================================
       Rajendra Ray

                                                                    ... ... Petitioner/s
                                         Versus
       The State of Bihar through Mr. Pankaj Kumar Pal,

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                    Miscellaneous Jurisdiction Case No. 2307 of 2021
                                     Arising out of
                      Civil Writ Jurisdiction Case No.8503 of 2021
       ======================================================
       Patna Zila Sudhar Samitee

                                                                  ... ... Petitioner/s
                                          Versus
       The State of Bihar through Mr. Tripurari Sharan The Chief Secretary, Govt. of
       Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          100/175




                 Miscellaneous Jurisdiction Case No. 2310 of 2021
                                   Arising out of
                   Civil Writ Jurisdiction Case No.10967 of 2021
       ======================================================
       Uma Shankar Sharma

                                                              ... ... Petitioner/s
                                           Versus
       Sri Pratyaya Amrit, The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                 Miscellaneous Jurisdiction Case No. 2319 of 2021
                                  Arising out of
                   Civil Writ Jurisdiction Case No.9244 of 2020
       ======================================================
       Pappu Kumar @ Pradeep Kumar Gupta @ Pradip Kumar

                                                              ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 2360 of 2021
                                    Arising out of
                    Civil Writ Jurisdiction Case No.18719 of 2019
       ======================================================
       Pankaj Kumar

                                                              ... ... Petitioner/s
                                        Versus
       Sri Manoj Kumar Singh, The Principal Secretary

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 46 of 2022
                                   Arising out of
                    Civil Writ Jurisdiction Case No.1957 of 2021
       ======================================================
       Suvendra Dubey @ Shubhendu Dubey

                                                              ... ... Petitioner/s
                                          Versus
       The Secretary, Ministry of Health and family Welfare

                                              ... ... Opposite Party/s
       ======================================================
                                                with
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          101/175




                    Miscellaneous Jurisdiction Case No. 91 of 2022
                                     Arising out of
                     Civil Writ Jurisdiction Case No.17769 of 2018
       ======================================================
       Akhil Bhartiya Barh,

                                                       ... ... Petitioner/s
                                        Versus
       Shri Arun Kumar Singh Chief Secreary,

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                 Miscellaneous Jurisdiction Case No. 113 of 2022
                                   Arising out of
                   Civil Writ Jurisdiction Case No.10692 of 2021
       ======================================================
       Deepak Kumar Rai

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 117 of 2022
                                   Arising out of
                    Civil Writ Jurisdiction Case No.6791 of 2021
       ======================================================
       Krishana Kumar Kamal

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 149 of 2022
                                  Arising out of
                   Civil Writ Jurisdiction Case No.8325 of 2018
       ======================================================
       Kunal Kumar

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          102/175




                  Miscellaneous Jurisdiction Case No. 175 of 2022
                                    Arising out of
                    Civil Writ Jurisdiction Case No.18919 of 2021
       ======================================================
       Rajesh Kumar

                                                                    ... ... Petitioner/s
                                              Versus
       The State of Bihar.

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                 Miscellaneous Jurisdiction Case No. 176 of 2022
                                  Arising out of
                  Civil Writ Jurisdiction Case No.16561 of 2021
       ======================================================
       Khushbu Kumari

                                                                    ... ... Petitioner/s
                                   Versus
       The Nava Nalanda Mahavihar Bhikshu Jagdish Kashyap Marg, Nalanda
       (Bihar)

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 187 of 2022
                                   Arising out of
                   Civil Writ Jurisdiction Case No.15202 of 2021
       ======================================================
       Raushan Kewal Pathak

                                                                  ... ... Petitioner/s
                                           Versus
       Sri K.K. Pathak, Principal Secretary, Excise Department, Govt. of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 192 of 2022
                                   Arising out of
                    Civil Writ Jurisdiction Case No.1664 of 2012
       ======================================================
       Urmila Devi

                                                                    ... ... Petitioner/s
                                          Versus
       The State of Bihar through the Chief Secretary, Govenment of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          103/175




                   Miscellaneous Jurisdiction Case No. 204 of 2022
                                    Arising out of
                     Civil Writ Jurisdiction Case No.4418 of 2021
       ======================================================
       Tarkeshwar Prasad

                                                                ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 208 of 2022
                                  Arising out of
                       Letters Patent Appeal No.724 of 2016
       ======================================================
       Kameshwar Pandey,

                                                                ... ... Petitioner/s
                                              Versus
       The State of Bihar,

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 213 of 2022
                                   Arising out of
                     Civil Writ Jurisdiction Case No.353 of 2021
       ======================================================
       Ayush Doctors Organization, Bihar, Patna through its Secretary, Dr. Kamal
       Kishore Singh

                                                                ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                    Miscellaneous Jurisdiction Case No. 215 of 2022
                                    Arising out of
                     Civil Writ Jurisdiction Case No.9093 of 2021
       ======================================================
       Satyadeo Prasad

                                                                ... ... Petitioner/s
                                          Versus
       The State of Bihar through the Secretary (namely Vivek Kumar Singh),

                                              ... ... Opposite Party/s
       ======================================================
                                                with
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          104/175




                  Miscellaneous Jurisdiction Case No. 224 of 2022
                                   Arising out of
                    Civil Writ Jurisdiction Case No.4540 of 2015
       ======================================================
       Rajesh Kumar Sinha,

                                                       ... ... Petitioner/s
                                         Versus
       The Apurva Awas Yojna Pvt. Ltd., Patna

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                    Miscellaneous Jurisdiction Case No. 225 of 2022
                                    Arising out of
                         Letters Patent Appeal No.476 of 2012
       ======================================================
       Usha Srivastava,

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                 Miscellaneous Jurisdiction Case No. 286 of 2022
                                  Arising out of
                  Civil Writ Jurisdiction Case No.17614 of 2021
       ======================================================
       Arman

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 287 of 2022
       ======================================================
       Vivekanand Sharma

                                                       ... ... Petitioner/s
                                              Versus
       The Union of India

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                    Miscellaneous Jurisdiction Case No. 289 of 2022
       ======================================================
       Meera Singh,
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          105/175




                                                             ... ... Petitioner/s
                                              Versus
       The State of Bihar,

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 291 of 2022
                                   Arising out of
                    Civil Writ Jurisdiction Case No.7429 of 2018
       ======================================================
       Rohit Kumar

                                                             ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                    Miscellaneous Jurisdiction Case No. 303 of 2022
                                      Arising out of
                      Civil Writ Jurisdiction Case No.9119 of 2019
       ======================================================
       National Federation of the Blind Bihar Branch,

                                                             ... ... Petitioner/s
                                          Versus
       Shri Amir Subhani, Chief Secretary, Govt. of Bihar,

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 305 of 2022
                                   Arising out of
                    Civil Writ Jurisdiction Case No.2658 of 2021
       ======================================================
       Rahim Alam,

                                                             ... ... Petitioner/s
                                              Versus
       The State of Bihar,

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                 Miscellaneous Jurisdiction Case No. 322 of 2022
                                 Arising out of
                  Civil Writ Jurisdiction Case No.2820 of 2012
       ======================================================
       Md Zakir
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          106/175




                                                       ... ... Petitioner/s
                                              Versus
       Mr. Anjani Kumar Singh

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 347 of 2022
                                    Arising out of
                    Civil Writ Jurisdiction Case No.19414 of 2018
       ======================================================
       Krishna Murari Agrawal,

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar,

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 350 of 2022
                                   Arising out of
                    Civil Writ Jurisdiction Case No.2635 of 2020
       ======================================================
       Komal Paswan

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                     Miscellaneous Jurisdiction Case No. 353 of 2022
                                     Arising out of
                     Civil Writ Jurisdiction Case No.13382 of 2021
       ======================================================
       Jakir Hossain

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 375 of 2022
                                  Arising out of
                   Civil Writ Jurisdiction Case No.4377 of 2021
       ======================================================
       Md. Kamaluddin Khan
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          107/175




                                                          ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 377 of 2022
       ======================================================
       Umesh Prasad Yadav,

                                                          ... ... Petitioner/s
                                              Versus
       The State of Bihar,

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 384 of 2022
                                  Arising out of
                   Civil Writ Jurisdiction Case No.9062 of 2017
       ======================================================
       Uday Kumar Pandey

                                                          ... ... Petitioner/s
                                          Versus
       The State of Bihar through the Mr. Anand Kishore

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 397 of 2022
                                   Arising out of
                    Civil Writ Jurisdiction Case No.6466 of 2021
       ======================================================
       Rambalak Paswan

                                                          ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 398 of 2022
                                    Arising out of
                    Civil Writ Jurisdiction Case No.15988 of 2021
       ======================================================
       Yogendra Ray

                                                          ... ... Petitioner/s
                                              Versus
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          108/175




       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                 Miscellaneous Jurisdiction Case No. 401 of 2022
                                  Arising out of
                  Civil Writ Jurisdiction Case No.12397 of 2021
       ======================================================
       Roona

                                                                  ... ... Petitioner/s
                                          Versus
       The State of Bihar through Sri Amir Subhani, Chief Secretary, Government of
       Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                 Miscellaneous Jurisdiction Case No. 454 of 2022
                                   Arising out of
                    Civil Writ Jurisdiction Case No.8307 of 2021
       ======================================================
       Pawan Kumar,

                                                                    ... ... Petitioner/s
                                              Versus
       The Union of India

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 463 of 2022
                                   Arising out of
                     Civil Writ Jurisdiction Case No.941 of 2019
       ======================================================
       Bibha Kumari @ Vibha Rai,

                                                                    ... ... Petitioner/s
                                              Versus
       The State of Bihar,

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                 Miscellaneous Jurisdiction Case No. 471 of 2022
                                 Arising out of
                      Letters Patent Appeal No.949 of 2016
       ======================================================
       Ashok Kumar

                                                                    ... ... Petitioner/s
                                              Versus
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          109/175




       The State of Bihar through,Sri Aamir Subhani,the Chief Secretary, Govt. of
       Bihar,

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                     Miscellaneous Jurisdiction Case No. 481 of 2022
                                      Arising out of
                      Civil Writ Jurisdiction Case No.15692 of 2021
       ======================================================
       M/s Intelligence Security Force,

                                                                ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 485 of 2022
                                     Arising out of
                     Civil Writ Jurisdiction Case No.14050 of 2021
       ======================================================
       Sargun Prasad Singh

                                                                ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 493 of 2022
                                   Arising out of
                   Civil Writ Jurisdiction Case No.15146 of 2021
       ======================================================
       Krishna Ray

                                                                ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                     Miscellaneous Jurisdiction Case No. 496 of 2022
                                      Arising out of
                      Civil Writ Jurisdiction Case No.15644 of 2021
       ======================================================
       M/s intelligence Security Force, Bodh Gaya

                                                                ... ... Petitioner/s
                                              Versus
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          110/175




       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 497 of 2022
                                  Arising out of
                   Civil Writ Jurisdiction Case No.9205 of 2021
       ======================================================
       Arun Kumar @ Arun Prasad

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 501 of 2022
                                  Arising out of
                  Civil Writ Jurisdiction Case No.10306 of 2021
       ======================================================
       Uma Baitha

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 502 of 2022
                                  Arising out of
                   Civil Writ Jurisdiction Case No.9332 of 2021
       ======================================================
       Manju Devi

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                    Miscellaneous Jurisdiction Case No. 506 of 2022
                                    Arising out of
                    Civil Writ Jurisdiction Case No.20030 of 2021
       ======================================================
       Ranvijay Singh

                                                       ... ... Petitioner/s
                                              Versus
       The State Bank of India,
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          111/175




                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 508 of 2022
                                   Arising out of
                    Civil Writ Jurisdiction Case No.7013 of 2020
       ======================================================
       Garg Drugs,

                                                                 ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 516 of 2022
                                    Arising out of
                    Civil Writ Jurisdiction Case No.13930 of 2021
       ======================================================
       Durganand Jha,

                                                                 ... ... Petitioner/s
                                              Versus
       The State of Bihar,

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                    Miscellaneous Jurisdiction Case No. 519 of 2022
                                     Arising out of
                      Civil Writ Jurisdiction Case No.8662 of 2021
       ======================================================
       The Assistant General Manager, Indian Bank

                                                              ... ... Petitioner/s
                                       Versus
       Amul Feeds Private Ltd. represented through its Director namely Ashok
       Kumar Singh

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 521 of 2022
                                   Arising out of
                   Civil Writ Jurisdiction Case No.18139 of 2021
       ======================================================
       Maheshwari Devi

                                                                 ... ... Petitioner/s
                                              Versus
       The State of Bihar
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          112/175




                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 543 of 2022
                                    Arising out of
                    Civil Writ Jurisdiction Case No.10134 of 2021
       ======================================================
       Sanjay Kumar Roy

                                                            ... ... Petitioner/s
                                              Versus
       The Union of India

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 546 of 2022
                                   Arising out of
                   Civil Writ Jurisdiction Case No.13966 of 2018
       ======================================================
       Nirbhay Kumar,

                                                            ... ... Petitioner/s
                                              Versus
       Md. Balaghuddin,

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 547 of 2022
                                   Arising out of
                       Letters Patent Appeal No.1137 of 2018
       ======================================================
       Pt Vedanand Umesh Mishra Ramjanki College, Mahua Vaishali through its
       Secretary Umesh Mishra

                                                            ... ... Petitioner/s
                                          Versus
       The State of Bihar through Sri R.K. Mahajan,

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 577 of 2022
                                   Arising out of
                    Civil Writ Jurisdiction Case No.3505 of 2022
       ======================================================
       Krishna Kumar Sinha

                                                            ... ... Petitioner/s
                                              Versus
       The Union of India,
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          113/175




                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 582 of 2022
                                  Arising out of
                   Civil Writ Jurisdiction Case No.8213 of 2021
       ======================================================
       Arun Kumar Upadhyay,

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar,

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                    Miscellaneous Jurisdiction Case No. 586 of 2022
                                      Arising out of
                      Civil Writ Jurisdiction Case No.10593 of 2020
       ======================================================
       Swati Traders,

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 591 of 2022
                                     Arising out of
                     Civil Writ Jurisdiction Case No.7483 of 2021
       ======================================================
       Phuldev Narain Singh Builtech Pvt. Ltd.

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 603 of 2022
                                   Arising out of
                   Civil Writ Jurisdiction Case No.11110 of 2015
       ======================================================
       Shambhu Sharan Singh

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          114/175




                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 637 of 2022
                                  Arising out of
                  Civil Writ Jurisdiction Case No.18374 of 2021
       ======================================================
       Awadhesh Kumar

                                                                     ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 639 of 2022
                                   Arising out of
                   Civil Writ Jurisdiction Case No.18307 of 2021
       ======================================================
       Sanjeev Kumar

                                                                     ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 644 of 2022
                                   Arising out of
                    Civil Writ Jurisdiction Case No.1914 of 2021
       ======================================================
       M/s Esskay Builders

                                                                     ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 653 of 2022
                                    Arising out of
                    Civil Writ Jurisdiction Case No.17271 of 2019
       ======================================================
       Ram Parikha Singh

                                                                   ... ... Petitioner/s
                                           Versus
       The State of Bihar through Sri Brijesh Mehrotra, Principal Secretary, Revenue
       and Land Reforms
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          115/175




                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 698 of 2022
                                   Arising out of
                    Civil Writ Jurisdiction Case No.7319 of 2021
       ======================================================
       Asha Bharti

                                                                    ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 715 of 2022
                                    Arising out of
                     Civil Writ Jurisdiction Case No.9872 of 2021
       ======================================================
       Ravindra Ray,

                                                                    ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 736 of 2022
                                   Arising out of
                    Civil Writ Jurisdiction Case No.4751 of 2020
       ======================================================
       Ranjeet Kumar Pandey

                                                                  ... ... Petitioner/s
                                         Versus
       The State of Bihar through Amir Subhani the Chief Secretary

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                    Miscellaneous Jurisdiction Case No. 772 of 2022
                                     Arising out of
                     Civil Writ Jurisdiction Case No.11210 of 2015
       ======================================================
       Dr. Bhola Paswan

                                                                    ... ... Petitioner/s
                                              Versus
       The Union of India.
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          116/175




                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 788 of 2022
                                    Arising out of
                    Civil Writ Jurisdiction Case No.12579 of 2021
       ======================================================
       Ajay Kumar Singh

                                                                    ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 794 of 2022
                                    Arising out of
                    Civil Writ Jurisdiction Case No.12773 of 2021
       ======================================================
       Sagarmal Agarwal

                                                                    ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 803 of 2022
                                    Arising out of
                    Civil Writ Jurisdiction Case No.11850 of 2021
       ======================================================
       M/s Brijnandan Singh

                                                                    ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 822 of 2022
                                    Arising out of
                    Civil Writ Jurisdiction Case No.16692 of 2021
       ======================================================
       M/s Shree Maruti Agro Food Products

                                                                  ... ... Petitioner/s
                                          Versus
       The State of Bihar through the Chief Secretary, Government of Bihar
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          117/175




                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 839 of 2022
                                    Arising out of
                    Civil Writ Jurisdiction Case No.16773 of 2021
       ======================================================
       Nitesh Kumar

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 888 of 2022
                                    Arising out of
                    Civil Writ Jurisdiction Case No.16690 of 2021
       ======================================================
       Nagrik Adhikar Sanrakshan Foundation

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 895 of 2022
                                   Arising out of
                    Civil Writ Jurisdiction Case No.2724 of 2022
       ======================================================
       Naushad Alam

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 910 of 2022
                                    Arising out of
                    Civil Writ Jurisdiction Case No.10230 of 2020
       ======================================================
       Anil Kumar Sngh

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          118/175




                                              ... ... Opposite Party/s
       ======================================================
                                                with
                    Miscellaneous Jurisdiction Case No. 915 of 2022
                                    Arising out of
                    Civil Writ Jurisdiction Case No.13520 of 2021
       ======================================================
       Urmila Devi,

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar,

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 939 of 2022
                                   Arising out of
                   Civil Writ Jurisdiction Case No.22726 of 2018
       ======================================================
       Shyamlal Mahto

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 951 of 2022
                                   Arising out of
                    Civil Writ Jurisdiction Case No.8390 of 2020
       ======================================================
       M/s Lord Budha Bal Vikas Sansthan,

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 956 of 2022
                                   Arising out of
                    Civil Writ Jurisdiction Case No.3437 of 2021
       ======================================================
       Rajesh Kumar Rajak

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          119/175




                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 1005 of 2022
                                   Arising out of
                   Civil Writ Jurisdiction Case No.20976 of 2021
       ======================================================
       Ram Suresh Dubey

                                                                  ... ... Petitioner/s
                                          Versus
       The State of Bihar through Mr. Brajesh Malhotra, Principal Secretary

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                    Miscellaneous Jurisdiction Case No. 1010 of 2022
                                     Arising out of
                      Civil Writ Jurisdiction Case No.1050 of 2021
       ======================================================
       Brijesh Prasad

                                                                  ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 1011 of 2022
                                   Arising out of
                     Civil Writ Jurisdiction Case No.898 of 2022
       ======================================================
       Babita Gupta

                                                                  ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                Miscellaneous Jurisdiction Case No. 1019 of 2022
                                Arising out of
                  Civil Writ Jurisdiction Case No.510 of 2022
       ======================================================
       Rizwan

                                                                  ... ... Petitioner/s
                                              Versus
       The State of Bihar
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          120/175




                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 1050 of 2022
                                   Arising out of
                   Civil Writ Jurisdiction Case No.16288 of 2021
       ======================================================
       M/S Maa Bindhyawashni Enterprises through its Proprietor Raju Kumar

                                                            ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 1090 of 2022
                                    Arising out of
                    Civil Writ Jurisdiction Case No.17144 of 2018
       ======================================================
       Kanhai Ravidas

                                                            ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 1092 of 2022
                                   Arising out of
                    Civil Writ Jurisdiction Case No.6255 of 2021
       ======================================================
       Arun Kumar Tiwari

                                                            ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 1104 of 2022
                                   Arising out of
                    Civil Writ Jurisdiction Case No.4666 of 2021
       ======================================================
       Shivkumar Upadhyay

                                                            ... ... Petitioner/s
                                              Versus
       The State of Bihar
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          121/175




                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 1109 of 2022
                                  Arising out of
                       Letters Patent Appeal No.259 of 2021
       ======================================================
       Devendra Paswan

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                    Miscellaneous Jurisdiction Case No. 1110 of 2022
                                     Arising out of
                     Civil Writ Jurisdiction Case No.17652 of 2021
       ======================================================
       Jai Bajrang Bali Construction

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 1111 of 2022
                                    Arising out of
                     Civil Writ Jurisdiction Case No.6431 of 2022
       ======================================================
       Sujata Kumari

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar.

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                    Miscellaneous Jurisdiction Case No. 1123 of 2022
                                      Arising out of
                      Civil Writ Jurisdiction Case No.1102 of 2022
       ======================================================
       Azmet institute of Technology (AIT)

                                                       ... ... Petitioner/s
                                              Versus
       State Bank of India
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          122/175




                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 1147 of 2022
                                     Arising out of
                    Civil Writ Jurisdiction Case No.10416 of 2021
       ======================================================
       M/s. Neelkamal Steels Private Limited

                                                                ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 1148 of 2022
                                    Arising out of
                    Civil Writ Jurisdiction Case No.19505 of 2021
       ======================================================
       Dinesh Singh

                                                                ... ... Petitioner/s
                                         Versus
       Sri Amir Subhani, the State of Bihar through the Chief Secretary, Govt. of
       Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 1150 of 2022
                                    Arising out of
                     Civil Writ Jurisdiction Case No.1139 of 2022
       ======================================================
       Jitendra Kumar Singh

                                                                ... ... Petitioner/s
                                         Versus
       The State of Bihar through Ms. Udita Singh, IAS

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                 Miscellaneous Jurisdiction Case No. 1154 of 2022
                                   Arising out of
                   Civil Writ Jurisdiction Case No.21424 of 2021
       ======================================================
       Rameshwar Chaudhary

                                                                ... ... Petitioner/s
                                              Versus
       The State of Bihar
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          123/175




                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 1184 of 2022
                                   Arising out of
                    Civil Writ Jurisdiction Case No.4508 of 2022
       ======================================================
       Sunita Devi

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 1196 of 2022
                                    Arising out of
                    Civil Writ Jurisdiction Case No.20566 of 2021
       ======================================================
       Vijay Kumar Upadhyay

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                    Miscellaneous Jurisdiction Case No. 1198 of 2022
                                     Arising out of
                     Civil Writ Jurisdiction Case No.19770 of 2021
       ======================================================
       Janhit Sansthan

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 1211 of 2022
                                    Arising out of
                     Civil Writ Jurisdiction Case No.8542 of 2020
       ======================================================
       Tata Motors Ltd.

                                                       ... ... Petitioner/s
                                              Versus
       Sri. Amir Subhani
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          124/175




                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 1213 of 2022
                                   Arising out of
                    Civil Writ Jurisdiction Case No.4252 of 2021
       ======================================================
       Sanjay Kumar

                                                            ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 1214 of 2022
                                     Arising out of
                      Civil Writ Jurisdiction Case No.1896 of 2021
       ======================================================
       M/s Sunrise Plasto,

                                                            ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 1224 of 2022
                                  Arising out of
                   Civil Writ Jurisdiction Case No.4654 of 2022
       ======================================================
       Lalan Kumar

                                                            ... ... Petitioner/s
                                           Versus
       The State of Bihar through the Principal Secretary

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 1235 of 2022
                                    Arising out of
                    Civil Writ Jurisdiction Case No.16148 of 2016
       ======================================================
       Ramlakhan Prasad Yadav

                                                            ... ... Petitioner/s
                                              Versus
       The State of Bihar
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          125/175




                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 1236 of 2022
                                    Arising out of
                     Civil Writ Jurisdiction Case No.7509 of 2020
       ======================================================
       Tata Motors Ltd.

                                                       ... ... Petitioner/s
                                              Versus
       Sri. Amir Subhani,

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 1242 of 2022
                                    Arising out of
                    Civil Writ Jurisdiction Case No.19515 of 2021
       ======================================================
       Bali Ram Tiwary

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                 Miscellaneous Jurisdiction Case No. 1246 of 2022
                                   Arising out of
                   Civil Writ Jurisdiction Case No.14426 of 2021
       ======================================================
       Anando Bhakto

                                                       ... ... Petitioner/s
                                          Versus
       The Life Insurance Corporation of india

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 1249 of 2022
                                   Arising out of
                    Civil Writ Jurisdiction Case No.2215 of 2022
       ======================================================
       Visheshwar Mandal

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          126/175




                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 1254 of 2022
                                   Arising out of
                   Civil Writ Jurisdiction Case No.21334 of 2021
       ======================================================
       Ramchandra Sao @ Ramchandra Saw

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 1277 of 2022
                                    Arising out of
                    Civil Writ Jurisdiction Case No.19198 of 2021
       ======================================================
       Shakti Kumar Prabhakar

                                                       ... ... Petitioner/s
                                              Versus
       The State Bank of India

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 1297 of 2022
                                   Arising out of
                   Civil Writ Jurisdiction Case No.20843 of 2021
       ======================================================
       Upendra Ray

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 1306 of 2022
                                    Arising out of
                      Civil Writ Jurisdiction Case No.808 of 2020
       ======================================================
       Surendra Prasad Yadav

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          127/175




                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 1311 of 2022
                                     Arising out of
                     Civil Writ Jurisdiction Case No.11099 of 2021
       ======================================================
       Rakesh Rajgiriyar

                                                               ... ... Petitioner/s
                                              Versus
       Sri Amir Subhani

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 1327 of 2022
       ======================================================
       Raj Informatics Construction

                                                               ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 1341 of 2022
                                    Arising out of
                    Civil Writ Jurisdiction Case No.10323 of 2021
       ======================================================
       Sudhir Kumar

                                                               ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 1342 of 2022
                                    Arising out of
                     Civil Writ Jurisdiction Case No.7681 of 2021
       ======================================================
       Akhileshwar Singh

                                                               ... ... Petitioner/s
                                        Versus
       The State of Bihar through Sri Brijesh Mehrotra, The Principle/Additional
       Chief Secretary

                                                          ... ... Opposite Party/s
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          128/175




       ======================================================
                                                with
                    Miscellaneous Jurisdiction Case No. 1351 of 2022
                                     Arising out of
                      Civil Writ Jurisdiction Case No.4844 of 2021
       ======================================================
       Jitendra Singh

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 1385 of 2022
                                     Arising out of
                      Civil Writ Jurisdiction Case No.3761 of 2022
       ======================================================
       Mithilesh Devi

                                                       ... ... Petitioner/s
                                              Versus
       Uttar Bihar Gramin Bank

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                 Miscellaneous Jurisdiction Case No. 1388 of 2022
                                  Arising out of
                   Civil Writ Jurisdiction Case No.5353 of 2022
       ======================================================
       Upendra Kumar

                                                       ... ... Petitioner/s
                                              Versus
       Regional Manager

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 1407 of 2022
                                   Arising out of
                    Civil Writ Jurisdiction Case No.2037 of 2021
       ======================================================
       Rama Kant Singh

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          129/175




                                                with
                   Miscellaneous Jurisdiction Case No. 1408 of 2022
                                    Arising out of
                      Civil Writ Jurisdiction Case No.989 of 2022
       ======================================================
       M/s. Kisan Tyre Resole

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 1415 of 2022
                                    Arising out of
                     Civil Writ Jurisdiction Case No.1462 of 2021
       ======================================================
       Shashi Kant Singh

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 1423 of 2022
                                   Arising out of
                   Civil Writ Jurisdiction Case No.19748 of 2021
       ======================================================
       Pradeep Kumar

                                                       ... ... Petitioner/s
                                              Versus
       Pradip Kumar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 1424 of 2022
                                    Arising out of
                    Civil Writ Jurisdiction Case No.13230 of 2019
       ======================================================
       Abdul Aohab Ansari

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          130/175




                   Miscellaneous Jurisdiction Case No. 1437 of 2022
                                   Arising out of
                        Letters Patent Appeal No.167 of 2014
       ======================================================
       Bhagirath Singh

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 1451 of 2022
                                    Arising out of
                     Civil Writ Jurisdiction Case No.6852 of 2021
       ======================================================
       Litawati Mishra

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 1476 of 2022
                                    Arising out of
                    Civil Writ Jurisdiction Case No.17396 of 2021
       ======================================================
       Puspa Singh

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 1478 of 2022
                                    Arising out of
                     Civil Writ Jurisdiction Case No.5332 of 2021
       ======================================================
       Bhola Prasad Sah @ Bhola Prasad

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          131/175




                   Miscellaneous Jurisdiction Case No. 1483 of 2022
                                   Arising out of
                    Civil Writ Jurisdiction Case No.5449 of 2020
       ======================================================
       Prabhu Nath Manjhi

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                 Miscellaneous Jurisdiction Case No. 1491 of 2022
                                  Arising out of
                  Civil Writ Jurisdiction Case No.11470 of 2021
       ======================================================
       Tara Devi

                                                       ... ... Petitioner/s
                                              Versus
       The Union of India

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 1492 of 2022
                                   Arising out of
                   Civil Writ Jurisdiction Case No.14495 of 2019
       ======================================================
       Md. Jawed Hussain

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 1533 of 2022
                                   Arising out of
                    Civil Writ Jurisdiction Case No.7808 of 2021
       ======================================================
       Dinesh Yadav @ Dinesh Kishor Yadav

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          132/175




                  Miscellaneous Jurisdiction Case No. 1563 of 2022
                                  Arising out of
                       Letters Patent Appeal No.194 of 2021
       ======================================================
       Dharmendra Kumar Pandey

                                                                ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                 Miscellaneous Jurisdiction Case No. 1568 of 2022
                                   Arising out of
                   Civil Writ Jurisdiction Case No.19781 of 2019
       ======================================================
       Jawwad Alam

                                                                ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                 Miscellaneous Jurisdiction Case No. 1572 of 2022
                                  Arising out of
                   Civil Writ Jurisdiction Case No.9120 of 2021
       ======================================================
       Ramyati Kumari

                                                                ... ... Petitioner/s
                                              Versus
       Mr. Ayaz Khan

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 1592 of 2022
                                    Arising out of
                     Civil Writ Jurisdiction Case No.5740 of 2021
       ======================================================
       M/s. Shree Cement Limited,

                                                                ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                     Miscellaneous Jurisdiction Case No. 1594 of 2022
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          133/175




       ======================================================
       Binay Kumar Jha

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                 Miscellaneous Jurisdiction Case No. 1608 of 2022
                                    Arising out of
                    Civil Writ Jurisdiction Case No.18004 of 2021
       ======================================================
       Sapna Kumari

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 1615 of 2022
                                   Arising out of
                   Civil Writ Jurisdiction Case No.21245 of 2021
       ======================================================
       Shambhu Singh

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 1623 of 2022
                                    Arising out of
                     Civil Writ Jurisdiction Case No.3171 of 2022
       ======================================================
       Kaushal Kishore Jaiswal

                                                       ... ... Petitioner/s
                                       Versus
       Arvind Kumar Sinha Authoriszed Officer

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                Miscellaneous Jurisdiction Case No. 1632 of 2022
                                 Arising out of
                  Civil Writ Jurisdiction Case No.5684 of 2021
       ======================================================
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          134/175




       M/s Shree Cement Limited

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 1674 of 2022
                                    Arising out of
                     Civil Writ Jurisdiction Case No.4111 of 2022
       ======================================================
       Sanjay Prasad @ Sanjay Kumar Prasad

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                 Miscellaneous Jurisdiction Case No. 1676 of 2022
                                   Arising out of
                    Civil Writ Jurisdiction Case No.4428 of 2022
       ======================================================
       Abha Chaudhary

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                    Miscellaneous Jurisdiction Case No. 1684 of 2022
                                     Arising out of
                      Civil Writ Jurisdiction Case No.3578 of 2020
       ======================================================
       M/s. Glatt Solution (P) Ltd.

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 1692 of 2022
                                  Arising out of
                   Civil Writ Jurisdiction Case No.4359 of 2021
       ======================================================
       Mrs. Vibha
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          135/175




                                                       ... ... Petitioner/s
                                              Versus
       Dr. Uday Kant Mishra,

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 1707 of 2022
                                     Arising out of
                     Civil Writ Jurisdiction Case No.15672 of 2021
       ======================================================
       Dinesh Prasad

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 1744 of 2022
                                    Arising out of
                        Letters Patent Appeal No.2160 of 2016
       ======================================================
       Chandra Vijay Singh

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                    Miscellaneous Jurisdiction Case No. 1773 of 2022
                                       Arising out of
                      Civil Writ Jurisdiction Case No.7614 of 2022
       ======================================================
       M/s Billion Polycraft Pvt. Ltd. (Unit-2),

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 1775 of 2022
                                   Arising out of
                    Civil Writ Jurisdiction Case No.3858 of 2022
       ======================================================
       Nripendra Kumar Sinha
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          136/175




                                                                   ... ... Petitioner/s
                                          Versus
       The State of Bihar through the Chief Secretary, namely Shri Amir Subhani

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                 Miscellaneous Jurisdiction Case No. 1805 of 2022
                                   Arising out of
                   Civil Writ Jurisdiction Case No.12077 of 2021
       ======================================================
       Ashok Kumar Mahto @ Ashok Mahto

                                                                     ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 1808 of 2022
                                   Arising out of
                    Civil Writ Jurisdiction Case No.5769 of 2020
       ======================================================
       Prashant Kumar

                                                                     ... ... Petitioner/s
                                        Versus
       Sri Pankaj Kumar, Principle Secretary, Department of Food and Consumer
       Protection

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 1842 of 2022
                                    Arising out of
                    Civil Writ Jurisdiction Case No.17835 of 2021
       ======================================================
       Lalbabu Bhagat @ Lalbabu Bhakt

                                                         ... ... Petitioner/s
                                    Versus
       Mr. Vinay Kumar, The Principal Secretary, Food and Civil Supplies,
       Department, Bihar.

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                Miscellaneous Jurisdiction Case No. 1844 of 2022
                                 Arising out of
                  Civil Writ Jurisdiction Case No.6613 of 2022
       ======================================================
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          137/175




       Shambhu Nath Lal

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 1848 of 2022
                                    Arising out of
                    Civil Writ Jurisdiction Case No.21421 of 2021
       ======================================================
       Dhirendra Yadav

                                                       ... ... Petitioner/s
                                              Versus
       Sri Brajesh Mehrotra

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                    Miscellaneous Jurisdiction Case No. 1905 of 2022
                                     Arising out of
                     Civil Writ Jurisdiction Case No.13683 of 2016
       ======================================================
       Pascal Peter Osta

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                 Miscellaneous Jurisdiction Case No. 1906 of 2022
                                  Arising out of
                   Civil Writ Jurisdiction Case No.4631 of 2021
       ======================================================
       Awdhesh Kumar Jha

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                 Miscellaneous Jurisdiction Case No. 1907 of 2022
                                  Arising out of
                   Civil Writ Jurisdiction Case No.7932 of 2022
       ======================================================
       Kaumuddin Hashmi
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          138/175




                                                               ... ... Petitioner/s
                                        Versus
       Shri Dharmendra Kumar, The District Magistrate-cum-Collector,

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 1914 of 2022
                                    Arising out of
                    Civil Writ Jurisdiction Case No.18727 of 2018
       ======================================================
       M/s. Pawansut Construction

                                                                 ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 1915 of 2022
                                    Arising out of
                    Civil Writ Jurisdiction Case No.18745 of 2018
       ======================================================
       M/s. Pawansut Construction

                                                                 ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 1916 of 2022
                                    Arising out of
                    Civil Writ Jurisdiction Case No.18738 of 2018
       ======================================================
       M/s. Pawansut Construction

                                                                 ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 1971 of 2022
                                  Arising out of
                       Letters Patent Appeal No.663 of 2021
       ======================================================
       Sudhir Kumar
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          139/175




                                                                ... ... Petitioner/s
                                         Versus
       Pratyaya Amrit, Principal Secretary, Department of Health, Government of
       Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                 Miscellaneous Jurisdiction Case No. 1987 of 2022
                                 Arising out of
                  Civil Writ Jurisdiction Case No.6409 of 2020
       ======================================================
       M/s SAPPHIRE INDUSTRIES through its Proprietor Binod Kumar

                                                                    ... ... Petitioner/s
                                           Versus
       Shri S. Siddharth, The State of Bihar through the Principal Secretary

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 2003 of 2022
                                   Arising out of
                   Civil Writ Jurisdiction Case No.11776 of 2021
       ======================================================
       Arun Kumar Agrawal

                                                                    ... ... Petitioner/s
                                              Versus
       The Punjab National Bank

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 2074 of 2022
                                    Arising out of
                    Civil Writ Jurisdiction Case No.19099 of 2021
       ======================================================
       Bishambhar Purvey

                                                                    ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 2108 of 2022
                                    Arising out of
                    Civil Writ Jurisdiction Case No.15297 of 2021
       ======================================================
       Ajay Kumar Singh
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          140/175




                                                       ... ... Petitioner/s
                                              Versus
       Sri Anand Kishor

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 2206 of 2022
                                     Arising out of
                    Civil Writ Jurisdiction Case No.10687 of 2021
       ======================================================
       Laxmi Civil Engineering Services Pvt. Ltd.

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 2281 of 2022
                                     Arising out of
                    Civil Writ Jurisdiction Case No.20611 of 2021
       ======================================================
       Tirupati Commodities Pvt. Ltd.,

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 2302 of 2022
                                  Arising out of
                   Civil Writ Jurisdiction Case No.5786 of 2021
       ======================================================
       Rajni Devi

                                                       ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 2347 of 2022
                                     Arising out of
                     Civil Writ Jurisdiction Case No.10556 of 2021
       ======================================================
       Arvind Satyarthy
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          141/175




                                                         ... ... Petitioner/s
                                              Versus
       The Purnea University, Purnea

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                 Miscellaneous Jurisdiction Case No. 2377 of 2022
                                 Arising out of
                  Civil Writ Jurisdiction Case No.4296 of 2022
       ======================================================
       Usha Devi

                                                         ... ... Petitioner/s
                                          Versus
       The State of Bihar through the Chief Secretary,

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                 Miscellaneous Jurisdiction Case No. 2401 of 2022
                                  Arising out of
                   Civil Writ Jurisdiction Case No.7253 of 2022
       ======================================================
       Ashwini Kumar

                                                         ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                 Miscellaneous Jurisdiction Case No. 2460 of 2022
                                  Arising out of
                   Civil Writ Jurisdiction Case No.9543 of 2020
       ======================================================
       Ashok Kumar

                                                         ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 2674 of 2022
                                    Arising out of
                    Civil Writ Jurisdiction Case No.16420 of 2019
       ======================================================
       Dr. Parwez Akhtar
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          142/175




                                                                  ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                 Miscellaneous Jurisdiction Case No. 2746 of 2022
                                  Arising out of
                   Civil Writ Jurisdiction Case No.7700 of 2022
       ======================================================
       Subodh Kumar Singh

                                                                  ... ... Petitioner/s
                                              Versus
       The State of Bihar

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                   Miscellaneous Jurisdiction Case No. 45 of 2023
                                    Arising out of
                    Civil Writ Jurisdiction Case No.1628 of 2018
       ======================================================
       The Managing Director Bihar industrial Area Development Authority

                                                                  ... ... Petitioner/s
                                              Versus
       M/s Patliputra Papers Pvt. Ltd.

                                              ... ... Opposite Party/s
       ======================================================
                                                with
                  Miscellaneous Jurisdiction Case No. 47 of 2023
                                  Arising out of
                  Civil Writ Jurisdiction Case No.11344 of 2017
       ======================================================
       Amit Kumar

                                                                  ... ... Petitioner/s
                                              Versus
       Mithilesh Mishra the than I.G

                                              ... ... Opposite Party/s
       ======================================================
       Appearance :
       (In Miscellaneous Jurisdiction Case No. 947 of 2020)
       For the Petitioner/s     :       Mr.Rakesh Kumar Singh, Advocate
       For the Opposite Party/s :       Mr. (AAG-6)
       (In Miscellaneous Jurisdiction Case No. 4174 of 2014)
       For the Petitioner/s     :       Mr.Mohammed Abu Haidar, Advocate
       For the Opposite Party/s :       Mr.Ishwari Singh
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          143/175




       (In Miscellaneous Jurisdiction Case No. 2889 of 2015)
       For the Petitioner/s     :       Mr.Ashok Kumar Mishra, Advocate
       For the Opposite Party/s :       Mr.AAG10
       (In Miscellaneous Jurisdiction Case No. 2900 of 2015)
       For the Petitioner/s     :       Mr.Anita Kumari, Advocate
       For the Opposite Party/s :       Mr.Raju Giri, GP30
       (In Miscellaneous Jurisdiction Case No. 3497 of 2015)
       For the Petitioner/s     :       Mr.Harsh Singh, Advocate
       For the Opposite Party/s :       Mr. P. K. Shahi, AG
       (In Miscellaneous Jurisdiction Case No. 1258 of 2016)
       For the Petitioner/s     :       Mr.Sudha Chandra, Advocate
       For the Opposite Party/s :       Mr.Aag13 A K Chaudhary
       (In Miscellaneous Jurisdiction Case No. 1889 of 2016)
       For the Petitioner/s     :       Mr.Abdul Wadood, Advocate
       For the Opposite Party/s :       Mr.
       (In Miscellaneous Jurisdiction Case No. 2215 of 2016)
       For the Petitioner/s     :       Mr.Murari Prasad Sinha, Advocate
       For the Opposite Party/s :       Mr.V.K. Singh, GA 3
       (In Miscellaneous Jurisdiction Case No. 2438 of 2016)
       For the Petitioner/s     :       Mr.Awadhesh Prasad Sinha, Advocate
       For the Opposite Party/s :       Mr.Anjani Kumar- AAG 6
       (In Miscellaneous Jurisdiction Case No. 2519 of 2016)
       For the Petitioner/s     :       Mr.Radha Mohan Pathak, Advocate
       For the Opposite Party/s :       Mr. Rajeev Ranjan Kumar Pandey, SC29
       (In Miscellaneous Jurisdiction Case No. 2799 of 2016)
       For the Petitioner/s     :       Mr.Shashi Bhushan Singh, Advocate
       For the Opposite Party/s :       Mr.PAAG2
       (In Miscellaneous Jurisdiction Case No. 3033 of 2016)
       For the Petitioner/s     :       Mr.Dhirendra Kumar, Advocate
       For the Opposite Party/s :       Mr.AAG14
       (In Miscellaneous Jurisdiction Case No. 3335 of 2016)
       For the Petitioner/s     :       Mr.Awadhesh Prasad Sinha, Advocate
       For the Opposite Party/s :       Mr.Anjani Kumar,AAG-4
       (In Miscellaneous Jurisdiction Case No. 3599 of 2016)
       For the Petitioner/s     :       Mrs.Anindita Mukherjee, Advocate
       For the Opposite Party/s :       Mr.Yogendra Prasad Sinha, AAG-7
       (In Miscellaneous Jurisdiction Case No. 3998 of 2016)
       For the Petitioner/s     :       Mr.Pranav Kumar, Advocate
       For the Opposite Party/s :       Mr.S. D. Yadav, AAG-9
       (In Miscellaneous Jurisdiction Case No. 4028 of 2016)
       For the Petitioner/s     :       Mr.Dharmendra Kumar Paswan, Advocate
       For the Opposite Party/s :       Mr.
       (In Miscellaneous Jurisdiction Case No. 321 of 2017)
       For the Petitioner/s     :       Mr.Shashi Bhushan Kumar, Advocate
       For the Opposite Party/s :       Mr.AAG15
       (In Miscellaneous Jurisdiction Case No. 687 of 2017)
       For the Petitioner/s     :       Mr.Vishal Saurabh, Advocate
       For the Opposite Party/s :       Mr.Sarvesh Kumar Singh, AAG-13
       (In Miscellaneous Jurisdiction Case No. 754 of 2017)
       For the Petitioner/s     :       Mr.Mohammed Abu Haidar, Advocate
       For the Opposite Party/s :       Mr.Ishwari Singh
       (In Miscellaneous Jurisdiction Case No. 804 of 2017)
       For the Petitioner/s     :       Mr.Mrigank Mauli, Sr. Advocate
       For the Opposite Party/s :       Mr.Prabhat Kumar Verma, AAG-3
       (In Miscellaneous Jurisdiction Case No. 1036 of 2017)
       For the Petitioner/s     :       Mr.Kaushal Kumar Jha, Advocate
       For the Opposite Party/s :       Mr.Prabhat Kumar Verma, AAG-3
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          144/175




       (In Miscellaneous Jurisdiction Case No. 1089 of 2017)
       For the Petitioner/s     :       Mr.Sanjay Kumar Pandey, Advocate
       For the Opposite Party/s :       Mr.S. Raza Ahmad, AAG-5
       (In Miscellaneous Jurisdiction Case No. 1117 of 2017)
       For the Petitioner/s     :       Mr.Awadhesh Kumar, Advocate
       For the Opposite Party/s :       Mr.Md. Khurshid Alam, AAG-12
       (In Miscellaneous Jurisdiction Case No. 1213 of 2017)
       For the Petitioner/s     :       Mr.Prasoon Sinha, Advocate
       For the Opposite Party/s :       Mr.Prabhat Kumar Verma, AAG-3
       (In Miscellaneous Jurisdiction Case No. 1440 of 2017)
       For the Petitioner/s     :       Mr.Satish Chandra Mishra, Advocate
       For the Opposite Party/s :       Mr.
       (In Miscellaneous Jurisdiction Case No. 1487 of 2017)
       For the Petitioner/s     :       Mr.Sanjay Kumar, Advocate
       For the Opposite Party/s :       Mr. AAG-15
       (In Miscellaneous Jurisdiction Case No. 1488 of 2017)
       For the Petitioner/s     :       Mr.Sanjay Kumar, Advocate
       For the Opposite Party/s :       Mr. AAG-15
       (In Miscellaneous Jurisdiction Case No. 1819 of 2017)
       For the Petitioner/s     :       Mr.Bindhyachal Rai, Advocate
       For the Opposite Party/s :       Mr.Yogendra Prasad Sinha - AAG-7
       (In Miscellaneous Jurisdiction Case No. 1841 of 2017)
       For the Petitioner/s     :       Mr.Suresh Kumar, Advocate
       For the Opposite Party/s :       Mr.Ajay Kumar Sinha
       (In Miscellaneous Jurisdiction Case No. 2182 of 2017)
       For the Petitioner/s     :       Mr.Kedar Jha, Advocate
       For the Opposite Party/s :       Mr.P. K. Verma
       (In Miscellaneous Jurisdiction Case No. 2237 of 2017)
       For the Petitioner/s     :       Mr.Dhaneshwar Prasad Gupta, Advocate
       For the Opposite Party/s :       Mr.Md. Khurshid Alam, AAG-12
       (In Miscellaneous Jurisdiction Case No. 2435 of 2017)
       For the Petitioner/s     :       Mr.Alok Kumar Choudhary, Advocate
       For the Opposite Party/s :       Mr.Kaushal Kumar Jha, AAG-8
       (In Miscellaneous Jurisdiction Case No. 2583 of 2017)
       For the Petitioner/s     :       Mr.Jagjit Roshan, Advocate
       For the Opposite Party/s :       Mr.Raj Ballabh Prasad Yadav
       (In Miscellaneous Jurisdiction Case No. 2893 of 2017)
       For the Petitioner/s     :       Mr.Anil Kumar Sinha, Advocate
       For the Opposite Party/s :       Mr.
       (In Miscellaneous Jurisdiction Case No. 2897 of 2017)
       For the Petitioner/s     :       Mr.Bishnu Kant Dubey, Advocate
       For the Opposite Party/s :       Mr.P. K. Shahi, AG
       (In Miscellaneous Jurisdiction Case No. 2967 of 2017)
       For the Petitioner/s     :       Mr.Ratnakar Pandey, Advocate
       For the Opposite Party/s :       Mr.P. K. Verma, AAG-3
       (In Miscellaneous Jurisdiction Case No. 3087 of 2017)
       For the Petitioner/s     :       Mr.Prashant Sinha, Advocate
       For the Opposite Party/s :       Mr.
       (In Miscellaneous Jurisdiction Case No. 3089 of 2017)
       For the Petitioner/s     :       Mr.Kameshwar Prasad Singh, Advocate
       For the Opposite Party/s :       Mr.P. K. Verma, AAG-3
       (In Miscellaneous Jurisdiction Case No. 3391 of 2017)
       For the Petitioner/s     :       Mr.Avinash, Advocate
       For the Opposite Party/s :       Mr.AAG-7
       (In Miscellaneous Jurisdiction Case No. 3392 of 2017)
       For the Petitioner/s     :       Mr.Jai Kishor Poddar, Advocate
       For the Opposite Party/s :       Mr.Rajan Ghoshrave
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          145/175




       (In Miscellaneous Jurisdiction Case No. 3525 of 2017)
       For the Petitioner/s     :       Mr.Radha Mohan Pandey, Advocate
       For the Opposite Party/s :       Mr.Ashutosh Ranjan Pandey, AAG-15
       (In Miscellaneous Jurisdiction Case No. 3600 of 2017)
       For the Petitioner/s     :       Mr.Pratap Sharma, Advocate
       For the Opposite Party/s :       Mr. AAG-15
       (In Miscellaneous Jurisdiction Case No. 3616 of 2017)
       For the Petitioner/s     :       Mr.Gopal Prasad Roy, Advocate
       For the Opposite Party/s :       Mr. AAG-15
       (In Miscellaneous Jurisdiction Case No. 3630 of 2017)
       For the Petitioner/s     :       Mr.Kumar Kaushik, Advocate
       For the Opposite Party/s :       Mr.Yogendra Pd. Sinha, AAG-7
       (In Miscellaneous Jurisdiction Case No. 3651 of 2017)
       For the Petitioner/s     :       Smt. Shashi Priya Pathak, Advocate
       For the Opposite Party/s :       Mr. AAG-15
       (In Miscellaneous Jurisdiction Case No. 3727 of 2017)
       For the Petitioner/s     :       Mrs.Namrata Mishra, Advocate
       For the Opposite Party/s :       Smt. Shilpa Singh, GA 12
       (In Miscellaneous Jurisdiction Case No. 3734 of 2017)
       For the Petitioner/s     :       Mr.Abhay Kumar Thakur, Advocate
       For the Opposite Party/s :       Mr.Raghwanand, GA 11
       (In Miscellaneous Jurisdiction Case No. 3796 of 2017)
       For the Petitioner/s     :       Mr. Binay Kumar, Advocate
       For the Opposite Party/s :       Mr. Ravindra Kumar Sharma
       (In Miscellaneous Jurisdiction Case No. 10 of 2018)
       For the Petitioner/s     :       Mr.Daya Shanker Prasad, Advocate
       For the Opposite Party/s :       Mr.Md.Khurshid Alam (AAG12)
       (In Miscellaneous Jurisdiction Case No. 116 of 2018)
       For the Petitioner/s     :       Mr.Md. Mushtaque Alam, Advocate
       For the Opposite Party/s :       Smt. Shilpa Singh, GA 12
       (In Miscellaneous Jurisdiction Case No. 188 of 2018)
       For the Petitioner/s     :       Mr.Santosh Kumar Sinha, Advocate
       For the Opposite Party/s :       Mr.Raj Ballabh Prasad Yadav
       (In Miscellaneous Jurisdiction Case No. 238 of 2018)
       For the Petitioner/s     :       Mr.Avanindra Kumar Jha, Advocate
       For the Opposite Party/s :       Mr.Raj Ballabh Pd. Yadav, AAG-11
       (In Miscellaneous Jurisdiction Case No. 289 of 2018)
       For the Petitioner/s     :       Mr.Sanjay Kumar Tiwary, Advocate
       For the Opposite Party/s :       Mr.Raghwanand - GA 11
       (In Miscellaneous Jurisdiction Case No. 338 of 2018)
       For the Petitioner/s     :       Mr.Amrendra Kumar Sinha No.-1, Advocate
       For the Opposite Party/s :       Mr.Ranjeet Choubey
       (In Miscellaneous Jurisdiction Case No. 435 of 2018)
       For the Petitioner/s     :       Mr.Rajiv Prashant, Advocate
       For the Opposite Party/s :       Mr.Vinay Kirti Singh, GA 2
       (In Miscellaneous Jurisdiction Case No. 438 of 2018)
       For the Petitioner/s     :       Mr.Satya Prakash, Advocate
       For the Opposite Party/s :       Mr.Subhash Prasad Singh, GA- 3
       (In Miscellaneous Jurisdiction Case No. 496 of 2018)
       For the Petitioner/s     :       Mr.Jai Prabhat Kishore, Advocate
       For the Opposite Party/s :       Mr.Amrendra Narayan Rai
       (In Miscellaneous Jurisdiction Case No. 612 of 2018)
       For the Petitioner/s     :       Mr.Samir Kumar, Advocate
       For the Opposite Party/s :       Mr. AAG-6
       (In Miscellaneous Jurisdiction Case No. 615 of 2018)
       For the Petitioner/s     :       Mr.Awadhesh Kumar Singh, Advocate
       For the Opposite Party/s :       Mr.
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          146/175




       (In Miscellaneous Jurisdiction Case No. 651 of 2018)
       For the Petitioner/s     :       Mr.Vijay Kumar Singh, Advocate
       For the Opposite Party/s :       Mr.Amit Prakash, GA 13
       (In Miscellaneous Jurisdiction Case No. 729 of 2018)
       For the Petitioner/s     :       Mr.Chandra Mohan Jha, Advocate
       For the Opposite Party/s :       Mr.
       (In Miscellaneous Jurisdiction Case No. 914 of 2018)
       For the Petitioner/s     :       Mrs. Mahasweta Chatterjee, Advocate
       For the Opposite Party/s :       Mr. GA 4
       (In Miscellaneous Jurisdiction Case No. 942 of 2018)
       For the Petitioner/s     :       Mr.Ajoy Kumar Chakraborty, Advocate
       For the Opposite Party/s :       Mr.Rajeshwar Singh - GA 10
       (In Miscellaneous Jurisdiction Case No. 977 of 2018)
       For the Petitioner/s     :       Mr.Hemant Kumar Karan, Advocate
       For the Opposite Party/s :       Mr.Raghwanand - GA 11
       (In Miscellaneous Jurisdiction Case No. 985 of 2018)
       For the Petitioner/s     :       Mr.Uday Narayan Singh, Advocate
       For the Opposite Party/s :       Mr.Vinay Kirti Singh
       (In Miscellaneous Jurisdiction Case No. 987 of 2018)
       For the Petitioner/s     :       Mr.Abdul Wadood, Advocate
       For the Opposite Party/s :       Mr.Md. Khurshid Alam
       (In Miscellaneous Jurisdiction Case No. 1024 of 2018)
       For the Petitioner/s     :       Mr.Vijay Kumar Singh, Advocate
       For the Opposite Party/s :       Mr.Raj Ballabh Prasad Yadav
       (In Miscellaneous Jurisdiction Case No. 1046 of 2018)
       For the Petitioner/s     :       Mr.Nityanand Mishra, Advocate
       For the Opposite Party/s :       Mr.Md. Khurshid Alam, AAG-12
       (In Miscellaneous Jurisdiction Case No. 1052 of 2018)
       For the Petitioner/s     :       Mr.Uma Shankar Singh, Advocate
       For the Opposite Party/s :       Mr.Sarvesh Kumar Singh, AAG-13
       (In Miscellaneous Jurisdiction Case No. 1105 of 2018)
       For the Petitioner/s     :       Mr.Dilip Kumar Tewari, Advocate
       For the Opposite Party/s :       Mr.Ajay Kumar Rastogi, AAG-10
       (In Miscellaneous Jurisdiction Case No. 1154 of 2018)
       For the Petitioner/s     :       Mr.Sanjay Kumar Singh, Advocate
       For the Opposite Party/s :       Mr.Md. Khurshid Alam
       (In Miscellaneous Jurisdiction Case No. 1181 of 2018)
       For the Petitioner/s     :       Ms. Anju Mishra, Advocate
       For the Opposite Party/s :       Mr.Ajay Kumar Rastogi
       (In Miscellaneous Jurisdiction Case No. 1185 of 2018)
       For the Petitioner/s     :       Mr.Abhoy Kumar Kashyap, Advocate
       For the Opposite Party/s :       Mr.
       (In Miscellaneous Jurisdiction Case No. 1205 of 2018)
       For the Petitioner/s     :       Mrs. Anju Mishra, Advocate
       For the Opposite Party/s :       Mr.Ajay Kumar Rastogi, AAG-10
       (In Miscellaneous Jurisdiction Case No. 1207 of 2018)
       For the Petitioner/s     :       Ms. Anju Mishra, Advocate
       For the Opposite Party/s :       Mr.Ajay Kumar Rastogi, AAG-10
       (In Miscellaneous Jurisdiction Case No. 1280 of 2018)
       For the Petitioner/s     :       Mr.Arvind Kumar Sharma, Advocate
       For the Opposite Party/s :       Mr.Gyan Prakash Ojha
       (In Miscellaneous Jurisdiction Case No. 1312 of 2018)
       For the Petitioner/s     :       Mr.Durga Nand Jha, Advocate
       For the Opposite Party/s :       Mr.
       (In Miscellaneous Jurisdiction Case No. 1318 of 2018)
       For the Petitioner/s     :       Mr.Arun Kumar Bhagat, Advocate
       For the Opposite Party/s :       Mr.P. K. Shahi, AG
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          147/175




       (In Miscellaneous Jurisdiction Case No. 1384 of 2018)
       For the Petitioner/s     :       Mr.Ajay Kumar, Advocate
       For the Opposite Party/s :       Mr.Anjani Kumar
       (In Miscellaneous Jurisdiction Case No. 1386 of 2018)
       For the Petitioner/s     :       Mr.Pramod Kumar, Advocate
       For the Opposite Party/s :       Mr.
       (In Miscellaneous Jurisdiction Case No. 1417 of 2018)
       For the Petitioner/s     :       Mr.Vikash Chandra Guddu Baba (In Person)
       For the Opposite Party/s :       Mr.Md. Khurshid Alam, AAG-12
       (In Miscellaneous Jurisdiction Case No. 1421 of 2018)
       For the Petitioner/s     :       Mr.Ramchandra Sahni, Advocate
       For the Opposite Party/s :       Mr.Md. Khurshid Alam, AAG-12
       (In Miscellaneous Jurisdiction Case No. 1489 of 2018)
       For the Petitioner/s     :       Mr.Rakesh Kumar, Advocate
       For the Opposite Party/s :       Mr.Md. Khurshid Alam
       (In Miscellaneous Jurisdiction Case No. 1496 of 2018)
       For the Petitioner/s     :       Mr.Rajeev Kumar Singh, Advocate
       For the Opposite Party/s :       Mr.S. D. Yadav, AAG-9
       (In Miscellaneous Jurisdiction Case No. 1499 of 2018)
       For the Petitioner/s     :       Mr.Shakti Suman Kumar, Advocate
       For the Opposite Party/s :       Mr.S.D Sanjay Addl. Soc. Gen.
       (In Miscellaneous Jurisdiction Case No. 1503 of 2018)
       For the Petitioner/s     :       Mr.Jagnnath Singh, Advocate
       For the Opposite Party/s :       Mr.Md. Khurshid Alam, AAG-12
       (In Miscellaneous Jurisdiction Case No. 1544 of 2018)
       For the Petitioner/s     :       Mr.Rajesh Kumar, Advocate
       For the Opposite Party/s :       Mr. AAG-6
       (In Miscellaneous Jurisdiction Case No. 1556 of 2018)
       For the Petitioner/s     :       Mr.Sanjay Kumar Tiwary, Advocate
       For the Opposite Party/s :       Mr.Prabhat Kumar Verma, AAG-3
       (In Miscellaneous Jurisdiction Case No. 1590 of 2018)
       For the Petitioner/s     :       Mr.Raghunandan Kumar Singh, Advocate
       For the Opposite Party/s :       Mr.
       (In Miscellaneous Jurisdiction Case No. 1647 of 2018)
       For the Petitioner/s     :       Mr.Bipin Bihari Singh, Advocate
       For the Opposite Party/s :       Mr.
       (In Miscellaneous Jurisdiction Case No. 1681 of 2018)
       For the Petitioner/s     :       Mr.Kanhaiya Pandey, Advocate
       For the Opposite Party/s :       Mr. AAG-15
       (In Miscellaneous Jurisdiction Case No. 1683 of 2018)
       For the Petitioner/s     :       Mr.Kamal Kishore Mishra, Advocate
       For the Opposite Party/s :       Mr.Prabhat Kumar Verma, AAG-3
       (In Miscellaneous Jurisdiction Case No. 1686 of 2018)
       For the Petitioner/s     :       Mr.Awadhesh Kumar, Advocate
       For the Opposite Party/s :       Mr.Ajay, GA 5
       (In Miscellaneous Jurisdiction Case No. 1687 of 2018)
       For the Petitioner/s     :       Mr.Binoy Kumar Sinha-, Advocate
       For the Opposite Party/s :       Mr.
       (In Miscellaneous Jurisdiction Case No. 1690 of 2018)
       For the Petitioner/s     :       Mr.Awadhesh Prasad Sinha, Advocate
       For the Opposite Party/s :       Mr.P. K. Shahi, AG
       (In Miscellaneous Jurisdiction Case No. 1731 of 2018)
       For the Petitioner/s     :       Mr.Ajay Kumar Sinha, Advocate
       For the Opposite Party/s :       Mr.Radhe Shyam Singh
       (In Miscellaneous Jurisdiction Case No. 1743 of 2018)
       For the Petitioner/s     :       Smt. Sudha Ambastha, Advocate
       For the Opposite Party/s :       Mr.Md. Khurshid Alam, AAG-12
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          148/175




       (In Miscellaneous Jurisdiction Case No. 1786 of 2018)
       For the Petitioner/s     :       Mr.Shanti Pratap, Advocate
       For the Opposite Party/s :       Mr.S. Raza Ahmad, AAG-5
       (In Miscellaneous Jurisdiction Case No. 1790 of 2018)
       For the Petitioner/s     :       Mr.Kumar Praveen, Advocate
       For the Opposite Party/s :       Mr.Yogendra Prasad Sinha, AAG-7
       (In Miscellaneous Jurisdiction Case No. 1933 of 2018)
       For the Petitioner/s     :       Mr.Arun Kumar, Advocate
       For the Opposite Party/s :       Mr.Md. Khurshid Alam, AAG-12
       (In Miscellaneous Jurisdiction Case No. 1955 of 2018)
       For the Petitioner/s     :       Mr.Awadhesh Kumar, Advocate
       For the Opposite Party/s :       Mr. Ga 4
       (In Miscellaneous Jurisdiction Case No. 1989 of 2018)
       For the Petitioner/s     :       Mr.Raghav Prasad, Advocate
       For the Opposite Party/s :       Mr.Ajay Kumar Rastogi, AAG-10
       (In Miscellaneous Jurisdiction Case No. 1996 of 2018)
       For the Petitioner/s     :       Mr.Sanjay Kumar Tiwary, Advocate
       For the Opposite Party/s :       Mr.Sarvesh Kumar Singh
       (In Miscellaneous Jurisdiction Case No. 2085 of 2018)
       For the Petitioner/s     :       Mr.Shankar Kumar Thakur, Advocate
       For the Opposite Party/s :       Mr. AAG-6
       (In Miscellaneous Jurisdiction Case No. 2156 of 2018)
       For the Petitioner/s     :       Mr.Abhinav Srivastava, Advocate
       For the Opposite Party/s :       Mr. AAG-15
       (In Miscellaneous Jurisdiction Case No. 2303 of 2018)
       For the Petitioner/s     :       Mr.Nawal Kishore Singh, Advocate
       For the Opposite Party/s :       Mr.Md. Khurshid Alam, AAG-12
       (In Miscellaneous Jurisdiction Case No. 2356 of 2018)
       For the Petitioner/s     :       Mr.Jagdish Prasad Bhagat, Advocate
       For the Opposite Party/s :       Mr.Md. Khurshid Alam - AAG-12
       (In Miscellaneous Jurisdiction Case No. 2366 of 2018)
       For the Petitioner/s     :       Mrs.Anju Mishra, Advocate
       For the Opposite Party/s :       Mr.Ajay Kumar Rastogi, AAG-10
       (In Miscellaneous Jurisdiction Case No. 2390 of 2018)
       For the Petitioner/s     :       Mr.Padma Deo Narayan, Advocate
       For the Opposite Party/s :       Mr.P. K. Shahi, - Ag
       (In Miscellaneous Jurisdiction Case No. 2409 of 2018)
       For the Petitioner/s     :       Mr.Arun Kumar, Advocate
       For the Opposite Party/s :       Smt. Shilpa Singh, GA 12
       (In Miscellaneous Jurisdiction Case No. 2415 of 2018)
       For the Petitioner/s     :       Mr.Arvind Kumar Sharma
       For the Opposite Party/s :       Mr. AAG-15
       (In Miscellaneous Jurisdiction Case No. 2428 of 2018)
       For the Petitioner/s     :       Mr.Bamdeo Pandey, Advocate
       For the Opposite Party/s :       Mr.S.D Sanjay Addl. Soc. Gen.
       (In Miscellaneous Jurisdiction Case No. 2475 of 2018)
       For the Petitioner/s     :       Mr.Ranjeet Choubey, Advocate
       For the Opposite Party/s :       Mr.
       (In Miscellaneous Jurisdiction Case No. 2708 of 2018)
       For the Petitioner/s     :       Mr.Amit Anand, Advocate
       For the Opposite Party/s :       Smt. Shilpa Singh, GA 12
       (In Miscellaneous Jurisdiction Case No. 2710 of 2018)
       For the Petitioner/s     :       Mr.Ashok Kumar, Advocate
       For the Opposite Party/s :       Mr.Md. Khurshid Alam, AAG-12
       (In Miscellaneous Jurisdiction Case No. 2888 of 2018)
       For the Petitioner/s     :       Mr.Ashok Kumar, Advocate
       For the Opposite Party/s :       Mr.
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          149/175




       (In Miscellaneous Jurisdiction Case No. 2899 of 2018)
       For the Petitioner/s     :       Mr.Samir Kumar, Advocate
       For the Opposite Party/s :       Mr.Sarvesh Kumar Singh
       (In Miscellaneous Jurisdiction Case No. 2915 of 2018)
       For the Petitioner/s     :       Mr.Shambhu Sharan Singh (In Person)
       For the Opposite Party/s :       Mr.P. K. Shahi, AG
       (In Miscellaneous Jurisdiction Case No. 2943 of 2018)
       For the Petitioner/s     :       Mr.Deepak Kumar, Advocate
       For the Opposite Party/s :       Mr. GA 4
       (In Miscellaneous Jurisdiction Case No. 3071 of 2018)
       For the Petitioner/s     :       Mr.Dhananjay Kumar, Advocate
       For the Opposite Party/s :       Mr.S. D. Yadav, AAG-9
       (In Miscellaneous Jurisdiction Case No. 3084 of 2018)
       For the Petitioner/s     :       Mr.
       For the Opposite Party/s :       Mr.Gyan Prakash Ojha, Advocate
       (In Miscellaneous Jurisdiction Case No. 3199 of 2018)
       For the Petitioner/s     :       Mr.Umesh Kumar Mishra, Advocate
       For the Opposite Party/s :       Smt. Shilpa Singh, GA 12
       (In Miscellaneous Jurisdiction Case No. 3215 of 2018)
       For the Petitioner/s     :       Mr.Bipin Kumar, Advocate
       For the Opposite Party/s :       Mr.Yogendra Prasad Sinha, AAG-7
       (In Miscellaneous Jurisdiction Case No. 3231 of 2018)
       For the Petitioner/s     :       Mr.Sanjay Kumar Tiwary, Advocate
       For the Opposite Party/s :       Mr.Sarvesh Kumar Singh, AAG-13
       (In Miscellaneous Jurisdiction Case No. 3233 of 2018)
       For the Petitioner/s     :       Mr.Shailesh Kumar Singh, Advocate
       For the Opposite Party/s :       Mr.Md. Khurshid Alam, AAG-12
       (In Miscellaneous Jurisdiction Case No. 3321 of 2018)
       For the Petitioner/s     :       Mr.Rajkumar Rajesh, Advocate
       For the Opposite Party/s :       Mr. AAG-15
       (In Miscellaneous Jurisdiction Case No. 3377 of 2018)
       For the Petitioner/s     :       Mr.Binod Kumar Sinha, Advocate
       For the Opposite Party/s :       Mr.Md. Khurshid Alam, AAG-12
       (In Miscellaneous Jurisdiction Case No. 3406 of 2018)
       For the Petitioner/s     :       Mr.Sunil Kumar, Advocate
       For the Opposite Party/s :       Mr. AAG-15
       (In Miscellaneous Jurisdiction Case No. 3424 of 2018)
       For the Petitioner/s     :       Mr.Uma Shankar Singh, Advocate
       For the Opposite Party/s :       Mr.Sarvesh Kumar Singh, AAG-13
       (In Miscellaneous Jurisdiction Case No. 3450 of 2018)
       For the Petitioner/s     :       Mr.Lakshmindra Kumar Yadav, Advocate
       For the Opposite Party/s :       Mr.Gyan Prakash Ojha, GA 7
       (In Miscellaneous Jurisdiction Case No. 3610 of 2018)
       For the Petitioner/s     :       Mr.Raj Shekhar, Advocate
       For the Opposite Party/s :       Mr.Md. Khurshid Alam, AAG-12
       (In Miscellaneous Jurisdiction Case No. 3639 of 2018)
       For the Petitioner/s     :       Mr.AvanIndra Kumar Jha, Advocate
       For the Opposite Party/s :       Mr.S.D Sanjay Addl. Soc. Gen.
       (In Miscellaneous Jurisdiction Case No. 3756 of 2018)
       For the Petitioner/s     :       Mr.Nageshwar Prasad Sinha, Advocate
       For the Opposite Party/s :       Mr.
       (In Miscellaneous Jurisdiction Case No. 3814 of 2018)
       For the Petitioner/s     :       Mr.Bijay Shankar Choubey, Advocate
       For the Opposite Party/s :       Mr. AAG-15
       (In Miscellaneous Jurisdiction Case No. 3932 of 2018)
       For the Petitioner/s     :       Mr.Shankar Kumar Choudhary
       For the Opposite Party/s :       Mr. AAG-15
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
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       (In Miscellaneous Jurisdiction Case No. 3933 of 2018)
       For the Petitioner/s     :       Mr.Ashish Giri, Advocate
       For the Opposite Party/s :       Mr.Sarvesh Kumar Singh, AAG-13
       (In Miscellaneous Jurisdiction Case No. 3944 of 2018)
       For the Petitioner/s     :       Mr.Rana Ishwar Chandra, Advocate
       For the Opposite Party/s :       Mr. AAG-15
       (In Miscellaneous Jurisdiction Case No. 4031 of 2018)
       For the Petitioner/s     :       Mr.Shiv Kumar, Advocate
       For the Opposite Party/s :       Mr.S. D. Yadav
       (In Miscellaneous Jurisdiction Case No. 4232 of 2018)
       For the Petitioner/s     :       Mr.Dinesh Maharaj, Advocate
       For the Opposite Party/s :       Mr.
       (In Miscellaneous Jurisdiction Case No. 4253 of 2018)
       For the Petitioner/s     :       Mr.Parashuram Singh, Advocate
       For the Opposite Party/s :       Mr.Ajay Kumar Rastogi
       (In Miscellaneous Jurisdiction Case No. 4257 of 2018)
       For the Petitioner/s     :       Mr.Rajendra Prasad Singh, Advocate
       For the Opposite Party/s :       Mr.Ajay Kumar Rastogi
       (In Miscellaneous Jurisdiction Case No. 4510 of 2018)
       For the Petitioner/s     :       Mr.Abhinav Srivastava, Advocate
       For the Opposite Party/s :       Mr.Ashutosh Ranjan Pandey, AAG-15
       (In Miscellaneous Jurisdiction Case No. 4551 of 2018)
       For the Petitioner/s     :       Mr.Sanjeev Kumar Singh, Advocate
       For the Opposite Party/s :       Mrs. Shilpa Singh, GA 12
       (In Miscellaneous Jurisdiction Case No. 4571 of 2018)
       For the Petitioner/s     :       Mr.Sudha Chandra, Advocate
       For the Opposite Party/s :       Mr.Gyan Prakash Ojha
       (In Miscellaneous Jurisdiction Case No. 4634 of 2018)
       For the Petitioner/s     :       Mr.Rajesh Kumar, Advocate
       For the Opposite Party/s :       Mr.Md. Khurshid Alam ,AAG-12
       (In Miscellaneous Jurisdiction Case No. 4639 of 2018)
       For the Petitioner/s     :       Mr.Shailesh Kumar, Advocate
       For the Opposite Party/s :       Mr.Md. Khurshid Alam, AAG-12
       (In Miscellaneous Jurisdiction Case No. 4655 of 2018)
       For the Petitioner/s     :       Mr.Devendra Kumar, Advocate
       For the Opposite Party/s :       Mr.Yogendra Prasad Sinha, AAG-7
       (In Miscellaneous Jurisdiction Case No. 4700 of 2018)
       For the Petitioner/s     :       Mr.Binay Kumar Singh, Advocate
       For the Opposite Party/s :       Mr.Raj Ballabh Prasad Yadav, AAG-11
       (In Miscellaneous Jurisdiction Case No. 4819 of 2018)
       For the Petitioner/s     :       Mr.Rajani Kant Singh, Advocate
       For the Opposite Party/s :       Mr.Sarvesh Kumar Singh
       (In Miscellaneous Jurisdiction Case No. 4835 of 2018)
       For the Petitioner/s     :       Mr.Shashi Shekhar Tiwary, Advocate
       For the Opposite Party/s :       Mr.
       (In Miscellaneous Jurisdiction Case No. 4861 of 2018)
       For the Petitioner/s     :       Mr.Shantanu Kumar, Advocate
       For the Opposite Party/s :       Mr.
       (In Miscellaneous Jurisdiction Case No. 4892 of 2018)
       For the Petitioner/s     :       Mr.Arvind Kumar Sharma, Advocate
       For the Opposite Party/s :       Smt. Shilpa Singh
       (In Miscellaneous Jurisdiction Case No. 4915 of 2018)
       For the Petitioner/s     :       Mr.Santosh Kumar Singh, Advocate
       For the Opposite Party/s :       Mr.
       (In Miscellaneous Jurisdiction Case No. 4980 of 2018)
       For the Petitioner/s     :       Mr.Shambhu Nath Jha, Advocate
       For the Opposite Party/s :       Mr.Md. Khurshid Alam
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          151/175




       (In Miscellaneous Jurisdiction Case No. 4983 of 2018)
       For the Petitioner/s     :       Mr.Yashraj Bardhan, Advocate
       For the Opposite Party/s :       Mr.S. D. Yadav
       (In Miscellaneous Jurisdiction Case No. 5054 of 2018)
       For the Petitioner/s     :       Mr.Nafisuzzoha, Advocate
       For the Opposite Party/s :       Mr.Anjani Kumar, AAG-4
       (In Miscellaneous Jurisdiction Case No. 5089 of 2018)
       For the Petitioner/s     :       Mr.Satyabir Bharti, Advocate
       For the Opposite Party/s :       Mr.P. K. Shahi, AG
       (In Miscellaneous Jurisdiction Case No. 5139 of 2018)
       For the Petitioner/s     :       Mr.Ashhar Mustafa, Advocate
       For the Opposite Party/s :       Smt. Shilpa Singh, GA 12
       (In Miscellaneous Jurisdiction Case No. 5289 of 2018)
       For the Petitioner/s     :       Mr.Arvind Kumar Sinha, Advocate
       For the Opposite Party/s :       Mr.Raj Ballabh Prasad Yadav
       (In Miscellaneous Jurisdiction Case No. 215 of 2019)
       For the Petitioner/s     :       Mr.Ranjan Kumar Singh, Advocate
       For the Opposite Party/s :       Mr.Vinay Kriti Singh ( GA 2 )
       (In Miscellaneous Jurisdiction Case No. 430 of 2019)
       For the Petitioner/s     :       Mr.Yugal Kishore, Advocate
       For the Opposite Party/s :       Mr. (Aag15)
       (In Miscellaneous Jurisdiction Case No. 539 of 2019)
       For the Petitioner/s     :       Mr.Mohammed Abu Haidar, Advocate
       For the Opposite Party/s :       Mr.Raj Ballabh Prasad Yadav (AAG11)
       (In Miscellaneous Jurisdiction Case No. 687 of 2019)
       For the Petitioner/s     :       Mr.Alok Kumar, Advocate
       For the Opposite Party/s :       Mr. (GA-4)
       (In Miscellaneous Jurisdiction Case No. 847 of 2019)
       For the Petitioner/s     :       Mr.Tarun Kumar Sinha, Advocate
       For the Opposite Party/s :       Mr.Md.Khurshid Alam (AAG12)
       (In Miscellaneous Jurisdiction Case No. 953 of 2019)
       For the Petitioner/s     :       Mr.Subhash Kumar Jha, Advocate
       For the Opposite Party/s :       Mr.Md. Khurshid Alam (AAG12)
       (In Miscellaneous Jurisdiction Case No. 1117 of 2019)
       For the Petitioner/s     :       Mr.Dr. Anshuman, Advocate
       For the Opposite Party/s :       Mr. (PAAG2)
       (In Miscellaneous Jurisdiction Case No. 1147 of 2019)
       For the Petitioner/s     :       Mr.Daya Shanker Prasad, Advocate
       For the Opposite Party/s :       Smt. Shilpa Singh (GA12)
       (In Miscellaneous Jurisdiction Case No. 1156 of 2019)
       For the Petitioner/s     :       Mr.Ravindra Kumar Shukla, Advocate
       For the Opposite Party/s :       Smt. Shilpa Singh (GA12)
       (In Miscellaneous Jurisdiction Case No. 1207 of 2019)
       For the Petitioner/s     :       Mr.Rajendra Sharma, Advocate
       For the Opposite Party/s :       Mr.S.D. Sanjay (ADSG)
       (In Miscellaneous Jurisdiction Case No. 1213 of 2019)
       For the Petitioner/s     :       Mr.Rakesh Kumar Ranjan, Advocate
       For the Opposite Party/s :       Mr.Md. Khurshid Alam, (AAG12)
       (In Miscellaneous Jurisdiction Case No. 1340 of 2019)
       For the Petitioner/s     :       Mr.Satish Kumar, Advocate
       For the Opposite Party/s :       Mr.Md. Khurshid Alam, (AAG12)
       (In Miscellaneous Jurisdiction Case No. 1513 of 2019)
       For the Petitioner/s     :       Mr.Abhinav Srivastava, Advocate
       For the Opposite Party/s :       Mr.Amit Prakash (GA 13)
       (In Miscellaneous Jurisdiction Case No. 1528 of 2019)
       For the Petitioner/s     :       Mr.Dilip Kumar Tewari, Advocate
       For the Opposite Party/s :       Mr. (AAG-15)
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          152/175




       (In Miscellaneous Jurisdiction Case No. 1533 of 2019)
       For the Petitioner/s     :       Mr.Amresh Kr. Verma, Advocate
       For the Opposite Party/s :       Mr.Yogendra Prasad Sinha (AAG-7)
       (In Miscellaneous Jurisdiction Case No. 1543 of 2019)
       For the Petitioner/s     :       Mr.Pankaj Kumar Jha, Advocate
       For the Opposite Party/s :       Mr.Md. Khurshid Alam (AAG12)
       (In Miscellaneous Jurisdiction Case No. 1544 of 2019)
       For the Petitioner/s     :       Mr.Sanjay Kumar, Advocate
       For the Opposite Party/s :       Mr.Raj Ballabh Prasad Yadav (AAG11)
       (In Miscellaneous Jurisdiction Case No. 1603 of 2019)
       For the Petitioner/s     :       Mr.Umesh Kumar Mishra, Advocate
       For the Opposite Party/s :       Mr.(AAG6)
       (In Miscellaneous Jurisdiction Case No. 1668 of 2019)
       For the Petitioner/s     :       Mr.Nitesh Kumar, Advocate
       For the Opposite Party/s :       Mr.Durgesh Nandan (AAG14)
       (In Miscellaneous Jurisdiction Case No. 1715 of 2019)
       For the Petitioner/s     :       Mr.Awadhesh Kumar Mishra, Advocate
       For the Opposite Party/s :       Mr.Prabhat Kumar Verma (AAG3)
       (In Miscellaneous Jurisdiction Case No. 1716 of 2019)
       For the Petitioner/s     :       Mr.Awadhesh Kumar Mishra, Advocate
       For the Opposite Party/s :       Mr.Prabhat Kumar Verma (AAG3)
       (In Miscellaneous Jurisdiction Case No. 1802 of 2019)
       For the Petitioner/s     :       Mr.Dilip Kumar Tewari, Advocate
       For the Opposite Party/s :       Smt. Shilpa Singh (GA 12)
       (In Miscellaneous Jurisdiction Case No. 1925 of 2019)
       For the Petitioner/s     :       Mr.Rakesh Narayan Singh, Advocate
       For the Opposite Party/s :       Mr.Md. Khurshid Alam (AAG12)
       (In Miscellaneous Jurisdiction Case No. 2002 of 2019)
       For the Petitioner/s     :       Mr.Nityanand, Advocate
       For the Opposite Party/s :       Mr. (AAG6)
       (In Miscellaneous Jurisdiction Case No. 2040 of 2019)
       For the Petitioner/s     :       Mr.Abhishek, Advocate
       For the Opposite Party/s :       Mr.Md. Khurshid Alam (AAG12)
       (In Miscellaneous Jurisdiction Case No. 2045 of 2019)
       For the Petitioner/s     :       Mr.Durga Nand Jha
       For the Opposite Party/s :       Mr.Pushkar NaraIn Shahi (AAG6)
       (In Miscellaneous Jurisdiction Case No. 2096 of 2019)
       For the Petitioner/s     :       Mr.Abinash Kumar, Advocate
       For the Opposite Party/s :       Mr.Md. Khurshid Alam (AAG12)
       (In Miscellaneous Jurisdiction Case No. 2140 of 2019)
       For the Petitioner/s     :       Mr.Kanhaiya Pandey, Advocate
       For the Opposite Party/s :       Mr. (AAG15)
       (In Miscellaneous Jurisdiction Case No. 2146 of 2019)
       For the Petitioner/s     :       Mr.Anurag Saurav, Advocate
       For the Opposite Party/s :       Mr.Ajay Behari Sinha (GA 8)
       (In Miscellaneous Jurisdiction Case No. 2147 of 2019)
       For the Petitioner/s     :       Mr.Anurag Saurav, Advocate
       For the Opposite Party/s :       Mr.Ajay Behari Sinha (GA 8)
       (In Miscellaneous Jurisdiction Case No. 2148 of 2019)
       For the Petitioner/s     :       Mr.Anurag Saurav, Advocate
       For the Opposite Party/s :       Mr.Ajay Behari Sinha (GA 8)
       (In Miscellaneous Jurisdiction Case No. 2152 of 2019)
       For the Petitioner/s     :       Mr.Anurag Saurav, Advocate
       For the Opposite Party/s :       Mr.Ajay Behari Sinha (GA 8)
       (In Miscellaneous Jurisdiction Case No. 2302 of 2019)
       For the Petitioner/s     :       Mr.Ratanakar Jha, Advocate
       For the Opposite Party/s :       Mr.Md. Nadim Seraj
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          153/175




       (In Miscellaneous Jurisdiction Case No. 2348 of 2019)
       For the Petitioner/s     :       Mr.Sunil Kumar, Advocate
       For the Opposite Party/s :       Mr.Ajay Behari Sinha (GA 8)
       (In Miscellaneous Jurisdiction Case No. 2375 of 2019)
       For the Petitioner/s     :       Mr.Dhirendra Kumar Jha, Advocate
       For the Opposite Party/s :       Mr.Md. Khurshid Alam (AAG 12)
       (In Miscellaneous Jurisdiction Case No. 2402 of 2019)
       For the Petitioner/s     :       Mr.Birendra Kumar Singh, Advocate
       For the Opposite Party/s :       Mr.Md. Khurshid Alam (AAG 12)
       (In Miscellaneous Jurisdiction Case No. 2433 of 2019)
       For the Petitioner/s     :       Mr.Kumar Binode Bariar, Advocate
       For the Opposite Party/s :       Mr.Prabhat Kumar Verma ( AAG-3)
       (In Miscellaneous Jurisdiction Case No. 2502 of 2019)
       For the Petitioner/s     :       Mr.Kaushal Kishor, Advocate
       For the Opposite Party/s :       Mr. (AAG15)
       (In Miscellaneous Jurisdiction Case No. 2533 of 2019)
       For the Petitioner/s     :       Mr.Indu Bhushan, Advocate
       For the Opposite Party/s :       Mr.Md. Khurshid Alam (AAG12)
       (In Miscellaneous Jurisdiction Case No. 2543 of 2019)
       For the Petitioner/s     :       Mr.Sangeet Deokuliar, Advocate
       For the Opposite Party/s :       Mr.Md. Khurshid Alam (AAG12)
       (In Miscellaneous Jurisdiction Case No. 2578 of 2019)
       For the Petitioner/s     :       Mr.Binod Kumar, Advocate
       For the Opposite Party/s :       Mr.Ajay Kumar Rastogi (AAG-10)
       (In Miscellaneous Jurisdiction Case No. 2581 of 2019)
       For the Petitioner/s     :       Mr.Lakshmindra Kumar Yadav, Advocate
       For the Opposite Party/s :       Mr.Ashutosh Ranjan Pandey (AAG15)
       (In Miscellaneous Jurisdiction Case No. 2792 of 2019)
       For the Petitioner/s     :       Mr.Jibendra Mishra, Advocate
       For the Opposite Party/s :       Mr.Md. Khurshid Alam (AAG12)
       (In Miscellaneous Jurisdiction Case No. 2805 of 2019)
       For the Petitioner/s     :       Mr.Avanindra Kumar Jha, Advocate
       For the Opposite Party/s :       Mr. (Aag15)
       (In Miscellaneous Jurisdiction Case No. 2847 of 2019)
       For the Petitioner/s     :       Mr.Syed Asgher Najmi, Advocate
       For the Opposite Party/s :       Mr.Shri Prakash Srivastava
       (In Miscellaneous Jurisdiction Case No. 2873 of 2019)
       For the Petitioner/s     :       Mr.Pankaj Kumar Jha
       For the Opposite Party/s :       Mr.Prabhat Kumar Verma (AAG 3)
       (In Miscellaneous Jurisdiction Case No. 2881 of 2019)
       For the Petitioner/s     :       Mr.Raj Kishore Prasad, Advocate
       For the Opposite Party/s :       Mr.(AAG 6)
       (In Miscellaneous Jurisdiction Case No. 2901 of 2019)
       For the Petitioner/s     :       Mr.Gopal Govind Mishra, Advocate
       For the Opposite Party/s :       Mr.Md. Khurshid Alam (AAG12)
       (In Miscellaneous Jurisdiction Case No. 2902 of 2019)
       For the Petitioner/s     :       Mr.Gopal Govind Mishra, Advocate
       For the Opposite Party/s :       Mr.Md. Khurshid Alam (AAG12)
       (In Miscellaneous Jurisdiction Case No. 2913 of 2019)
       For the Petitioner/s     :       Mr.Ram Janam Prasad, Advocate
       For the Opposite Party/s :       Mr.S. Raza Ahmad (AAG-5)
       (In Miscellaneous Jurisdiction Case No. 2947 of 2019)
       For the Petitioner/s     :       Mr.Munna Pd Dixit (M.P. Dixit), Advocate
       For the Opposite Party/s :       Mr.Renuka Sharma
       (In Miscellaneous Jurisdiction Case No. 3148 of 2019)
       For the Petitioner/s     :       Mr.Prabhat Ranjan, Advocate
       For the Opposite Party/s :       Mr.Vinay Kriti Singh (GA 2)
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          154/175




       (In Miscellaneous Jurisdiction Case No. 3212 of 2019)
       For the Petitioner/s     :       Mr.Dr. Pankaj, Advocate
       For the Opposite Party/s :       Mr.Subhash Prasad Singh (GA 3)
       (In Miscellaneous Jurisdiction Case No. 3237 of 2019)
       For the Petitioner/s     :       Mr.Rajendra Prasad, Advocate
       For the Opposite Party/s :       Mr.Kaushlendra Kumar Sinha
       (In Miscellaneous Jurisdiction Case No. 3274 of 2019)
       For the Petitioner/s     :       Mr.Anish Kumar, Advocate
       For the Opposite Party/s :       Mr.S. Raza Ahmad (AAG-5)
       (In Miscellaneous Jurisdiction Case No. 3331 of 2019)
       For the Petitioner/s     :       Mrs.Veena Kumari Jaiswal, Advocate
       For the Opposite Party/s :       Mr.Vikash Kumar (SC 11)
       (In Miscellaneous Jurisdiction Case No. 3343 of 2019)
       For the Petitioner/s     :       Mr.Yogendra Kumar Singh, Advocate
       For the Opposite Party/s :       Mr.Prabhat Kumar Verma (AAG-3)
       (In Miscellaneous Jurisdiction Case No. 3444 of 2019)
       For the Petitioner/s     :       Mr.Sharda Nand Mishra, Advocate
       For the Opposite Party/s :       Mr.Ashutosh Ranjan Pandey (AAG-15)
       (In Miscellaneous Jurisdiction Case No. 3448 of 2019)
       For the Petitioner/s     :       Mr.Naresh Chandra Verma, Advocate
       For the Opposite Party/s :       Mr.Ajay Kumar Rastogi (AAG-10)
       (In Miscellaneous Jurisdiction Case No. 3492 of 2019)
       For the Petitioner/s     :       Mr.Rabindra Kumar, Advocate
       For the Opposite Party/s :       Mr.Rishi Raj Sinha (SC 19)
       (In Miscellaneous Jurisdiction Case No. 3613 of 2019)
       For the Petitioner/s     :       Mr.Vivekanand Vivek, Advocate
       For the Opposite Party/s :       Mr.Ashutosh Ranjan Pandey (AAG-15)
       (In Miscellaneous Jurisdiction Case No. 3683 of 2019)
       For the Petitioner/s     :       Mr.Sanjay Kumar, Advocate
       For the Opposite Party/s :       Mr. (AAG-6)
       (In Miscellaneous Jurisdiction Case No. 3912 of 2019)
       For the Petitioner/s     :       Mr.Manoj Kumar, Advocate
       For the Opposite Party/s :       Mr.Durgesh Nandan (AAG-14)
       (In Miscellaneous Jurisdiction Case No. 3913 of 2019)
       For the Petitioner/s     :       Mr.Ranjeet Kumar, Advocate
       For the Opposite Party/s :       Mr.Yogendra Prasad Sinha (AAG-7)
       (In Miscellaneous Jurisdiction Case No. 3923 of 2019)
       For the Petitioner/s     :       Mr.Jayram Sharma, Advocate
       For the Opposite Party/s :       Mr.Ajay (GA 5)
       (In Miscellaneous Jurisdiction Case No. 3972 of 2019)
       For the Petitioner/s     :       Mrs.Priya Gupta, Advocate
       For the Opposite Party/s :       Mr.Vikash Kumar (SC 11)
       (In Miscellaneous Jurisdiction Case No. 3977 of 2019)
       For the Petitioner/s     :       Mr.Bhola Kumar, Advocate
       For the Opposite Party/s :       Mr.Pushkar NaraIn Shahi (AAG-6)
       (In Miscellaneous Jurisdiction Case No. 4047 of 2019)
       For the Petitioner/s     :       Mr.Raghunandan Kumar Singh, Advocate
       For the Opposite Party/s :       Mr.Kumar Manish (SC 5)
       (In Miscellaneous Jurisdiction Case No. 4077 of 2019)
       For the Petitioner/s     :       Mr.Kumar Vishoka Nand, Advocate
       For the Opposite Party/s :       Mr.Md. Khurshid Alam (AAG-12)
       (In Miscellaneous Jurisdiction Case No. 4131 of 2019)
       For the Petitioner/s     :       Mr.Jayram Sharma, Advocate
       For the Opposite Party/s :       Mr. P. K. Shahi (AG)
       (In Miscellaneous Jurisdiction Case No. 4206 of 2019)
       For the Petitioner/s     :       Mr.Atiullah, Advocate
       For the Opposite Party/s :       Mr.Durgesh Nandan (AAG-14)
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          155/175




       (In Miscellaneous Jurisdiction Case No. 4285 of 2019)
       For the Petitioner/s     :       Mr.Akshansh Ankit, Advocate
       For the Opposite Party/s :       Mr.
       (In Miscellaneous Jurisdiction Case No. 4333 of 2019)
       For the Petitioner/s     :       Mr.Umesh Kumar Mishra, Advocate
       For the Opposite Party/s :       Mr.Ashutosh Ranjan Pandey (AAG-15)
       (In Miscellaneous Jurisdiction Case No. 4389 of 2019)
       For the Petitioner/s     :       Mr.Prakash Mahto, Advocate
       For the Opposite Party/s :       Mr.Anjani Kumar ( AAG-4 )
       (In Miscellaneous Jurisdiction Case No. 4707 of 2019)
       For the Petitioner/s     :       Mr.Anil Singh, Advocate
       For the Opposite Party/s :       Mr.Md. Khurshid Alam (AAG-12)
       (In Miscellaneous Jurisdiction Case No. 4715 of 2019)
       For the Petitioner/s     :       Mrs.Kalpana, Advocate
       For the Opposite Party/s :       Mr.Ajay (GA 5)
       (In Miscellaneous Jurisdiction Case No. 4724 of 2019)
       For the Petitioner/s     :       Mr.Sunil Kumar Pathak, Advocate
       For the Opposite Party/s :       Mr.Raj Ballabh Prasad Yadav (AAG-11)
       (In Miscellaneous Jurisdiction Case No. 4745 of 2019)
       For the Petitioner/s     :       Mr.Amit Kumar, Advocate
       For the Opposite Party/s :       Mr.Sarvesh Kumar Singh (AAG-13)
       (In Miscellaneous Jurisdiction Case No. 4839 of 2019)
       For the Petitioner/s     :       Mr.Pritish Kumar Lal, Advocate
       For the Opposite Party/s :       Mr.Md. Khurshid Alam (AAG-12)
       (In Miscellaneous Jurisdiction Case No. 4888 of 2019)
       For the Petitioner/s     :       Mr.Maheshwar Prasad, Advocate
       For the Opposite Party/s :       Mr.Prabhat Kumar Verma (AAG-3)
       (In Miscellaneous Jurisdiction Case No. 4941 of 2019)
       For the Petitioner/s     :       Mr.Md. Ataur Rahman, Advocate
       For the Opposite Party/s :       Mr.Pushkar NaraIn Shahi (AAG-6)
       (In Miscellaneous Jurisdiction Case No. 5007 of 2019)
       For the Petitioner/s     :       Mrs.Leelawati Kumari, Advocate
       For the Opposite Party/s :       Mr.Md. Nadim Seraj (GP 5)
       (In Miscellaneous Jurisdiction Case No. 5010 of 2019)
       For the Petitioner/s     :       Mr.Uday Chand Prasad, Advocate
       For the Opposite Party/s :       Mr.Md. Khurshid Alam (AAG-12)
       (In Miscellaneous Jurisdiction Case No. 5076 of 2019)
       For the Petitioner/s     :       Mr.Ranjan Kumar Singh, Advocate
       For the Opposite Party/s :       Mr.Ashutosh Ranjan Pandey (AAG-15)
       (In Miscellaneous Jurisdiction Case No. 5088 of 2019)
       For the Petitioner/s     :       Mr.Rama Kant Singh, Advocate
       For the Opposite Party/s :       Mr.(AAG-15)
       (In Miscellaneous Jurisdiction Case No. 5120 of 2019)
       For the Petitioner/s     :       Mr.Sunil Kumar, Advocate
       For the Opposite Party/s :       Mr.Md. Khurshid Alam (AAG-12)
       (In Miscellaneous Jurisdiction Case No. 5148 of 2019)
       For the Petitioner/s     :       Mr.Ravindra Kumar Sinha, Advocate
       For the Opposite Party/s :       Mr.Manish Kumar (GP 4)
       (In Miscellaneous Jurisdiction Case No. 5171 of 2019)
       For the Petitioner/s     :       Mr.Shashi Bhushan Kumar, Advocate
       For the Opposite Party/s :       Mr.Sarvesh Kumar Singh (AAG-13)
       (In Miscellaneous Jurisdiction Case No. 5191 of 2019)
       For the Petitioner/s     :       Mr.Hemant Kumar Jha, Advocate
       For the Opposite Party/s :       Smt. Shilpa Singh (GA 12)
       (In Miscellaneous Jurisdiction Case No. 5283 of 2019)
       For the Petitioner/s     :       Mr.Purushottam Jha, Advocate
       For the Opposite Party/s :       Mr.S. Raza Ahmad (AAG-5)
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          156/175




       (In Miscellaneous Jurisdiction Case No. 5284 of 2019)
       For the Petitioner/s     :       Mr.Purushottam Jha, Advocate
       For the Opposite Party/s :       Mr. (AAG-15)
       (In Miscellaneous Jurisdiction Case No. 5313 of 2019)
       For the Petitioner/s     :       Mr.Vipin Kumar Singh, Advocate
       For the Opposite Party/s :       Mr.Vijay Kumar Verma
       (In Miscellaneous Jurisdiction Case No. 33 of 2020)
       For the Petitioner/s     :       Mr.Satyabir Bharti, Advocate
       For the Opposite Party/s :       Mr.Vikash Kumar (SC 11)
       (In Miscellaneous Jurisdiction Case No. 58 of 2020)
       For the Petitioner/s     :       Mr.Satya Prakash Sinha, Advocate
       For the Opposite Party/s :       Mr.Ajay (GA 5)
       (In Miscellaneous Jurisdiction Case No. 71 of 2020)
       For the Petitioner/s     :       Mr.Rajiv Ranjan Kr. Pandey, Advocate
       For the Opposite Party/s :       Mr.P. K. Shahi, (AG)
       (In Miscellaneous Jurisdiction Case No. 80 of 2020)
       For the Petitioner/s     :       Mr. Krishna Ranjan, Advocate
       For the Opposite Party/s :       Mr.Ranjan Kumar Srivastava
       (In Miscellaneous Jurisdiction Case No. 103 of 2020)
       For the Petitioner/s     :       Mr.Prashant Sinha, Advocate
       For the Opposite Party/s :       Mr.Vikash Kumar (SC 11)
       (In Miscellaneous Jurisdiction Case No. 120 of 2020)
       For the Petitioner/s     :       Mr.Sanjeev Kumar Singh, Advocate
       For the Opposite Party/s :       Mr.Anjani Kumar (AAG-4)
       (In Miscellaneous Jurisdiction Case No. 304 of 2020)
       For the Petitioner/s     :       Mr.Amit Pandey, Advocate
       For the Opposite Party/s :       Mr.S.D. Sanjay (ADSG)
       (In Miscellaneous Jurisdiction Case No. 375 of 2020)
       For the Petitioner/s     :       Mr.Durga Nand Jha, Advocate
       For the Opposite Party/s :       Mr. (AAG-15)
       (In Miscellaneous Jurisdiction Case No. 382 of 2020)
       For the Petitioner/s     :       Mr.Ajay Kumar Sharma, Advocate
       For the Opposite Party/s :       Mr.Md. Khurshid Alam (AAG-12)
       (In Miscellaneous Jurisdiction Case No. 485 of 2020)
       For the Petitioner/s     :       Mr.Om Prakash Maharaj, Advocate
       For the Opposite Party/s :       Mr.Prabhat Kumar Verma (AAG-3)
       (In Miscellaneous Jurisdiction Case No. 488 of 2020)
       For the Petitioner/s     :       Mr.Girish Chandra Jha, Advocate
       For the Opposite Party/s :       Mr.Yogendra Prasad Sinha (AAG-7)
       (In Miscellaneous Jurisdiction Case No. 574 of 2020)
       For the Petitioner/s     :       Mr.Manisha Pandey
       For the Opposite Party/s :       Mr.Prabhat Kumar Verma (AAG-3)
       (In Miscellaneous Jurisdiction Case No. 644 of 2020)
       For the Petitioner/s     :       Mr.Deepak Kumar Singh, Advocate
       For the Opposite Party/s :       Mr.P. K. Shahi, (AG)
       (In Miscellaneous Jurisdiction Case No. 647 of 2020)
       For the Petitioner/s     :       Mr.Deepak Kumar Singh, Advocate
       For the Opposite Party/s :       Mr.Vinay Kriti Singh (GA 2)
       (In Miscellaneous Jurisdiction Case No. 705 of 2020)
       For the Petitioner/s     :       Mr.Ashok Kumar Choudhary, Advocate
       For the Opposite Party/s :       Mr.Ashutosh Ranjan Pandey (AAG-15)
       (In Miscellaneous Jurisdiction Case No. 714 of 2020)
       For the Petitioner/s     :       Mr.Rajeev Kumar Singh, Advocate
       For the Opposite Party/s :       Mr.Prabhat Kumar Verma (AAG-3)
       (In Miscellaneous Jurisdiction Case No. 782 of 2020)
       For the Petitioner/s     :       Mr.Purushottam Kumar Jha, Advocate
       For the Opposite Party/s :       Mr.Md. Khurshid Alam (AAG-12)
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          157/175




       (In Miscellaneous Jurisdiction Case No. 823 of 2020)
       For the Petitioner/s     :       Mrs.Sushmita Mishra, Advocate
       For the Opposite Party/s :       Mr.Md. Khurshid Alam (AAG-12)
       (In Miscellaneous Jurisdiction Case No. 1037 of 2020)
       For the Petitioner/s     :       Mr.Umesh Kumar, Advocate
       For the Opposite Party/s :       Mr.Prabhat Kumar Verma (AAG-3)
       (In Miscellaneous Jurisdiction Case No. 1145 of 2020)
       For the Petitioner/s     :       Mr.Santosh Kumar, Advocate
       For the Opposite Party/s :       Mr.P. K. Shahi, ( AG )
       (In Miscellaneous Jurisdiction Case No. 1178 of 2020)
       For the Petitioner/s     :       Mr.Vijay Kumar Singh, Advocate
       For the Opposite Party/s :       Mr.P. K. Shahi, ( AG )
       (In Miscellaneous Jurisdiction Case No. 1189 of 2020)
       For the Petitioner/s     :       Mr.Raj Shekhar, Advocate
       For the Opposite Party/s :       Mr.P. K. Shahi, ( AG )
       (In Miscellaneous Jurisdiction Case No. 1217 of 2020)
       For the Petitioner/s     :       Mr.Mohammed Abu Haidar, Advocate
       For the Opposite Party/s :       Mr.P. K. Shahi, (AG)
       (In Miscellaneous Jurisdiction Case No. 1242 of 2020)
       For the Petitioner/s     :       Mr.Gaurav Govind, Advocate
       For the Opposite Party/s :       Mr.P. K. Shahi, ( AG )
       (In Miscellaneous Jurisdiction Case No. 1318 of 2020)
       For the Petitioner/s     :       Mrs.Ritika Rani, Advocate
       For the Opposite Party/s :       Mr.P. K. Shahi, ( AG )
       (In Miscellaneous Jurisdiction Case No. 1324 of 2020)
       For the Petitioner/s     :       Mr.Vijay Kumar Singh, Advocate
       For the Opposite Party/s :       Mr.P. K. Shahi, ( AG )
       (In Miscellaneous Jurisdiction Case No. 1335 of 2020)
       For the Petitioner/s     :       Mr.Praveen Prabhakar, Advocate
       For the Opposite Party/s :       Mr.P. K. Shahi, ( AG )
       (In Miscellaneous Jurisdiction Case No. 1339 of 2020)
       For the Petitioner/s     :       Mr.Satyendra Yadav, Advocate
       For the Opposite Party/s :       Mr.P. K. Shahi, ( AG )
       (In Miscellaneous Jurisdiction Case No. 16 of 2021)
       For the Petitioner/s     :       Mr.Bijay Shankar Choubey, Advocate
       For the Opposite Party/s :       Mr.P. K. Shahi, ( AG)
       (In Miscellaneous Jurisdiction Case No. 81 of 2021)
       For the Petitioner/s     :       Mr.Satyendra Rai, Advocate
       For the Opposite Party/s :       Mr.Dr. K.N. Singh (ASG)
       (In Miscellaneous Jurisdiction Case No. 142 of 2021)
       For the Petitioner/s     :       Mr.Bishnu Kant Dubey, Advocate
       For the Opposite Party/s :       Mr.P. K. Shahi, (AG)
       (In Miscellaneous Jurisdiction Case No. 143 of 2021)
       For the Petitioner/s     :       Mr.Ansul, Advocate
       For the Opposite Party/s :       Mr.P. K. Shahi, (AG)
       (In Miscellaneous Jurisdiction Case No. 180 of 2021)
       For the Petitioner/s     :       Mr.Anju Kumari @ Anju Narain, Advocate
       For the Opposite Party/s :       Mr.P. K. Shahi, (AG)
       (In Miscellaneous Jurisdiction Case No. 181 of 2021)
       For the Petitioner/s     :       Mr.Babu Nandan Prasad, Advocate
       For the Opposite Party/s :       Mr.P. K. Shahi, (AG)
       (In Miscellaneous Jurisdiction Case No. 183 of 2021)
       For the Petitioner/s     :       Mr.Amir Alam, Advocate
       For the Opposite Party/s :       Mr.P. K. Shahi, (AG)
       (In Miscellaneous Jurisdiction Case No. 233 of 2021)
       For the Petitioner/s     :       Mr.Shashi Bhushan Kumar, Advocate
       For the Opposite Party/s :       Mr.P. K. Shahi, (AG)
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          158/175




       (In Miscellaneous Jurisdiction Case No. 278 of 2021)
       For the Petitioner/s     :       Mr.Ajay Kumar Jha, Advocate
       For the Opposite Party/s :       Mr.P. K. Shahi, (AG)
       (In Miscellaneous Jurisdiction Case No. 279 of 2021)
       For the Petitioner/s     :       Mr.Anuj Kumar, Advocate
       For the Opposite Party/s :       Mr.P. K. Shahi, (AG)
       (In Miscellaneous Jurisdiction Case No. 291 of 2021)
       For the Petitioner/s     :       Mr.Anil Kumar Singh, Advocate
       For the Opposite Party/s :       Mr.Dr. K. N. Singh ( ASG)
       (In Miscellaneous Jurisdiction Case No. 317 of 2021)
       For the Petitioner/s     :       Mr.Yugal Kishore, Advocate
       For the Opposite Party/s :       Mr.P. K. Shahi, (AG)
       (In Miscellaneous Jurisdiction Case No. 318 of 2021)
       For the Petitioner/s     :       Mr.Raj Kishore Prasad, Advocate
       For the Opposite Party/s :       Mr.P. K. Shahi, (AG)
       (In Miscellaneous Jurisdiction Case No. 340 of 2021)
       For the Petitioner/s     :       Mr.Anil Kumar Singh, Advocate
       For the Opposite Party/s :       Mr.Dr. K. N. Singh ( ASG)
       (In Miscellaneous Jurisdiction Case No. 380 of 2021)
       For the Petitioner/s     :       Mr.Kishore Kumar Sinha, Advocate
       For the Opposite Party/s :       Mr.P. K. Shahi, (AG)
       (In Miscellaneous Jurisdiction Case No. 402 of 2021)
       For the Petitioner/s     :       Mr.Satyam Shivam Sundaram, Advocate
       For the Opposite Party/s :       Mr.P. K. Shahi, (AG)
       (In Miscellaneous Jurisdiction Case No. 403 of 2021)
       For the Petitioner/s     :       Mr.Prabhat Kumar Dipak, Advocate
       For the Opposite Party/s :       Mr.P. K. Shahi, (AG)
       (In Miscellaneous Jurisdiction Case No. 513 of 2021)
       For the Petitioner/s     :       Mr.Mohammed Abu Haidar, Advocate
       For the Opposite Party/s :       Mr.P. K. Shahi, (AG)
       (In Miscellaneous Jurisdiction Case No. 526 of 2021)
       For the Petitioner/s     :       Mrs.Rupa Kumari, Advocate
       For the Opposite Party/s :       Mr.P. K. Shahi, (AG)
       (In Miscellaneous Jurisdiction Case No. 575 of 2021)
       For the Petitioner/s     :       Mr.Md. Nazir Ansari, Advocate
       For the Opposite Party/s :       Mr. AAG-6
       (In Miscellaneous Jurisdiction Case No. 591 of 2021)
       For the Petitioner/s     :       Mr.Satish Chandra, Advocate
       For the Opposite Party/s :       Mr.P. K. Shahi, (AG)
       (In Miscellaneous Jurisdiction Case No. 648 of 2021)
       For the Petitioner/s     :       Mr.Birmani Kumar, Advocate
       For the Opposite Party/s :       Mr.P. K. Shahi, (AG)
       (In Miscellaneous Jurisdiction Case No. 686 of 2021)
       For the Petitioner/s     :       Mr.Parmanand Prasad, Advocate
       For the Opposite Party/s :       Mr.Md. Khurshid Alam (AAG-12)
       (In Miscellaneous Jurisdiction Case No. 689 of 2021)
       For the Petitioner/s     :       Mr.Ravi Kumar, Advocate
       For the Opposite Party/s :       Mr.P. K. Shahi, (AG)
       (In Miscellaneous Jurisdiction Case No. 691 of 2021)
       For the Petitioner/s     :       Mr.Nirbhay Prashant, Advocate
       For the Opposite Party/s :       Mr.P. K. Shahi, (AG)
       (In Miscellaneous Jurisdiction Case No. 734 of 2021)
       For the Petitioner/s     :       Mr.Jayram Sharma, Advocate
       For the Opposite Party/s :       Mr.P. K. Shahi, (AG)
       (In Miscellaneous Jurisdiction Case No. 784 of 2021)
       For the Petitioner/s     :       Mr.Sudhir Kumar Tiwary, Advocate
       For the Opposite Party/s :       Mr.P. K. Shahi, (AG)
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          159/175




       (In Miscellaneous Jurisdiction Case No. 787 of 2021)
       For the Petitioner/s     :       Mr.Shailesh Kumar Singh, Advocate
       For the Opposite Party/s :       Mr.P. K. Shahi, (AG)
       (In Miscellaneous Jurisdiction Case No. 846 of 2021)
       For the Petitioner/s     :       Mr.Pramod Kumar Sinha, Advocate
       For the Opposite Party/s :       Mr.Yogendra Prasad Sinha (AAG-7)
       (In Miscellaneous Jurisdiction Case No. 909 of 2021)
       For the Petitioner/s     :       Mr.Arun Kumar, Advocate
       For the Opposite Party/s :       Mr.P. K. Shahi, (AG)
       (In Miscellaneous Jurisdiction Case No. 911 of 2021)
       For the Petitioner/s     :       Mr.Jay Prakash Singh, Advocate
       For the Opposite Party/s :       Mr.P. K. Shahi, (AG)
       (In Miscellaneous Jurisdiction Case No. 968 of 2021)
       For the Petitioner/s     :       Mr.Sharda Nand Mishra, Advocate
       For the Opposite Party/s :       Mr.P. K. Shahi, (AG)
       (In Miscellaneous Jurisdiction Case No. 1021 of 2021)
       For the Petitioner/s     :       Mrs.Ritika Rani, Advocate
       For the Opposite Party/s :       Mr.P. K. Shahi, (AG)
       (In Miscellaneous Jurisdiction Case No. 1079 of 2021)
       For the Petitioner/s     :       Mr.Manoj Kumar, Advocate
       For the Opposite Party/s :       Mr.P. K. Shahi, (AG)
       (In Miscellaneous Jurisdiction Case No. 1096 of 2021)
       For the Petitioner/s     :       Mr.Shashi Shekhar Tiwary, Advocate
       For the Opposite Party/s :       Mr.P. K. Shahi, (AG)
       (In Miscellaneous Jurisdiction Case No. 1137 of 2021)
       For the Petitioner/s     :       Mr.Shashi Shekhar Tiwary, Advocate
       For the Opposite Party/s :       Mr.AAG15
       (In Miscellaneous Jurisdiction Case No. 1185 of 2021)
       For the Petitioner/s     :       Mr.Kunal Ranjan, Advocate
       For the Opposite Party/s :       Mr.P. K. Shahi, (AG)
       (In Miscellaneous Jurisdiction Case No. 1217 of 2021)
       For the Petitioner/s     :       Mr.Shashi Bhushan Kumar Manglam, Advocate
       For the Opposite Party/s :       Mrs.Shilpa Singh, GA12
       (In Miscellaneous Jurisdiction Case No. 1235 of 2021)
       For the Petitioner/s     :       Mr.Indeshwari Prasad Mandal, Advocate
       For the Opposite Party/s :       Mr.P. K. Shahi, (AG)
       (In Miscellaneous Jurisdiction Case No. 1243 of 2021)
       For the Petitioner/s     :       Mrs.Ritika Rani, Advocate
       For the Opposite Party/s :       Mr.P. K. Shahi, (AG)
       (In Miscellaneous Jurisdiction Case No. 1280 of 2021)
       For the Petitioner/s     :       Mrs.Prachi Pallavi, Advocate
       For the Opposite Party/s :       Mr.Vikash Kumar (SC11)
       (In Miscellaneous Jurisdiction Case No. 1284 of 2021)
       For the Petitioner/s     :       Mr.Md. Shahnawaz Ali, Advocate
       For the Opposite Party/s :       Mr.Md. Khurshid Alam (AAG-12)
       (In Miscellaneous Jurisdiction Case No. 1307 of 2021)
       For the Petitioner/s     :       Mr.Vijay Kumar Singh, Advocate
       For the Opposite Party/s :       Mr.P. K. Shahi, (AG)
       (In Miscellaneous Jurisdiction Case No. 1310 of 2021)
       For the Petitioner/s     :       Mrs.Shilpi Keshri, Advocate
       For the Opposite Party/s :       Mr.P. K. Shahi, (AG)
       (In Miscellaneous Jurisdiction Case No. 1379 of 2021)
       For the Petitioner/s     :       Mr.Sanjeev Nikesh, Advocate
       For the Opposite Party/s :       Mr.Yogendra Prasad Sinha (AAG-7)
       (In Miscellaneous Jurisdiction Case No. 1381 of 2021)
       For the Petitioner/s     :       Mr.Sunil Kumar, Advocate
       For the Opposite Party/s :       Mr.Vikash Kumar (SC11)
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          160/175




       (In Miscellaneous Jurisdiction Case No. 1400 of 2021)
       For the Petitioner/s     :       Mr.Binay Kumar Singh, Advocate
       For the Opposite Party/s :       Mr.Vikash Kumar (SC11)
       (In Miscellaneous Jurisdiction Case No. 1403 of 2021)
       For the Petitioner/s     :       Mr.Sahvind Kumar Sharma, Advocate
       For the Opposite Party/s :       Smt. Shilpa Singh (GA 12)
       (In Miscellaneous Jurisdiction Case No. 1416 of 2021)
       For the Petitioner/s     :       Mr.Md. Najmul Hodda, Advocate
       For the Opposite Party/s :       Mr.
       (In Miscellaneous Jurisdiction Case No. 1422 of 2021)
       For the Petitioner/s     :       Mr.Nagendra Rai, Advocate
       For the Opposite Party/s :       Mr.Amit Prakash (GA 13)
       (In Miscellaneous Jurisdiction Case No. 1460 of 2021)
       For the Petitioner/s     :       Mr.Purnendu Keshav, Advocate
       For the Opposite Party/s :       Mr.Vivek Prasad (GP 7)
       (In Miscellaneous Jurisdiction Case No. 1486 of 2021)
       For the Petitioner/s     :       Mr.Jayram Sharma, Advocate
       For the Opposite Party/s :       Mr.Md. Khurshid Alam (AAG-12)
       (In Miscellaneous Jurisdiction Case No. 1490 of 2021)
       For the Petitioner/s     :       Mr.Raj Nandan Prasad, Advocate
       For the Opposite Party/s :       Mr.Ajay Kumar Rastogi (AAG-10)
       (In Miscellaneous Jurisdiction Case No. 1498 of 2021)
       For the Petitioner/s     :       Mr.Ajit Kumar Singh, Advocate
       For the Opposite Party/s :       Mr.P. K. Shahi, (AG)
       (In Miscellaneous Jurisdiction Case No. 1505 of 2021)
       For the Petitioner/s     :       Mr.Navnit Kumar
       For the Opposite Party/s :       Mr.P. K. Shahi, (AG)
       (In Miscellaneous Jurisdiction Case No. 1506 of 2021)
       For the Petitioner/s     :       Mr.Ambrish Kumar Jha, Advocate
       For the Opposite Party/s :       Mr.Ajay Kumar Rastogi (AAG-10)
       (In Miscellaneous Jurisdiction Case No. 1507 of 2021)
       For the Petitioner/s     :       Mr.Deepak Kumar Singh, Advocate
       For the Opposite Party/s :       MrVinay Kirti Singh (GA 2)
       (In Miscellaneous Jurisdiction Case No. 1508 of 2021)
       For the Petitioner/s     :       Mr.Pankaj Kumar Singh, Advocate
       For the Opposite Party/s :       Smt. Shilpa Singh (GA12)
       (In Miscellaneous Jurisdiction Case No. 1537 of 2021)
       For the Petitioner/s     :       Mr.Devendra Kumar, Advocate
       For the Opposite Party/s :       Mr.P. K. Shahi, (AG)
       (In Miscellaneous Jurisdiction Case No. 1561 of 2021)
       For the Petitioner/s     :       Mrs.Kalpana, Advocate
       For the Opposite Party/s :       Mr.Pawan Kumar (AC to AG)
       (In Miscellaneous Jurisdiction Case No. 1581 of 2021)
       For the Petitioner/s     :       Mr.Prafull Chandra Jha, Advocate
       For the Opposite Party/s :       Mr.P. K. Shahi, (AG)
       (In Miscellaneous Jurisdiction Case No. 1605 of 2021)
       For the Petitioner/s     :       Mr.Ful Man Singh, Advocate
       For the Opposite Party/s :       Mr.Manish Kumar (GP 4)
       (In Miscellaneous Jurisdiction Case No. 1618 of 2021)
       For the Petitioner/s     :       Mr.Sunil Kumar Singh, Advocate
       For the Opposite Party/s :       Mr.S.D. Yadav(AAG-9)
       (In Miscellaneous Jurisdiction Case No. 1623 of 2021)
       For the Petitioner/s     :       Mr.Pramod Mishra, Advocate
       For the Opposite Party/s :       Mr. (AAG-6)
       (In Miscellaneous Jurisdiction Case No. 1644 of 2021)
       For the Petitioner/s     :       Mr.Md. Jubair Ansari, Advocate
       For the Opposite Party/s :       Mr.Kumar Manish (SC 5)
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          161/175




       (In Miscellaneous Jurisdiction Case No. 1685 of 2021)
       For the Petitioner/s     :       Mr.Jai Prakash Singh, Advocate
       For the Opposite Party/s :       Mr.Prabhat Kumar Verma(AAG-3)
       (In Miscellaneous Jurisdiction Case No. 1687 of 2021)
       For the Petitioner/s     :       Mr.Awnish Kumar, Advocate
       For the Opposite Party/s :       Mr.Pawan Kumar (AC to AG)
       (In Miscellaneous Jurisdiction Case No. 1689 of 2021)
       For the Petitioner/s     :       Mr.Ajit Kumar, Advocate
       For the Opposite Party/s :       Mr.P. K. Shahi, (AG)
       (In Miscellaneous Jurisdiction Case No. 1695 of 2021)
       For the Petitioner/s     :       Mr.Ashish, Advocate
       For the Opposite Party/s :       Mr.P. K. Shahi, (AG)
       (In Miscellaneous Jurisdiction Case No. 1698 of 2021)
       For the Petitioner/s     :       Mr.Raju Giri, Advocate
       For the Opposite Party/s :       Mrs.Archana Sinha @ Archana Shahi
       (In Miscellaneous Jurisdiction Case No. 1702 of 2021)
       For the Petitioner/s     :       Mr.Rajni Kant Singh, Advocate
       For the Opposite Party/s :       Mr.Sunil Kumar Singh
       (In Miscellaneous Jurisdiction Case No. 1707 of 2021)
       For the Petitioner/s     :       Mr.Rakesh Kumar, Advocate
       For the Opposite Party/s :       Mr.Kumar Manish (SC 5)
       (In Miscellaneous Jurisdiction Case No. 1724 of 2021)
       For the Petitioner/s     :       Mr.Ashok Kumar Karna, Advocate
       For the Opposite Party/s :       Mr.Prabhat Kumar Verma(AAG-3)
       (In Miscellaneous Jurisdiction Case No. 1747 of 2021)
       For the Petitioner/s     :       Mr.Ajay Kumar Jha, Advocate
       For the Opposite Party/s :       Mr.Kumar Alok (SC 7)
       (In Miscellaneous Jurisdiction Case No. 1749 of 2021)
       For the Petitioner/s     :       Mr.Rajesh Kumar Sinha, Advocate
       For the Opposite Party/s :       Mr.S.D. Yadav(AAG-9)
       (In Miscellaneous Jurisdiction Case No. 1762 of 2021)
       For the Petitioner/s     :       Mr.Shailendra Kumar Sinha, Advocate
       For the Opposite Party/s :       Mr.Ajay Kumar Rastogi (AAG-10)
       (In Miscellaneous Jurisdiction Case No. 1772 of 2021)
       For the Petitioner/s     :       Mr.Satya Prakash Sinha, Advocate
       For the Opposite Party/s :       Mr.P. K. Shahi, (AG)
       (In Miscellaneous Jurisdiction Case No. 1773 of 2021)
       For the Petitioner/s     :       Mr.Vipin Kumar Singh, Advocate
       For the Opposite Party/s :       Mr.Ajit Kumar (GA 9)
       (In Miscellaneous Jurisdiction Case No. 1776 of 2021)
       For the Petitioner/s     :       Mr.Shiv Pratap, Advocate
       For the Opposite Party/s :       Mr.Rishi Raj Sinha (SC19)
       (In Miscellaneous Jurisdiction Case No. 1783 of 2021)
       For the Petitioner/s     :       Mr.Mukesh Prasad Singh, Advocate
       For the Opposite Party/s :       Mr.Yogendra Prasad Sinha (AAG-7)
       (In Miscellaneous Jurisdiction Case No. 1786 of 2021)
       For the Petitioner/s     :       Mr.Sunil Kumar, Advocate
       For the Opposite Party/s :       Mr.Kumar Manish (SC 5)
       (In Miscellaneous Jurisdiction Case No. 1805 of 2021)
       For the Petitioner/s     :       Mr.Arvind Kumar, Advocate
       For the Opposite Party/s :       Mr.Prabhat Kumar Verma(AAG-3)
       (In Miscellaneous Jurisdiction Case No. 1815 of 2021)
       For the Petitioner/s     :       Mr.Madan Prasad Singh No.2, Advocate
       For the Opposite Party/s :       Mr.Md. Khurshid Alam (AAG-12)
       (In Miscellaneous Jurisdiction Case No. 1818 of 2021)
       For the Petitioner/s     :       Mrs.Kumari Shubham, Advocate
       For the Opposite Party/s :       Mr.P. K. Shahi, (AG)
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          162/175




       (In Miscellaneous Jurisdiction Case No. 1822 of 2021)
       For the Petitioner/s     :       Mr.Rashid Izhar, Advocate
       For the Opposite Party/s :       Mr.P. K. Shahi, (AG)
       (In Miscellaneous Jurisdiction Case No. 1845 of 2021)
       For the Petitioner/s     :       Mr.Nil Kamal, Advocate
       For the Opposite Party/s :       Mr.Rishi Raj Sinha (SC19)
       (In Miscellaneous Jurisdiction Case No. 1863 of 2021)
       For the Petitioner/s     :       Mr.Sharda Nand Mishra, Advocate
       For the Opposite Party/s :       Mr.Pawan Kumar (AC to AG)
       (In Miscellaneous Jurisdiction Case No. 1889 of 2021)
       For the Petitioner/s     :       Mr.Dilip Kumar, Advocate
       For the Opposite Party/s :       Mr.Prabhat Kumar Verma (AAG-3)
       (In Miscellaneous Jurisdiction Case No. 1906 of 2021)
       For the Petitioner/s     :       Mrs.Shruti Sinha, Advocate
       For the Opposite Party/s :       Mr.Ajay Kumar Rastogi (AAG-10)
       (In Miscellaneous Jurisdiction Case No. 1939 of 2021)
       For the Petitioner/s     :       Mr.Jayram Sharma, Advocate
       For the Opposite Party/s :       Mr.Sajid Salim Khan (SC 25)
       (In Miscellaneous Jurisdiction Case No. 1944 of 2021)
       For the Petitioner/s     :       Mr.Sujeet Kumar Gupta, Advocate
       For the Opposite Party/s :       Mr.Gyan Prakash Ojha (GA 7)
       (In Miscellaneous Jurisdiction Case No. 1948 of 2021)
       For the Petitioner/s     :       Mr.Arun Kumar Singh, Advocate
       For the Opposite Party/s :       Mr.Md. Khurshid Alam (AAG-12)
       (In Miscellaneous Jurisdiction Case No. 1984 of 2021)
       For the Petitioner/s     :       Mr.Sanjay Kumar, Advocate
       For the Opposite Party/s :       Mr.Pawan Kumar (AC to AG)
       (In Miscellaneous Jurisdiction Case No. 2046 of 2021)
       For the Petitioner/s     :       Mr.Manoj Kumar, Advocate
       For the Opposite Party/s :       Mr.Prabhat Kumar Verma (AAG-3)
       (In Miscellaneous Jurisdiction Case No. 2056 of 2021)
       For the Petitioner/s     :       Mr.Mukesh Kumar Singh, Advocate
       For the Opposite Party/s :       Mr.Prabhat Kumar Verma (AAG-3)
       (In Miscellaneous Jurisdiction Case No. 2058 of 2021)
       For the Petitioner/s     :       Mr.Rabindra Prasad Singh, Advocate
       For the Opposite Party/s :       Mr.Gyan Prakash Ojha (GA 7)
       (In Miscellaneous Jurisdiction Case No. 2078 of 2021)
       For the Petitioner/s     :       Mrs.Roona, Advocate
       For the Opposite Party/s :       Mr.Md. Khurshid Alam (AAG-12)
       (In Miscellaneous Jurisdiction Case No. 2079 of 2021)
       For the Petitioner/s     :       Mr.Surendra Kumar Mishra, Advocate
       For the Opposite Party/s :       Mr.Md. Khurshid Alam (AAG-12)
       (In Miscellaneous Jurisdiction Case No. 2088 of 2021)
       For the Petitioner/s     :       Mr.Sanjay Prasad, Advocate
       For the Opposite Party/s :       Mr.Sajid Salim Khan (SC 25)
       (In Miscellaneous Jurisdiction Case No. 2104 of 2021)
       For the Petitioner/s     :       Mr.Ratanakar Jha, Advocate
       For the Opposite Party/s :       Mr.Yogendra Prasad Sinha (AAG-7)
       (In Miscellaneous Jurisdiction Case No. 2120 of 2021)
       For the Petitioner/s     :       Mr.Satish Chandra Jha 3, Advocate
       For the Opposite Party/s :       Mr.
       (In Miscellaneous Jurisdiction Case No. 2139 of 2021)
       For the Petitioner/s     :       Mr.Binod Kumar Sinha, Advocate
       For the Opposite Party/s :       Mr. (AAG-6)
       (In Miscellaneous Jurisdiction Case No. 2148 of 2021)
       For the Petitioner/s     :       Mr.Dinesh Kumar Gupta, Advocate
       For the Opposite Party/s :       Mr.Vikash Kumar (SC 11)
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          163/175




       (In Miscellaneous Jurisdiction Case No. 2178 of 2021)
       For the Petitioner/s     :       Mr.Rajiv Ranjan Singh, Advocate
       For the Opposite Party/s :       Mr.Yogendra Prasad Sinha (AAG-7)
       (In Miscellaneous Jurisdiction Case No. 2183 of 2021)
       For the Petitioner/s     :       Mr.Pramod Mishra, Advocate
       For the Opposite Party/s :       Mr.Sajid Salim Khan (SC 25)
       (In Miscellaneous Jurisdiction Case No. 2206 of 2021)
       For the Petitioner/s     :       Mr.Binod Kumar, Advocate
       For the Opposite Party/s :       Smt. Shilpa Singh (GA 12)
       (In Miscellaneous Jurisdiction Case No. 2246 of 2021)
       For the Petitioner/s     :       Mr.Rakesh Kumar Soni, Advocate
       For the Opposite Party/s :       Mr.Anjani Kumar (AAG-4)
       (In Miscellaneous Jurisdiction Case No. 2247 of 2021)
       For the Petitioner/s     :       Mr.Shivpujan Sahay, Advocate
       For the Opposite Party/s :       Mr.Nadim Seraj (GP 5)
       (In Miscellaneous Jurisdiction Case No. 2272 of 2021)
       For the Petitioner/s     :       Mr.Sanjeev Kumar Singh, Advocate
       For the Opposite Party/s :       Mr.Pawan Kumar (AC to AG)
       (In Miscellaneous Jurisdiction Case No. 2273 of 2021)
       For the Petitioner/s     :       Mr.Shiw Kumar Prabhakar, Advocate
       For the Opposite Party/s :       Mr.Md. Khurshid Alam (AAG-12)
       (In Miscellaneous Jurisdiction Case No. 2292 of 2021)
       For the Petitioner/s     :       Mr.Rajesh Kumar, Advocate
       For the Opposite Party/s :       Mr.Dr. K. N. Singh ( ASG)
       (In Miscellaneous Jurisdiction Case No. 2294 of 2021)
       For the Petitioner/s     :       Mr.Nagendra Rai, Advocate
       For the Opposite Party/s :       Smt. Shilpa Singh (GA 12)
       (In Miscellaneous Jurisdiction Case No. 2306 of 2021)
       For the Petitioner/s     :       Mr.Shambhu Nath, Advocate
       For the Opposite Party/s :       Mr.Amit Prakash (GA 13)
       (In Miscellaneous Jurisdiction Case No. 2307 of 2021)
       For the Petitioner/s     :       Mr.Sanjay Kumar, Advocate
       For the Opposite Party/s :       Mr.Kinkar Kumar (SC 9)
       (In Miscellaneous Jurisdiction Case No. 2310 of 2021)
       For the Petitioner/s     :       Mrs.Shilpi Keshri, Advocate
       For the Opposite Party/s :       Mr.P. K. Shahi, (AG)
       (In Miscellaneous Jurisdiction Case No. 2319 of 2021)
       For the Petitioner/s     :       Mr.Krishna Kant Singh, Advocate
       For the Opposite Party/s :       Mr.P. K. Shahi, (AG)
       (In Miscellaneous Jurisdiction Case No. 2360 of 2021)
       For the Petitioner/s     :       Mr.Upendra Kumar Chaubey, Advocate
       For the Opposite Party/s :       Mr. (AAG-6)
       (In Miscellaneous Jurisdiction Case No. 46 of 2022)
       For the Petitioner/s     :       Mr.Jitendra Kumar, Advocate
       For the Opposite Party/s :       Mr.S.D. Yadav(AAG-9)
       (In Miscellaneous Jurisdiction Case No. 91 of 2022)
       For the Petitioner/s     :       Mr.Dhananjay Kumar, Advocate
       For the Opposite Party/s :       Mr.Pawan Kumar (AC to AG)
       (In Miscellaneous Jurisdiction Case No. 113 of 2022)
       For the Petitioner/s     :       Mr.Koshalendra Rai, Advocate
       For the Opposite Party/s :       Mr.Rajeshwar Singh (GA 10)
       (In Miscellaneous Jurisdiction Case No. 117 of 2022)
       For the Petitioner/s     :       Mr.Dilip Kumar Roy
       For the Opposite Party/s :       Mr.Subhash Prasad Singh (GA 3)
       (In Miscellaneous Jurisdiction Case No. 149 of 2022)
       For the Petitioner/s     :       Mr.Rajesh Kumar Sinha, Advocate
       For the Opposite Party/s :       Mr.Gyan Prakash Ojha (GA 7)
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          164/175




       (In Miscellaneous Jurisdiction Case No. 175 of 2022)
       For the Petitioner/s     :       Mr.Jitendra Prasad Singh, Advocate
       For the Opposite Party/s :       Smt. Shilpa Singh (GA 12)
       (In Miscellaneous Jurisdiction Case No. 176 of 2022)
       For the Petitioner/s     :       Mr.Dhananjay Kumar, Advocate
       For the Opposite Party/s :       Mr.Ugranath Mallik
       (In Miscellaneous Jurisdiction Case No. 187 of 2022)
       For the Petitioner/s     :       Mr.Madan Mohan, Advocate
       For the Opposite Party/s :       Mr.Vikash Kumar (SC 11)
       (In Miscellaneous Jurisdiction Case No. 192 of 2022)
       For the Petitioner/s     :       Mr.Ravi Shanker Pankaj, Advocate
       For the Opposite Party/s :       Mr.Yogendra Prasad Sinha (AAG-7)
       (In Miscellaneous Jurisdiction Case No. 204 of 2022)
       For the Petitioner/s     :       Mr.Satya Prakash Sinha, Advocate
       For the Opposite Party/s :       Mr.P. K. Shahi, (AG)
       (In Miscellaneous Jurisdiction Case No. 208 of 2022)
       For the Petitioner/s     :       Mr.Sanjay Kumar, Advocate
       For the Opposite Party/s :       Mr.Ajay Kumar Rastogi (AAG-10)
       (In Miscellaneous Jurisdiction Case No. 213 of 2022)
       For the Petitioner/s     :       Mr.Prashant Sinha, Advocate
       For the Opposite Party/s :       Mr.S.D. Yadav (AAG-9)
       (In Miscellaneous Jurisdiction Case No. 215 of 2022)
       For the Petitioner/s     :       Mr.Ajit Kumar Sinha, Advocate
       For the Opposite Party/s :       Mr.Md. Khurshid Alam (AAG-12)
       (In Miscellaneous Jurisdiction Case No. 224 of 2022)
       For the Petitioner/s     :       Mr.Satyam Shivam Sundaram, Advocate
       For the Opposite Party/s :       Mr.Yogendra Prasad Sinha (AAG-7)
       (In Miscellaneous Jurisdiction Case No. 225 of 2022)
       For the Petitioner/s     :       Mr.Dayanand Singh, Advocate
       For the Opposite Party/s :       Mr.P. K. Shahi, (AG)
       (In Miscellaneous Jurisdiction Case No. 286 of 2022)
       For the Petitioner/s     :       Mr.Shashi Bhushan Singh, Advocate
       For the Opposite Party/s :       Smt. Shilpa Singh (GA 12)
       (In Miscellaneous Jurisdiction Case No. 287 of 2022)
       For the Petitioner/s     :       Mr.Bipin Kumar, Advocate
       For the Opposite Party/s :       Mr.Dr. K. N. Singh ( ASG)
       (In Miscellaneous Jurisdiction Case No. 289 of 2022)
       For the Petitioner/s     :       Mr.Rajesh Kumar, Advocate
       For the Opposite Party/s :       Mr.Md. Khurshid Alam (AAG-12)
       (In Miscellaneous Jurisdiction Case No. 291 of 2022)
       For the Petitioner/s     :       Mr.Rajive Ranjan Singh, Advocate
       For the Opposite Party/s :       Mr.Kameshwar Kumar (GP 17)
       (In Miscellaneous Jurisdiction Case No. 303 of 2022)
       For the Petitioner/s     :       Mr.Sugandha Prasad, Advocate
       For the Opposite Party/s :       Mr.Prabhat Kumar Verma (AAG-3)
       (In Miscellaneous Jurisdiction Case No. 305 of 2022)
       For the Petitioner/s     :       Mr.Ajay Kumar Tiwary, Advocate
       For the Opposite Party/s :       Mr.Kumar Manish (SC 5)
       (In Miscellaneous Jurisdiction Case No. 322 of 2022)
       For the Petitioner/s     :       Mr.Md. Soban Asghar, Advocate
       For the Opposite Party/s :       Mr.Smt. Shilpa Singh (GA 12)
       (In Miscellaneous Jurisdiction Case No. 347 of 2022)
       For the Petitioner/s     :       Mr.Dr. Anand Kumar, Advocate
       For the Opposite Party/s :       Mr.Prabhat Kumar Verma (AAG-3)
       (In Miscellaneous Jurisdiction Case No. 350 of 2022)
       For the Petitioner/s     :       Mr.Shashi Kant Kumar, Advocate
       For the Opposite Party/s :       Mr.Sushil Kumar (GP 22)
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
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       (In Miscellaneous Jurisdiction Case No. 353 of 2022)
       For the Petitioner/s     :       Mr.Vishal Vikram Rana, Advocate
       For the Opposite Party/s :       Mr.Vivek Prasad (GP 7)
       (In Miscellaneous Jurisdiction Case No. 375 of 2022)
       For the Petitioner/s     :       Mr.Ravindra Kumar Sinha, Advocate
       For the Opposite Party/s :       Smt. Shilpa Singh (GA 12)
       (In Miscellaneous Jurisdiction Case No. 377 of 2022)
       For the Petitioner/s     :       Mr.Rajesh Kumar Sinha, Advocate
       For the Opposite Party/s :       Smt. Shilpa Singh (GA 12)
       (In Miscellaneous Jurisdiction Case No. 384 of 2022)
       For the Petitioner/s     :       Mr.Dr. Anjani Pd. Singh, Advocate
       For the Opposite Party/s :       Mr.Subhash Prasad Singh (GA 3)
       (In Miscellaneous Jurisdiction Case No. 397 of 2022)
       For the Petitioner/s     :       Mr.Birendra Kumar, Advocate
       For the Opposite Party/s :       Mr.S. Raza Ahmad (AAG-5)
       (In Miscellaneous Jurisdiction Case No. 398 of 2022)
       For the Petitioner/s     :       Mr.Ajoy Kumar Chakraborty, Advocate
       For the Opposite Party/s :       Mr.Sajid Salim Khan (SC 25)
       (In Miscellaneous Jurisdiction Case No. 401 of 2022)
       For the Petitioner/s     :       Mrs.Roona, Advocate
       For the Opposite Party/s :       Mr.Pawan Kumar (AC to AG)
       (In Miscellaneous Jurisdiction Case No. 454 of 2022)
       For the Petitioner/s     :       Mrs. Ritika Rani, Advocate
       For the Opposite Party/s :       Mr. Additional Solicitor General
       (In Miscellaneous Jurisdiction Case No. 463 of 2022)
       For the Petitioner/s     :       Mr.Prabhat Kumar Dipak, Advocate
       For the Opposite Party/s :       Mr.Ajay Kumar Rastogi (AAG-10)
       (In Miscellaneous Jurisdiction Case No. 471 of 2022)
       For the Petitioner/s     :       Mr.Rabindra Prasad Singh, Advocate
       For the Opposite Party/s :       Mr.Ajay Kumar Rastogi (AAG-10)
       (In Miscellaneous Jurisdiction Case No. 481 of 2022)
       For the Petitioner/s     :       Mr.Ajay Kumar Sinha, Advocate
       For the Opposite Party/s :       Mr.Kameshwar Prasad Gupta (GP 10)
       (In Miscellaneous Jurisdiction Case No. 485 of 2022)
       For the Petitioner/s     :       Mr.Arun Kumar, Advocate
       For the Opposite Party/s :       Mr.Vinay Kirti Singh (GA 2)
       (In Miscellaneous Jurisdiction Case No. 493 of 2022)
       For the Petitioner/s     :       Mr.Rakesh Kumar Sharma, Advocate
       For the Opposite Party/s :       Mr.Vikash Kumar (SC 11)
       (In Miscellaneous Jurisdiction Case No. 496 of 2022)
       For the Petitioner/s     :       Mr.Ajay Kumar Sinha, Advocate
       For the Opposite Party/s :       Mr.Kameshwar Prasad Gupta (GP 10)
       (In Miscellaneous Jurisdiction Case No. 497 of 2022)
       For the Petitioner/s     :       Mr.Rakesh Kumar Sharma, Advocate
       For the Opposite Party/s :       Mr.Vivek Prasad (GP 7)
       (In Miscellaneous Jurisdiction Case No. 501 of 2022)
       For the Petitioner/s     :       Mr.Brisketu Sharan Pandey, Advocate
       For the Opposite Party/s :       Mr.Sajid Salim Khan (Sc25)
       (In Miscellaneous Jurisdiction Case No. 502 of 2022)
       For the Petitioner/s     :       Mr.Chandra Mauli Chaurasia, Advocate
       For the Opposite Party/s :       Mr.Md. Khurshid Alam (AAG-12)
       (In Miscellaneous Jurisdiction Case No. 506 of 2022)
       For the Petitioner/s     :       Mr.Binod Kumar Sinha, Advocate
       For the Opposite Party/s :       Mr.Sanjiv Kumar
       (In Miscellaneous Jurisdiction Case No. 508 of 2022)
       For the Petitioner/s     :       Mr.Bibhakar Tiwary, Advocate
       For the Opposite Party/s :       Mr.S.D. Yadav(AAG-9)
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          166/175




       (In Miscellaneous Jurisdiction Case No. 516 of 2022)
       For the Petitioner/s     :       Mr.Arvnendra Kumar Thakur, Advocate
       For the Opposite Party/s :       Mr.Md. Khurshid Alam (AAG-12)
       (In Miscellaneous Jurisdiction Case No. 519 of 2022)
       For the Petitioner/s     :       Mr.Dr. Binay Kumar Singh, Advocate
       For the Opposite Party/s :       Mr.Ansul
       (In Miscellaneous Jurisdiction Case No. 521 of 2022)
       For the Petitioner/s     :       Mr.Dr. Bipin Chandra, Advocate
       For the Opposite Party/s :       Mr.Sajid Salim Khan (SC 25)
       (In Miscellaneous Jurisdiction Case No. 543 of 2022)
       For the Petitioner/s     :       Mr.Sanjay Kumar, Advocate
       For the Opposite Party/s :       Mr. Additional Solicitor General
       (In Miscellaneous Jurisdiction Case No. 546 of 2022)
       For the Petitioner/s     :       Mr.Najeeb Ahmad, Advocate
       For the Opposite Party/s :       Mr.S. Raza Ahmad (AAG-5)
       (In Miscellaneous Jurisdiction Case No. 547 of 2022)
       For the Petitioner/s     :       Mr.Ujjwal Kumar Mishra, Advocate
       For the Opposite Party/s :       Mr.Ajay Kumar Rastogi (AAG-10)
       (In Miscellaneous Jurisdiction Case No. 577 of 2022)
       For the Petitioner/s     :       Mr.Sanjiv Kumar., Advocate
       For the Opposite Party/s :       Mr.Additional Solicitor General
       (In Miscellaneous Jurisdiction Case No. 582 of 2022)
       For the Petitioner/s     :       Mr.Ashok Kumar Garg, Advocate
       For the Opposite Party/s :       Mr.Amit Prakash (GA 13)
       (In Miscellaneous Jurisdiction Case No. 586 of 2022)
       For the Petitioner/s     :       Mrs.Vijaya Laxmi Srivastawa, Advocate
       For the Opposite Party/s :       Mr.Ajay Behari Sinha (GA 8)
       (In Miscellaneous Jurisdiction Case No. 591 of 2022)
       For the Petitioner/s     :       Mr.Manish Sahay, Advocate
       For the Opposite Party/s :       Mr.Ajit Kumar (GA 9)
       (In Miscellaneous Jurisdiction Case No. 603 of 2022)
       For the Petitioner/s     :       Mr.Shambhu Sharan Singh, Advocate
       For the Opposite Party/s :       Mr.Yogendra Prasad Sinha (AAG-7)
       (In Miscellaneous Jurisdiction Case No. 637 of 2022)
       For the Petitioner/s     :       Mr.Sanjay Kumar, Advocate
       For the Opposite Party/s :       Mr.Ajit Kumar (GA 9)
       (In Miscellaneous Jurisdiction Case No. 639 of 2022)
       For the Petitioner/s     :       Mr.Deepak Kumar Sinha, Advocate
       For the Opposite Party/s :       Mr.Yogendra Prasad Sinha (AAG-7)
       (In Miscellaneous Jurisdiction Case No. 644 of 2022)
       For the Petitioner/s     :       Mr.Lal Babu Singh, Advocate
       For the Opposite Party/s :       Mr.S. Raza Ahmad (AAG-5)
       (In Miscellaneous Jurisdiction Case No. 653 of 2022)
       For the Petitioner/s     :       Mr.Ram Pravesh Nath Tiwari, Advocate
       For the Opposite Party/s :       Mr.Ajay (GA 5)
       (In Miscellaneous Jurisdiction Case No. 698 of 2022)
       For the Petitioner/s     :       Mr.Sanjay Kumar Sharma, Advocate
       For the Opposite Party/s :       Mr.Arvind Ujjwal (SC 4)
       (In Miscellaneous Jurisdiction Case No. 715 of 2022)
       For the Petitioner/s     :       Mr.Kunal Tiwary, Advocate
       For the Opposite Party/s :       Mr.Vikash Kumar (SC 11)
       (In Miscellaneous Jurisdiction Case No. 736 of 2022)
       For the Petitioner/s     :       Mrs.Shruti Sinha, Advocate
       For the Opposite Party/s :       Mr.Ramadhar Singh (GP 25)
       (In Miscellaneous Jurisdiction Case No. 772 of 2022)
       For the Petitioner/s     :       Mr.Shashi Bhushan Kumar, Advocate
       For the Opposite Party/s :       Mr. Additional Solicitor General
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          167/175




       (In Miscellaneous Jurisdiction Case No. 788 of 2022)
       For the Petitioner/s     :       Mr.Surendra Kumar Mishra, Advocate
       For the Opposite Party/s :       Mr.Ajay (GA 5)
       (In Miscellaneous Jurisdiction Case No. 794 of 2022)
       For the Petitioner/s     :       Mr.Pankaj Kumar Sinha, Advocate
       For the Opposite Party/s :       Mr.Kameshwar Kumar (GP17)
       (In Miscellaneous Jurisdiction Case No. 803 of 2022)
       For the Petitioner/s     :       Mr.Prabhat Ranjan, Advocate
       For the Opposite Party/s :       Mr.Vivek Prasad (GP 7)
       (In Miscellaneous Jurisdiction Case No. 822 of 2022)
       For the Petitioner/s     :       Mr.Mohit Agarwal, Advocate
       For the Opposite Party/s :       Mr.Vikash Kumar (SC 11)
       (In Miscellaneous Jurisdiction Case No. 839 of 2022)
       For the Petitioner/s     :       Mr.Ravindra Kumar, Advocate
       For the Opposite Party/s :       Mr.Kumar Manish (SC 5)
       (In Miscellaneous Jurisdiction Case No. 888 of 2022)
       For the Petitioner/s     :       Mr.PrInce Kumar Mishra, Advocate
       For the Opposite Party/s :       Mr.Yogendra Prasad Sinha (AAG-7)
       (In Miscellaneous Jurisdiction Case No. 895 of 2022)
       For the Petitioner/s     :       Mrs.Ritika Rani, Advocate
       For the Opposite Party/s :       Mr.Prabhat Kumar Verma (AAG-3)
       (In Miscellaneous Jurisdiction Case No. 910 of 2022)
       For the Petitioner/s     :       Mr.Amit Kumar, Advocate
       For the Opposite Party/s :       Mr.Md. Khurshid Alam (AAG-12)
       (In Miscellaneous Jurisdiction Case No. 915 of 2022)
       For the Petitioner/s     :       Mr.Jitendra Prasad Singh, Advocate
       For the Opposite Party/s :       Mr.Raghwendra Kumar (SC22)
       (In Miscellaneous Jurisdiction Case No. 939 of 2022)
       For the Petitioner/s     :       Mr.Sanjay Kumar Singh, Advocate
       For the Opposite Party/s :       Mr.Pawan Kumar (AC to AG)
       (In Miscellaneous Jurisdiction Case No. 951 of 2022)
       For the Petitioner/s     :       Mr.Girish Chandra Jha, Advocate
       For the Opposite Party/s :       Mr.S.D. Yadav (AAG-9)
       (In Miscellaneous Jurisdiction Case No. 956 of 2022)
       For the Petitioner/s     :       Mr.Shashi Bhushan Kumar, Advocate
       For the Opposite Party/s :       Mr.S. Raza Ahmad (AAG-5)
       (In Miscellaneous Jurisdiction Case No. 1005 of 2022)
       For the Petitioner/s     :       Mr.Sunil Kumar Singh, Advocate
       For the Opposite Party/s :       Mr.Rishi Raj Sinha (SC19)
       (In Miscellaneous Jurisdiction Case No. 1010 of 2022)
       For the Petitioner/s     :       Mr.Shailendra Kumar Verma, Advocate
       For the Opposite Party/s :       Mr.ArvInd Ujjwal (SC 4)
       (In Miscellaneous Jurisdiction Case No. 1011 of 2022)
       For the Petitioner/s     :       Mr.Sanjay Kumar, Advocate
       For the Opposite Party/s :       Mr.Kinkar Kumar (SC 9)
       (In Miscellaneous Jurisdiction Case No. 1019 of 2022)
       For the Petitioner/s     :       Mr.Kumar Praveen, Advocate
       For the Opposite Party/s :       Mr.Sajid Salim Khan (SC 25)
       (In Miscellaneous Jurisdiction Case No. 1050 of 2022)
       For the Petitioner/s     :       Mr.Uday Prasad Singh, Advocate
       For the Opposite Party/s :       Mr.S. Raza Ahmad (AAG-5)
       (In Miscellaneous Jurisdiction Case No. 1090 of 2022)
       For the Petitioner/s     :       Mr.Siddharth Harsh, Advocate
       For the Opposite Party/s :       Mr.Gyan Prakash Ojha (GA 7)
       (In Miscellaneous Jurisdiction Case No. 1092 of 2022)
       For the Petitioner/s     :       Mr.Sunil Pathak, Advocate
       For the Opposite Party/s :       Mr.S. Raza Ahmad (AAG-5)
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          168/175




       (In Miscellaneous Jurisdiction Case No. 1104 of 2022)
       For the Petitioner/s     :       Mr.Ranjeet Kumar Pandey, Advocate
       For the Opposite Party/s :       Mr.Anjani Kumar (AAG-4)
       (In Miscellaneous Jurisdiction Case No. 1109 of 2022)
       For the Petitioner/s     :       Mr.Ram Narayan Mahto, Advocate
       For the Opposite Party/s :       Mr.Sarvesh Kumar Singh (AAG-13)
       (In Miscellaneous Jurisdiction Case No. 1110 of 2022)
       For the Petitioner/s     :       Mr.Abhishek Kumar, Advocate
       For the Opposite Party/s :       Mr.Kumar Alok (SC7)
       (In Miscellaneous Jurisdiction Case No. 1111 of 2022)
       For the Petitioner/s     :       Mr.Abhinay Raj, Advocate
       For the Opposite Party/s :       Mr.Yogendra Prasad Sinha (AAG-7)
       (In Miscellaneous Jurisdiction Case No. 1123 of 2022)
       For the Petitioner/s     :       Mr.Nirbhay Prashant, Advocate
       For the Opposite Party/s :       Mrs. Namrata Mishra
       (In Miscellaneous Jurisdiction Case No. 1147 of 2022)
       For the Petitioner/s     :       Mr.Abhishek Kumar, Advocate
       For the Opposite Party/s :       Mr.Vikash Kumar (SC 11)
       (In Miscellaneous Jurisdiction Case No. 1148 of 2022)
       For the Petitioner/s     :       Mr.Jayram Sharma, Advocate
       For the Opposite Party/s :       Mr.Md. Khurshid Alam (AAG-12)
       (In Miscellaneous Jurisdiction Case No. 1150 of 2022)
       For the Petitioner/s     :       Mr.Dhananjay Kumar, Advocate
       For the Opposite Party/s :       Mr.Pawan Kumar (AC to AG)
       (In Miscellaneous Jurisdiction Case No. 1154 of 2022)
       For the Petitioner/s     :       Mr.Anil Kumar, Advocate
       For the Opposite Party/s :       Mr.S. Raza Ahmad (AAG-5)
       (In Miscellaneous Jurisdiction Case No. 1184 of 2022)
       For the Petitioner/s     :       Mr.Vikas Mohan, Advocate
       For the Opposite Party/s :       Mr.Nagendra Prasad Yadav (SC 23)
       (In Miscellaneous Jurisdiction Case No. 1196 of 2022)
       For the Petitioner/s     :       Mr.Surendra Kishore Thakur, Advocate
       For the Opposite Party/s :       Mr.Sajid Salim Khan (SC 25)
       (In Miscellaneous Jurisdiction Case No. 1198 of 2022)
       For the Petitioner/s     :       Mr.Rabindra Prasad Singh, Advocate
       For the Opposite Party/s :       Mr.Prabhat Kumar Verma (AAG-3)
       (In Miscellaneous Jurisdiction Case No. 1211 of 2022)
       For the Petitioner/s     :       Mr.Dayanand Singh, Advocate
       For the Opposite Party/s :       Mr.Kinkar Kumar (SC 9)
       (In Miscellaneous Jurisdiction Case No. 1213 of 2022)
       For the Petitioner/s     :       Mr.Pratyush Pratap Singh, Advocate
       For the Opposite Party/s :       Mrs.Archana Meenakshee (GP 6)
       (In Miscellaneous Jurisdiction Case No. 1214 of 2022)
       For the Petitioner/s     :       Mr.Ajay Prasad, Advocate
       For the Opposite Party/s :       Mr.Yogendra Prasad Sinha (AAG-7)
       (In Miscellaneous Jurisdiction Case No. 1224 of 2022)
       For the Petitioner/s     :       Mrs.Prachi Pallavi, Advocate
       For the Opposite Party/s :       Mr.Syed Iqbal Ahmad (SC 20)
       (In Miscellaneous Jurisdiction Case No. 1235 of 2022)
       For the Petitioner/s     :       Mr.Pramod Kumar Yadav, Advocate
       For the Opposite Party/s :       Mr.Md. Khurshid Alam (AAG-12)
       (In Miscellaneous Jurisdiction Case No. 1236 of 2022)
       For the Petitioner/s     :       Mr.Dayanand Singh, Advocate
       For the Opposite Party/s :       Mr.Abbas Haider (SC 6)
       (In Miscellaneous Jurisdiction Case No. 1242 of 2022)
       For the Petitioner/s     :       Mr.Shree Kant Pandey, Advocate
       For the Opposite Party/s :       Mr.Anjani Kumar (AAG-4)
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          169/175




       (In Miscellaneous Jurisdiction Case No. 1246 of 2022)
       For the Petitioner/s     :       Mr.Amit Prakash, Advocate
       For the Opposite Party/s :       Mr.Abhimanyu Vatsa
       (In Miscellaneous Jurisdiction Case No. 1249 of 2022)
       For the Petitioner/s     :       Mr.Dileep Kumar Singh, Advocate
       For the Opposite Party/s :       Mr.Sajid Salim Khan (SC 25)
       (In Miscellaneous Jurisdiction Case No. 1254 of 2022)
       For the Petitioner/s     :       Mr.Shashi Kumar, Advocate
       For the Opposite Party/s :       Mr.Vikash Kumar (SC 11)
       (In Miscellaneous Jurisdiction Case No. 1277 of 2022)
       For the Petitioner/s     :       Mr.Siddhartha Prasad, Advocate
       For the Opposite Party/s :       Mr.Sanjeev Kumar, Advocate
       (In Miscellaneous Jurisdiction Case No. 1297 of 2022)
       For the Petitioner/s     :       Mr.Sanjay Kumar, Advocate
       For the Opposite Party/s :       Mr.Vikash Kumar (SC 11)
       (In Miscellaneous Jurisdiction Case No. 1306 of 2022)
       For the Petitioner/s     :       Mr.Arvind Kumar, Advocate
       For the Opposite Party/s :       Mr.Raj Kishore Roy (GP 18)
       (In Miscellaneous Jurisdiction Case No. 1311 of 2022)
       For the Petitioner/s     :       Mr.Prithivi Raj Singh, Advocate
       For the Opposite Party/s :       Mr.Subhash Prasad Singh (GA 3)
       (In Miscellaneous Jurisdiction Case No. 1327 of 2022)
       For the Petitioner/s     :       Mr.Vinod Kumar, Advocate
       For the Opposite Party/s :       Mr.Ramadhar Singh (GP 25)
       (In Miscellaneous Jurisdiction Case No. 1341 of 2022)
       For the Petitioner/s     :       Mr.Rajesh Kumar Sinha, Advocate
       For the Opposite Party/s :       Mrs.Archana Meenakshee (GP 6)
       (In Miscellaneous Jurisdiction Case No. 1342 of 2022)
       For the Petitioner/s     :       Mr.Raj Nandan Prasad Singh, Advocate
       For the Opposite Party/s :       Mr.Sajid Salim Khan (SC 25)
       (In Miscellaneous Jurisdiction Case No. 1351 of 2022)
       For the Petitioner/s     :       Mr.Sanjeev Kumar Mishra, Advocate
       For the Opposite Party/s :       Mr.S. Raza Ahmad (AAG-5)
       (In Miscellaneous Jurisdiction Case No. 1385 of 2022)
       For the Petitioner/s     :       Mr.Chandra Mauli Chaurasia, Advocate
       For the Opposite Party/s :       Mr.Prabhakar Jha
       (In Miscellaneous Jurisdiction Case No. 1388 of 2022)
       For the Petitioner/s     :       Mr.Ajit Kumar Sinha, Advocate
       For the Opposite Party/s :       Mr.
       (In Miscellaneous Jurisdiction Case No. 1407 of 2022)
       For the Petitioner/s     :       Mr.Manish Sahay, Advocate
       For the Opposite Party/s :       Mr.Manoj Kumar Ambastha (SC 26)
       (In Miscellaneous Jurisdiction Case No. 1408 of 2022)
       For the Petitioner/s     :       Mr.Kaushal Kumar, Advocate
       For the Opposite Party/s :       Mr.Yogendra Prasad Sinha (AAG-7)
       (In Miscellaneous Jurisdiction Case No. 1415 of 2022)
       For the Petitioner/s     :       Mr.Manish Sahay, Advocate
       For the Opposite Party/s :       Mr.Uday Shankar Sharan Singh (GP 19)
       (In Miscellaneous Jurisdiction Case No. 1423 of 2022)
       For the Petitioner/s     :       Mr.Aryan Sinha, Advocate
       For the Opposite Party/s :       Mr.Nikhil Kumar Agrawal
       (In Miscellaneous Jurisdiction Case No. 1424 of 2022)
       For the Petitioner/s     :       Mr.Bijay Kumar Pandey, Advocate
       For the Opposite Party/s :       Mr.Ajay (GA 5)
       (In Miscellaneous Jurisdiction Case No. 1437 of 2022)
       For the Petitioner/s     :       Mr.Gajendra Kumar Singh, Advocate
       For the Opposite Party/s :       Mr.S.D. Yadav (AAG-9)
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          170/175




       (In Miscellaneous Jurisdiction Case No. 1451 of 2022)
       For the Petitioner/s     :       Mr.Anurag Saurav, Advocate
       For the Opposite Party/s :       Mr.Manoj Kumar Ambastha (SC 26)
       (In Miscellaneous Jurisdiction Case No. 1476 of 2022)
       For the Petitioner/s     :       Mr.Sanjeev Kumar, Advocate
       For the Opposite Party/s :       Mr.Gyan Prakash Ojha (GA 7)
       (In Miscellaneous Jurisdiction Case No. 1478 of 2022)
       For the Petitioner/s     :       Mr.Raju Kumar, Advocate
       For the Opposite Party/s :       Mr.Ajay (GA 5)
       (In Miscellaneous Jurisdiction Case No. 1483 of 2022)
       For the Petitioner/s     :       Mr.Umesh Kumar Mishra, Advocate
       For the Opposite Party/s :       Mr.S. Raza Ahmad (AAG-5)
       (In Miscellaneous Jurisdiction Case No. 1491 of 2022)
       For the Petitioner/s     :       Mr.Navjot Yeshu, Advocate
       For the Opposite Party/s :       Mr.Additional Solicitor General
       (In Miscellaneous Jurisdiction Case No. 1492 of 2022)
       For the Petitioner/s     :       Mr.Pranav Kumar, Advocate
       For the Opposite Party/s :       Mr.Md. Khurshid Alam (AAG-12)
       (In Miscellaneous Jurisdiction Case No. 1533 of 2022)
       For the Petitioner/s     :       Mr.Shailesh Kumar, Advocate
       For the Opposite Party/s :       Mr.Md. Khurshid Alam (AAG-12)
       (In Miscellaneous Jurisdiction Case No. 1563 of 2022)
       For the Petitioner/s     :       Mrs.Sarita Bajaj, Advocate
       For the Opposite Party/s :       Mr.Sarvesh Kumar Singh (AAG-13)
       (In Miscellaneous Jurisdiction Case No. 1568 of 2022)
       For the Petitioner/s     :       Mr.Mrigendra Kumar, Advocate
       For the Opposite Party/s :       Mr.Anjani Kumar (AAG-4)
       (In Miscellaneous Jurisdiction Case No. 1572 of 2022)
       For the Petitioner/s     :       Mr.Dhirendra Kumar, Advocate
       For the Opposite Party/s :       Mr.Vivek Prasad (GP 7)
       (In Miscellaneous Jurisdiction Case No. 1592 of 2022)
       For the Petitioner/s     :       Mr.Brisketu Sharan Pandey, Advocate
       For the Opposite Party/s :       Mr.Vikash Kumar (SC 11)
       (In Miscellaneous Jurisdiction Case No. 1594 of 2022)
       For the Petitioner/s     :       Mr.Abhay Kumar Thakur, Advocate
       For the Opposite Party/s :       Mr.Vinay Kirti Singh (GA 2)
       (In Miscellaneous Jurisdiction Case No. 1608 of 2022)
       For the Petitioner/s     :       Mr.Md. Shakir Ahmad, Advocate
       For the Opposite Party/s :       Mr.Amit Prakash (GA 13)
       (In Miscellaneous Jurisdiction Case No. 1615 of 2022)
       For the Petitioner/s     :       Mr.Raj Bansh Dubey, Advocate
       For the Opposite Party/s :       Mr.Sajid Salim Khan (SC 25)
       (In Miscellaneous Jurisdiction Case No. 1623 of 2022)
       For the Petitioner/s     :       Mr.Majid Mahboob Khan, Advocate
       For the Opposite Party/s :       Mr.Sanjiv Kumar.
       (In Miscellaneous Jurisdiction Case No. 1632 of 2022)
       For the Petitioner/s     :       Mr.Brisketu Sharan Pandey, Advocate
       For the Opposite Party/s :       Mr.Vikash Kumar (SC 11)
       (In Miscellaneous Jurisdiction Case No. 1674 of 2022)
       For the Petitioner/s     :       Mr.Tejendra Sinha, Advocate
       For the Opposite Party/s :       Mr.Md. Khurshid Alam (AAG-12)
       (In Miscellaneous Jurisdiction Case No. 1676 of 2022)
       For the Petitioner/s     :       Mr.Sanjay Kumar, Advocate
       For the Opposite Party/s :       Mr.Binod Kumar Yadav (SC 18)
       (In Miscellaneous Jurisdiction Case No. 1684 of 2022)
       For the Petitioner/s     :       Mr.Mohit Agarwal, Advocate
       For the Opposite Party/s :       Mr.Vikash Kumar (SC 11)
 Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                          171/175




       (In Miscellaneous Jurisdiction Case No. 1692 of 2022)
       For the Petitioner/s     :       Mr.Shakti Suman Kumar, Advocate
       For the Opposite Party/s :       Mr.
       (In Miscellaneous Jurisdiction Case No. 1707 of 2022)
       For the Petitioner/s     :       Mr.Rudal Singh, Advocate
       For the Opposite Party/s :       Mr.Anant Prasad Singh (SC15)
       (In Miscellaneous Jurisdiction Case No. 1744 of 2022)
       For the Petitioner/s     :       Mr.Brij Mohan Kumar Singh, Advocate
       For the Opposite Party/s :       Mr.Md. Khurshid Alam (AAG-12)
       (In Miscellaneous Jurisdiction Case No. 1773 of 2022)
       For the Petitioner/s     :       Mr.Abhishek Kumar, Advocate
       For the Opposite Party/s :       Mr.Vikash Kumar (SC11)
       (In Miscellaneous Jurisdiction Case No. 1775 of 2022)
       For the Petitioner/s     :       Mr.Ranjit Kumar Singh, Advocate
       For the Opposite Party/s :       Mr.Manoj Kumar Ambastha (SC 26)
       (In Miscellaneous Jurisdiction Case No. 1805 of 2022)
       For the Petitioner/s     :       Mr.Kedar Jha, Advocate
       For the Opposite Party/s :       Mr.S. Raza Ahmad (AAG-5)
       (In Miscellaneous Jurisdiction Case No. 1808 of 2022)
       For the Petitioner/s     :       Mr.Vikram Singh, Advocate
       For the Opposite Party/s :       Mr.ArvInd Ujjwal (SC 4)
       (In Miscellaneous Jurisdiction Case No. 1842 of 2022)
       For the Petitioner/s     :       Mr.Rajeev Ranjan No.II, Advocate
       For the Opposite Party/s :       Mr.ArvInd Ujjwal (SC 4)
       (In Miscellaneous Jurisdiction Case No. 1844 of 2022)
       For the Petitioner/s     :       Mr.Pritish Kumar Lal, Advocate
       For the Opposite Party/s :       Mr.Kumar Manish (SC 5)
       (In Miscellaneous Jurisdiction Case No. 1848 of 2022)
       For the Petitioner/s     :       Mr.Anant Kumar 1, Advocate
       For the Opposite Party/s :       Mr.Sajid Salim Khan (SC 25)
       (In Miscellaneous Jurisdiction Case No. 1905 of 2022)
       For the Petitioner/s     :       Mr.Dr. Mahtab Ahmad, Advocate
       For the Opposite Party/s :       Mr.Yogendra Prasad Sinha (AAG-7)
       (In Miscellaneous Jurisdiction Case No. 1906 of 2022)
       For the Petitioner/s     :       Mr.Ranjan Kumar Jha, Advocate
       For the Opposite Party/s :       Mr.Md. Khurshid Alam (AAG-12)
       (In Miscellaneous Jurisdiction Case No. 1907 of 2022)
       For the Petitioner/s     :       Mr.Saroj Kumar Sharma, Advocate
       For the Opposite Party/s :       Mr.Md. Nadim Seraj (GP 5)
       (In Miscellaneous Jurisdiction Case No. 1914 of 2022)
       For the Petitioner/s     :       Mr.Jay Prakash Sharma, Advocate
       For the Opposite Party/s :       Mr.Amit Prakash (GA 13)
       (In Miscellaneous Jurisdiction Case No. 1915 of 2022)
       For the Petitioner/s     :       Mr.Jay Prakash Sharma, Advocate
       For the Opposite Party/s :       Mr.S.D. Yadav(AAG-9)
       (In Miscellaneous Jurisdiction Case No. 1916 of 2022)
       For the Petitioner/s     :       Mr.Jay Prakash Sharma, Advocate
       For the Opposite Party/s :       Mr.Manoj Kumar Ambastha (SC 26)
       (In Miscellaneous Jurisdiction Case No. 1971 of 2022)
       For the Petitioner/s     :       Mr.Arya Achint, Advocate
       For the Opposite Party/s :       Mr.S.D. Yadav (AAG-9)
       (In Miscellaneous Jurisdiction Case No. 1987 of 2022)
       For the Petitioner/s     :       Mr.Saroj Kumar Sharma
       For the Opposite Party/s :       Mr.Ajay (GA 5)
       (In Miscellaneous Jurisdiction Case No. 2003 of 2022)
       For the Petitioner/s     :       Mr.Subhen Sarkar, Advocate
       For the Opposite Party/s :       Mr.Mritunjay Kumar
          Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
                                                   172/175




                 (In Miscellaneous Jurisdiction Case No. 2074 of 2022)
                 For the Petitioner/s     :       Mr.Dudh Nath Singh, Advocate
                 For the Opposite Party/s :       Mr.Kameshwar Prasad Gupta (GP 10)
                 (In Miscellaneous Jurisdiction Case No. 2108 of 2022)
                 For the Petitioner/s     :       Mr.Sanjay Kumar Tiwari, Advocate
                 For the Opposite Party/s :       Mr.Sarvesh Kumar Singh (AAG-13)
                 (In Miscellaneous Jurisdiction Case No. 2206 of 2022)
                 For the Petitioner/s     :       Mr.Manish Sahay, Advocate
                 For the Opposite Party/s :       Mr.Amit Prakash (GA 13)
                 (In Miscellaneous Jurisdiction Case No. 2281 of 2022)
                 For the Petitioner/s     :       Mr.Gautam Kumar Kejriwal, Advocate
                 For the Opposite Party/s :       Mr.Abbas Haider (SC 6)
                 (In Miscellaneous Jurisdiction Case No. 2302 of 2022)
                 For the Petitioner/s     :       Mr.Pritish Ranjan, Advocate
                 For the Opposite Party/s :       Mr.S. Raza Ahmad (AAG-5)
                 (In Miscellaneous Jurisdiction Case No. 2347 of 2022)
                 For the Petitioner/s     :       Mr.Pankaj Kumar Singh, Advocate
                 For the Opposite Party/s :       Mr. Rakesh Kumar Samrendra
                 (In Miscellaneous Jurisdiction Case No. 2377 of 2022)
                 For the Petitioner/s     :       Mr. Arya Achint, Advocate
                 For the Opposite Party/s :       Mr. Kumar Manish (SC 5)
                 (In Miscellaneous Jurisdiction Case No. 2401 of 2022)
                 For the Petitioner/s     :       Mr.Ratanakar Jha, Advocate
                 For the Opposite Party/s :       Mr.Yogendra Prasad Sinha (AAG-7)
                 (In Miscellaneous Jurisdiction Case No. 2460 of 2022)
                 For the Petitioner/s     :       Mr. Rabindra Prasad Singh, Advocate
                 For the Opposite Party/s :       Mr.S. Raza Ahmad (AAG-5)
                 (In Miscellaneous Jurisdiction Case No. 2674 of 2022)
                 For the Petitioner/s     :       Mr. Ranjan Kumar Dubey, , Advocate
                 For the Opposite Party/s :       Mr. Abbas Haider (SC-6)
                 (In Miscellaneous Jurisdiction Case No. 2746 of 2022)
                 For the Petitioner/s     :       Mr. Ratna Deep Prasad,, Advocate
                 For the Opposite Party/s :       Mr. Gyan Prakash Ojha (GA 7)
                 (In Miscellaneous Jurisdiction Case No. 45 of 2023)
                 For the Petitioner/s     :       Mr. Girijish Kumar, Advocate
                 For the Opposite Party/s :       Mr. Abbas Haider (SC-6)
                 (In Miscellaneous Jurisdiction Case No. 47 of 2023)
                 For the Petitioner/s     :       Mr. Satya Prakash Parasar, Advocate
                 For the Opposite Party/s :       Mr. Prabhat Kumar Verma (AAG-3)
               ======================================================
              CORAM: HONOURABLE MR. JUSTICE AHSANUDDIN AMANULLAH
                                          and
                         HONOURABLE MR. JUSTICE HARISH KUMAR
                                      ORAL ORDER

                 (Per: HONOURABLE MR. JUSTICE AHSANUDDIN AMANULLAH)

7   24-01-2023

Heard learned counsel for the parties.

2. At the outset, Mr. P. K. Shahi, learned Advocate General submits that though repeatedly the Court has been adjourning these matters for the authorities to either comply or Patna High Court MJC No.947 of 2020(7) dt.24-01-2023 173/175 show their bona fide with regard to any genuine difficulty either legal or factual they may have in fully complying with the order of which violation is alleged but one more opportunity be given for the reason that every day fresh cases are being brought to his notice, and the list is still not complete.

3. Moreover, it was submitted that despite an offer from his side to learned counsels for the petitioners to bring to his notice matters in which there is non-compliance so that they could be scrutinized, he had received not even ten such cases. Thus, it was suggested that if learned counsels for the petitioners specifically state as to the non complied part of the order, there could be more focus and chances of resolution.

4. At this juncture, Mr. Shambhu Sharan Singh, learned counsel submitted that because the cases are listed in huge numbers, all the learned counsels are not able to attend the Court proceedings and are unaware of this modality.

5. Having interacted with the learned counsels, the Court for convenience of all sides concerned, directs in the following terms:

(i) All matters which are on the list, barring those in which there is compliance, as also unlisted matters, shall be listed on 30.01.2023, retaining their position.

Patna High Court MJC No.947 of 2020(7) dt.24-01-2023 174/175

(ii) At the top of the list, there will be a notice to the effect that all the learned counsels for the petitioners shall furnish in one page the actual portion of non-compliance according to them.

(iii) Such slip shall be submitted to the Court Master of the Court on the next date, which shall then be handed over to the office of the learned Advocate General.

6. The list would be scrutinized at the level of the learned Advocate General and his officers as also the department.

7. Learned Advocate General submits that the matters be adjourned for a month so that this exercise can be taken to its logical conclusion and may serve the purpose for which it has been started.

8. Accordingly, as jointly prayed for, these matters be listed on 23.02.2023, retaining their position.

9. It is clarified that initially, the matter would be listed on 30.01.2023, only for the purposes of making aware learned counsels with regard to the modality of the procedure to be adopted giving details of the cases, the portion which has not been complied with and also indicating the concerned department/law officer/authority.

Patna High Court MJC No.947 of 2020(7) dt.24-01-2023 175/175

10. The Court would observe that Mr. Y V Giri and Mrs. Nivedita Nirvikar, learned senior counsels have also assisted the Court.

(Ahsanuddin Amanullah, J) (Harish Kumar, J) uday/shivank-

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