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[Cites 0, Cited by 0] [Section 97(2)] [Section 97] [Entire Act]

State of Goa - Subsection

Section 97(2)(ii) in The Goa, Daman and Diu Public Health Act, 1985

(ii)with fine which may extend to twenty rupees for every day during which the breach continues after receipt of notice from the local authority or the Health Officer to discontinue such breach.