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[Cites 0, Cited by 0] [Section 923] [Entire Act]

Bengal Presidency - Subsection

Section 923(b) in Police Regulations, Bengal , 1943

(b)In districts where escorts are numerous a forward diary shall also be maintained for escorts. In it only the name of the officer-in-charge of the escort and destination need be entered under the probable date of return. The Armed Sub-Inspector shall be responsible for the maintenance of this diary.