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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Uttarakhand - Subsection

Section 10(c) in Himalayiya University Act, 2019

(c)To hold examinations for, and to institute grant and confer degrees or other academic distinctions to, and on, persons, who-
(i)Have pursued a course of study in the University or in under its distance education system; or
(ii)Have carried on research in the University or under its distance education system.