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[Cites 0, Cited by 0] [Section 2(28)] [Section 2] [Entire Act]

State of Sikkim - Subsection

Section 2(28)(ii) in Sikkim Urban and Regional Planning and Development Act, 1998

(ii)A new building, new structure or new installation or any extension thereof, in the case of any other service, shall not be deemed to be an operational construction within the meaning of this clause.