Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2]

Punjab-Haryana High Court

Zonal Manager vs Bakhtawar Singh And Another on 19 July, 2012

Author: Rajesh Bindal

Bench: Rajesh Bindal

                                                                    Singh Varinder
           IN THE HIGH COURT OF PUNJAB AND HARYANA
                                                 2012.07.20 11:01
                                                 verified
                        AT CHANDIGARH            High Court



                           Civil Writ Petition No. 21719 of 2011 (O&M)



Zonal Manager, Punjab & Sind Bank                          .. Petitioner
                            vs
Bakhtawar Singh and another                                ... Respondents


Coram:        Hon'ble Mr. Justice Rajesh Bindal


Present:      None.



Rajesh Bindal, J.

Notice of motion in the present petition was issued for 20.3.2012. Notices could not be issued to the respondents due to non-filing of process fee by the petitioner. On the next date fresh notice was directed to be issued and the counsel for the petitioner was to take appropriate steps to serve the respondents. Today as well the office has reported that the process fee has not been filed. Apparently, the petitioner is not interested to prosecute the present writ petition.

Dismissed for non-prosecution.





19.7.2012                                                 (Rajesh Bindal)
vs                                                                Judge