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[Cites 4, Cited by 93]

Bombay High Court

Arjun Ravya Patel vs Collector Of Daman And Anr on 10 December, 2018

Author: M. S. Karnik

Bench: M. S. Karnik

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 9043 OF 2018

 Jinal Parsottambhai Patel                          ....Petitioner
              V/S
 Collector Of Daman And Anr                      ....Respondent

WITH WRIT PETITION NO. 10022 OF 2018 Savitaben Manchbhai Patel ....Petitioner V/S Collector Of Daman, And Anr ....Respondent WITH WRIT PETITION NO. 10011 OF 2018 Parsottam Chhotubhai Patel ....Petitioner V/S Collector Of Daman And Anr ....Respondent WITH WRIT PETITION NO. 10021 OF 2018 Prakashbhai Ramubhai Patel ....Petitioner V/S Collector Of Daman And Anr ....Respondent WITH WRIT PETITION STAMP NO. 21860 OF 2018 Ganpatbhai Bhanabhai Patel ....Petitioner V/S Page 1/5 ::: Uploaded on - 10/12/2018 ::: Downloaded on - 26/12/2018 22:56:05 ::: Collector Of Daman, Daman And Anr ....Respondent WITH WRIT PETITION NO. 10024 OF 2018 Harishbhai Dhedabhai Patel ....Petitioner V/S Collector Of Daman And Anr. ....Respondent WITH WRIT PETITION STAMP NO. 21867 OF 2018 Punitbhai Gulabbhai Patel ....Petitioner V/S Collector Of Daman, Daman And Anr ....Respondent WITH WRIT PETITION STAMP NO. 21863 OF 2018 Mittalbhai Khalpabhai Patel ....Petitioner V/S Collector Of Daman, Daman And Anr ....Respondent WITH WRIT PETITION NO. 8209 OF 2018 Arjun Ravya Patel ....Petitioner V/S Collector Of Daman And Anr ....Respondent WITH WRIT PETITION NO. 8269 OF 2018 Ishwar Chamar Patel ....Petitioner V/S Page 2/5 ::: Uploaded on - 10/12/2018 ::: Downloaded on - 26/12/2018 22:56:05 ::: Collector Of Daman And Anr. ....Respondent WITH WRIT PETITION NO. 9213 OF 2018 Amrat Bhikhu Patel ....Petitioner V/S Collector Of Daman And Anr. ....Respondent WITH WRIT PETITION NO. 10163 OF 2018 Jignesh Chhibu Patel ....Petitioner V/S Collector Of Daman And Anr ....Respondent WITH WRIT PETITION NO. 10065 OF 2018 Jiteshbhai Bhanabhai Patel ....Petitioner V/S Collector Of Daman, And Anr ....Respondent WITH WRIT PETITION STAMP NO. 19195 OF 2018 Suresh Raghla Patel ....Petitioner V/S Collector Of Daman And Anr ....Respondent WITH WRIT PETITION STAMP NO. 21998 OF 2018 Ushaben Nalinbhai Patel ....Petitioner V/S Page 3/5 ::: Uploaded on - 10/12/2018 ::: Downloaded on - 26/12/2018 22:56:05 ::: Collector Of Daman And Anr. ....Respondent WITH WRIT PETITION STAMP NO. 21999 OF 2018 Vikeshbhai Keshavbhai Patel ....Petitioner V/S Collector Of Daman And Anr. ....Respondent WITH WRIT PETITION STAMP NO. 22191 OF 2018 Dipakbhai Rameshbhai Patel ....Petitioner V/S Collector Of Daman, And Anr ....Respondent WITH WRIT PETITION STAMP NO. 22000 OF 2018 Rahulbhai Natubhai Patel ....Petitioner V/S Collector Of Daman And Anr. ....Respondent WITH WRIT PETITION NO. 8512 OF 2018 Shri. Rajendrakumar Bhagubhai Patel And Ors. ....Petitioner V/S Collector Of Daman And Anr. ....Respondent WITH WRIT PETITION STAMP NO. 18769 OF 2018 Bhikabhai Gababhai Patel ....Petitioner V/S Page 4/5 ::: Uploaded on - 10/12/2018 ::: Downloaded on - 26/12/2018 22:56:06 ::: Collector Of Daman And Anr. ....Respondent Manoj Badgujar For Petitioner in All Petitions Shrishailya Deshmukh for No. 2 in All Petitions CORAM : THE CHIEF JUSTICE & M. S. KARNIK, JJ DATE : 10th December, 2018 P.C. :

By Consent stand over to beyond vacation.
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