Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 40 in The Haryana Canal and Drainage Rules, 1976 40. Right to represent. [Section 65]. - A representation against any charge made under rules 28 to 39 may be made to the Commissioner within a period of thirty days of the order.
