Calcutta High Court (Appellete Side)
Md. Sail (Isp) vs Sri Kripa Sindhu Majhi And Another on 3 November, 2017
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
1
3.11.2017 FAT 513 of 2016
Item No.356
md. SAIL (ISP), Burnpur
-Vs-
.
Sri Kripa Sindhu Majhi and another With CAN 5582 of 2017 With CAN 5879 of 2017 Mr. Lakshmi Kanta Pal... for the appellant The appellants will forward copies of the memorandum of appeal and the applications to the respondents with the intimation that the matters will appear in the monthly list of December, 2017.
In the meantime the defects pointed out by the department should be attempted to be removed.
(Sanjib Banerjee, J.) (Sabyasachi Bhattacharyya, J.) 2