Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 10] [Section 5] [Entire Act] State of Maharashtra - Subsection Section 5(b) in Maharashtra Police Act (b)the recruitment, pay, allowances and all other conditions of service of the Police Force shall be such as may from time to time be determined be the State Government by general or special order:
