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State of Bihar - Section

Section 50 in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960

50. Qualifications for enrolment of students of the University.

- No student shall be enrolled as a student of the University unless he has passed the Higher Secondary School Examination or any equivalent examination held by the University or any other University or body incorporated by any law for the time being in force and recognised by the University.Supplementary provisions.