Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Haryana - Section

Section 7 in Haryana Electricity Regulatory Commission (Tariff) Regulations, 1999

7. General.

- The licensee shall publish a notice informing its consumers of each change in the tariff rate within seven days after the change is required to be implemented and such change shall take effect seven days after such notice is published.