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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Madhya Pradesh - Subsection

Section 19(2)(b) in The Wild Life (Protection) (Madhya Pradesh) Rules, 1974

(b)the number of animals or different species mentioned in Schedules II, 111 and IV which could be hunted in a shooting block referred to in clause (a);