Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Maharashtra - Subsection Section 2(g) in Hyderabad Cotton Cultivation and Transport Act, 1337 Fasli (g)"protected area" means an area into which the import of cotton or of any special kind of cotton has been prohibited by a notification under section 3.
