Section 47(1)(c) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

[Cites 0, Cited by 0] [Section 47(1)] [Section 47] [Entire Act]

(c)any other land which is deemed to be or becomes vacant under Section 13, Section 144, Section 163, Section 186 or Section 211 of the above Act,

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