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[Cites 0, Cited by 0] [Section 55(8)] [Section 55] [Entire Act]

State of West Bengal - Subsection

Section 55(8)(a) in Presidency University Act, 2010

(a)All properties and all rights of whatever kind used, enjoyed or, possessed by, all interests of whatever kind owned by or, vested in or, held in trust by or, for the College as well as liabilities legally subsisting against the College shall pass to the University as constituted under this Act.