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Gujarat High Court

State Of Gujarat vs Harendra @ Parabhu Virna God & 1 - ... on 28 December, 2011

Author: D.H.Waghela

Bench: D.H.Waghela

CR.A/503/2011                         1/1                             ORDER


                IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                     CRIMINAL APPEAL No. 503 of 2011


=========================================================
              STATE OF GUJARAT - Appellant(s)
                           Versus
      HARENDRA @ PARABHU VIRNA GOD & 1 - Opponent(s)
=========================================================
Appearance :
MR RC KODEKAR ADDL PUBLIC PROSECUTOR for Appellant(s) : 1,
None for Opponent(s) : 1 - 2.
=========================================================
                CORAM : HONOURABLE MR.JUSTICE D.H.WAGHELA

                       and

                       HONOURABLE MR.JUSTICE N.V. ANJARIA



                              Date : 28/12/2011


ORAL ORDER

(Per : HONOURABLE MR.JUSTICE D.H.WAGHELA) ADMIT. Issue bailable warrants in the sum of Rs.10,000/- (rupees ten thousand) only each for the respondents.

( D.H.Waghela, J.) ( N.V.Anjaria, J.) (KMG Thilake)