Gujarat High Court
State Of Gujarat vs Harendra @ Parabhu Virna God & 1 - ... on 28 December, 2011
Author: D.H.Waghela
Bench: D.H.Waghela
CR.A/503/2011 1/1 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CRIMINAL APPEAL No. 503 of 2011
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STATE OF GUJARAT - Appellant(s)
Versus
HARENDRA @ PARABHU VIRNA GOD & 1 - Opponent(s)
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Appearance :
MR RC KODEKAR ADDL PUBLIC PROSECUTOR for Appellant(s) : 1,
None for Opponent(s) : 1 - 2.
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CORAM : HONOURABLE MR.JUSTICE D.H.WAGHELA
and
HONOURABLE MR.JUSTICE N.V. ANJARIA
Date : 28/12/2011
ORAL ORDER
(Per : HONOURABLE MR.JUSTICE D.H.WAGHELA) ADMIT. Issue bailable warrants in the sum of Rs.10,000/- (rupees ten thousand) only each for the respondents.
( D.H.Waghela, J.) ( N.V.Anjaria, J.) (KMG Thilake)