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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of West Bengal - Subsection

Section 32(2) in West Bengal Agricultural Produce Marketing (Regulation) Rules, 1982

(2)Unless otherwise directed by the Board, the market committee shall maintain the following books of accounts and subsidiary financial registers, viz.,
(i)Cash Book
(ii)Journal
(iii)General Ledger
(iv)Individual Ledger
(v)Licence Fee Register
(vi)Market Fee Register
(vii)Toll Collection Register
(viii)Register of Bills Receivable
(ix)Register of Bills Payable
(x)Register of Security Deposits
(xi)Register for Forms, and Account Books
(xii)Stationery Register
(xiii)Register for Dead Stock
(xiv)Property Register
(xv)Register for Loans and Advances, and
(xvi)Register for Subsidies and Grants.