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[Cites 0, Cited by 0] [Section 18(5)] [Section 18] [Entire Act]

State of Odisha - Subsection

Section 18(5)(f) in The Orissa Animal Contagious Diseases Rules, 1957

(f)On application to the Station Master of any Station Veterinary Officers shall forthwith be allowed to inspect any or all vehicles used for the conveyance of livestock which may at the time be standing at the station.