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State of Bihar - Section

Section 18 in Bihar Tourism Cadre Rules, 2013

18. Other service conditions.

- For this service, other service conditions will be the disciplinary action, leave, due retirement benefit, Assured Career Promotion Plan etc. which are not covered in these rules or those which are not separately notified for this service will be controlled by Bihar Government Servant (Classification, control and appeal) Rules 2005, Bihar service code other servant rules, orders and circulars etc. issued time to time by the state government.