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[Cites 0, Cited by 0] [Section 32(3)] [Section 32] [Entire Act]

State of Andhra Pradesh - Subsection

Section 32(3)(g) in Andhra Pradesh School Education Management (Community Participation) Rules, 1998

(g)Each voter shall write the names of the ten contestants as in Form XI. Failure to write the names of contestants belonging to a particular category against that specified category in Form XI shall render those votes invalid.