Section 31(9) in The Punjab Agricultural Produce Markets (General) Rules, 1962
(9)[ In addition to the fee or additional fee levied or determined under sub-rule (3) or sub-rule (7) the assessing authority may recover from the defaulter penalty [ten times of] [Substituted for 'equal to' by Punjab Notification No. 11/12/2006-M-3/7338. dated 17.11.2006.] the fee or additional fee fund due to be payable;]
