Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 80 in Rajasthan Factories Rules, 1951 80. Creche Staff. For each creche, there shall be appointed a woman in-charge and an adequate number of female attendants to help the woman in-charge. The chreche staff shall be provided with suitable clean clothes for use while on duty.
