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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(1) in The Rajasthan Ministers (Advance for Purchase of Motor Cars) Rules, 1965

(1)to pay the State Government the said amount with interest calculated according to the said rules by monthly deductions from his salary' as provided in the said rules and hereby authorise the State Government to make such deductions: and