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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of West Bengal - Subsection

Section 12(2)(xv) in The West Bengal Minorities Development And Finance Corporation Act, 1995

(xv)to monitor its own sponsored schemes as well as the economic schemes being implemented under the minorites welfare programmes in consultation with the State level or the district level banker’s fora;