Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Jharkhand - Subsection

Section 53(b) in Bihar Civil Court Staff (Class III and Class IV) Rules, 1992

(b)Employee at his own request may be transferred to another Judgeship, provided however, that in such a case, his position shall be last in the concerned gradation list of categories of such employee in the transferred Judgeship.