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State of Rajasthan - Section

Section 7C in The Rajasthan Ministers Salaries and other Facilities Act, 1956

7C. [ Power to make rules with retrospective effect. [Inserted by Rajasthan Act 22 of 1975.]

- The rules under this Act may be made so as to have retrospective effect from such date, not earlier than the date of the commencement of this Act, as the Governor may, by notification in the Official Gazette, appoint.]