Section 2(d) in The Jai Narain Vyas University Jodhpur Act, 1962
(d)"Principal" means the head of a college [other than a constituent college] [Inserted by Rajasthan 1 of 1992, w.e.f. 3.3.1992.] and includes, when there is no Principal, the person for the time being appointed to act as Principal and, in the absence of the Principal or the acting Principal, a Vice- Principal duly appointed as such;
