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[Cites 0, Cited by 0] [Section 12(4)] [Section 12] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 12(4)(d) in Indira Gandhi Technological and The Medical Sciences University Act, 2012

(d)keep the minutes of all meetings of the Executive Committee, the Academic Senate, the Finance Committee, the faculties and any Committee appointed by the authorities of the University;