Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act] State of Odisha - Subsection Section 4(1)(a) in The Orissa Preservation of Private Forests Rules, 1963 (a)location, name, survey number and approximate area of the forest is in which trees are proposed to be cut ;