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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 31(1) in Kashmir and Jammu Universities Act, 1969

(1)It shall be the duty of each Board of Studies to make suggestions to the Faculty concerned regarding :-
(a)syllabi for the subject or subjects of instruction ;
(b)combination of subjects permits in various courses ;
(c)new courses of study except such text books as may be got edited, printed and published by the Syndicate of the University concerned in accordance with the Regulations prescribed in this behalf ;
(d)appointment of paper setters and examiners ; and
(e)any matter referred to it by the University Council, the Syndicate, the Academic Council or the Faculty concerned.