Delhi High Court - Orders
Ajay Kumar Sharma vs The Commissioner South Delhi Municipal ... on 14 September, 2023
Author: V. Kameswar Rao
Bench: V. Kameswar Rao, Anoop Kumar Mendiratta
$~33 to 48
* IN THE HIGH COURT OF DELHI AT NEW DELHI
33
+ W.P.(C) 1823/2021
AJAY KUMAR SHARMA ..... Petitioner
Through: Ms. Saahila Lamba, Adv.
versus
THE COMMISSIONER SOUTH DELHI MUNICIPAL
CORPORATION & ANR. ..... Respondents
Through: Mr. Sanjeev Sagar, Standing Counsel
for MCD with Ms. Nazia Parveen,
Advocate.
Ms. Sriparna Chatterjee, Mr.
Soumitra Chatterjee, Mr. Manish and
Mr. Sanjay Kumar, Advocates.
34
+ W.P.(C) 2176/2021, CM APPLs. 6333/2021, 27107/2021
SOUTH DELHI MUNICIPAL
CORPORATION ..... Petitioner
Through: Mr. Arun Birbal and Mr. Sanjay
Singh, Advocates.
Ms. Sriparna Chatterjee, Mr.
Soumitra Chatterjee and Mr. Manish,
Advocates.
versus
RANVIR SINGH & ANR. ..... Respondents
Through: Mr. Rajeev Sharma, Advocate.
35
+ W.P.(C) 6723/2021
CHANDRA PRAKASH SHARMA ..... Petitioner
Through: Mr. Rajeev Sharma, Advocate.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 16/09/2023 at 19:18:38
versus
COMMISSIONER NORTH DELHI MUNICIPAL
CORPORATION ..... Respondent
Through: Mr. Sanjeev Sagar, Standing Counsel
for MCD with Ms. Nazia Parveen,
Advocate.
Ms. Sriparna Chatterjee, Mr.
Soumitra Chatterjee, Mr. Manish and
Mr. Sanjay Kumar, Advocates.
36
+ W.P.(C) 6590/2021, CM APPL. 20657/2021
S.K. CHAUHAN ..... Petitioner
Through: Mr. Sanjiv K. Jha and Mr. Sachin
Bhatt, Advocates.
Versus
NORTH DELHI MUNICIPAL
CORPORATION ..... Respondent
Through: Ms. Sriparna Chatterjee, Mr.
Soumitra Chatterjee, Mr. Manish and
Mr. Sanjay Kumar, Advocates.
37
+ W.P.(C) 8211/2021, CM APPL. 2847/2023
PRAMOD VASHISHT ..... Petitioner
Through: Mr. Shivanshu Bhardwaj and Mr.
Rajiv Singh, Advocates.
versus
NORTH DELHIMUNICIPAL
CORPORATION ..... Respondent
Through: Ms. Sriparna Chatterjee, Mr.
Soumitra Chatterjee, Mr. Manish and
Mr. Sanjay Kumar, Advocates.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 16/09/2023 at 19:18:38
38
+ W.P.(C) 8229/2021, CM APPL. 2846/2023
SURAJ PRAKASH SAGTA ..... Petitioner
Through:
versus
NORTH DELHI MUNICIPAL
CORPORATION ..... Respondent
Through: Ms. Sriparna Chatterjee, Mr.
Soumitra Chatterjee, Mr. Manish and
Mr. Sanjay Kumar, Advocates.
39
+ W.P.(C) 8399/2021
J D ATKAAN ..... Petitioner
Through: Mr. Rajeev Sharma, Advocate.
versus
COMMISSIONER NORTH DELHI MUNICIPAL
CORPORATION ..... Respondent
Through: Ms. Sriparna Chatterjee, Mr.
Soumitra Chatterjee, Mr. Manish and
Mr. Sanjay Kumar, Advocates.
40
+ W.P.(C) 8402/2021
A K DIXIT ..... Petitioner
Through: Mr. Rajeev Sharma, Advocate.
versus
COMMISSIONER NORTH DELHI MUNICIPAL
CORPORATION ..... Respondent
Through: Ms. Sriparna Chatterjee, Mr.
Soumitra Chatterjee, Mr. Manish and
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 16/09/2023 at 19:18:38
Mr. Sanjay Kumar, Advocates.
41
+ W.P.(C) 8403/2021
VIMAL BHANDARI ..... Petitioner
Through: Mr. Rajeev Sharma, Advocate.
versus
COMMISSIONER NORTH DELHI MUNICIPAL
CORPORATION ..... Respondent
Through: Ms. Sriparna Chatterjee, Mr.
Soumitra Chatterjee, Mr. Manish and
Mr. Sanjay Kumar, Advocates.
42
+ W.P.(C) 9057/2021
ANIL AGGARWAL ..... Petitioner
Through:
versus
NORTH DELHI MUNICIPAL
CORPORATION ..... Respondent
Through: Ms. Sriparna Chatterjee, Mr.
Soumitra Chatterjee, Mr. Manish and
Mr. Sanjay Kumar, Advocates.
43
+ W.P.(C) 12099/2021
SUSHIL KUMAR JAIN ..... Petitioner
Through: Mr. M.K. Bhardwaj, Advocate.
versus
SOUTH DMC AND ANR ..... Respondents
Through: Mr. Arun Birbal and Mr. Sanjay
Singh, Advocates for MCD.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 16/09/2023 at 19:18:38
44
+ W.P.(C) 12792/2021, CM APPL. 40285/2021
ROHTAS KUMAR SAROHA @RK SAROHA ..... Petitioner
Through:
versus
NORTH DELHI MUNICIPAL CORPORATION ..... Respondent
Through: Mr. Arun Birbal and Mr. Sanjay
Singh, Advocates for MCD.
Ms. Sriparna Chatterjee, Mr.
Soumitra Chatterjee, Mr. Manish and
Mr. Sanjay Kumar, Advocates.
45
+ W.P.(C) 4858/2022
SHIV RAM MEENA ..... Petitioner
Through: Mr. Rajeev Sharma, Advocate.
versus
THE COMMISSIONER NORTH DELHI MUNICIPAL
CORPORATION ..... Respondent
Through:
46
+ W.P.(C) 10522/2022
SUNIL MOHAN GUPTA ..... Petitioner
Through: Mr. Rajeev Sharma, Advocate.
versus
THE COMMISSIONER, MCD ..... Respondent
Through: Mr. Arun Birbal and Mr. Sanjay
Singh, Advocates for MCD.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 16/09/2023 at 19:18:38
47
+ W.P.(C) 5002/2022
ANKUR TYAGI ..... Petitioner
Through: Mr. Rajeev Sharma, Advocate.
versus
THE COMMISSIONER, NORTH DELHI MUNICIPAL
CORPORATION ..... Respondent
Through:
48
+ W.P.(C) 12675/2022, CM APPLs. 3897/2022 & 2848/2023
AVNISH KUMAR GUPTA ..... Petitioner
Through:
versus
MUNICIPAL CORPORATION OF DELHI ..... Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
HON'BLE MR. JUSTICE ANOOP KUMAR MENDIRATTA
ORDER
% 14.09.2023 It is already 16:30 hrs. Re-notify on November 28, 2023.
A copy of this order be kept in all the petitions.
V. KAMESWAR RAO, J ANOOP KUMAR MENDIRATTA, J SEPTEMBER 14, 2023/akc This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 19:18:38