Madhya Pradesh High Court
C U Roy vs The State Of Madhya Pradesh on 22 July, 2021
Author: Sanjay Dwivedi
Bench: Sanjay Dwivedi
1 WP-18105-2020 The High Court Of Madhya Pradesh WP-18105-2020 (C U ROY Vs THE STATE OF MADHYA PRADESH AND OTHERS) 7 Jabalpur, Dated : 22-07-2021 Heard through Video Conferencing. Shri A.P. Singh, learned counsel for the petitioner. List this petition in the next week.
(SANJAY DWIVEDI) JUDGE rao Signature Not Verified SAN Digitally signed by SATYA SAI RAO Date: 2021.07.23 11:12:05 IST