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[Cites 0, Cited by 1] [Section 15A(11)] [Section 15A] [Entire Act]

Union of India - Subsection

Section 15A(11)(n) in The Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989

(n)to execute the rights of atrocity victims or their dependents or associated organisations or individuals at every stage of the proceedings under this Act and to provide the necessary assistance for the execution of the rights.