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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(5) in The Credit Information Companies Regulations, 2006

(5)Every credit information company shall be entitled to charge from a specified user, such amount, as it may deem appropriate, not exceeding Rs. 500 for providing credit information report of an individual, and Rs. 5,000 for others.FORM A(See regulation 4)Application For Grant Of Certificate Of Registration