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[Cites 0, Cited by 0] [Section 81(2)] [Section 81] [Entire Act]

State of Rajasthan - Subsection

Section 81(2)(n) in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2011

(n)organize quarterly meeting with all stakeholders at district level including Childline, Specialised Adoption Agencies, officer-in-charges of homes, non-governmental organisations and members of public to review the progress and implementation of the Act; and