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State of Assam - Section

Section 58 in The Assam Cinemas (Regulation) Rules, 1960

58. Electrical circuits, separation of.

- The cables for the cinematograph machine shall be taken as a separate circuit from the source of supply and from the supply side of the main fuse in the general lighting circuit on such premises. Efficient switches and fuses shall be inserted at the point where the supply is taken and in addition, an efficient double pole switch shall be fitted in the cinematograph lamp circuit inside the enclosure.