Delhi High Court - Orders
Shiromani Gurdwara Prabandhak ... vs Union Of India on 12 January, 2026
$~6
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 1272/2013
SHIROMANI GURDWARA PRABANDHAK COMMITTEE
(SGPC) .....Plaintiff
Through: Mr. S.S. Ahluwalia, Adv.
versus
UNION OF INDIA .....Defendant
Through: Mr. Rakesh Kumar, SPC with Mr.
Sunil, Adv.
CORAM:
HON'BLE MR. JUSTICE VIKAS MAHAJAN
ORDER
% 12.01.2026
1. Mr. S.S. Ahluwalia, learned counsel appearing on behalf of the plaintiff, on instructions, submits that the parties are still exploring the possibility of amicable resolution to the controversy.
2. In view of the above, re-notify on 14.09.2026.
VIKAS MAHAJAN, J JANUARY 12, 2026/aj This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 15/01/2026 at 20:33:11