Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 22(1)] [Section 22] [Entire Act] Union of India - Subsection Section 22(1)(a) in The Factories Act, 1948 (a)in case referred to in clause (i) of the proviso to sub-section (1) of section 21, lubrication or other adjusting operation; or