Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 1048 in Rules under the United Provinces Excise Act, 1910

1048. Salesman liable to transfer and responsible for observance of conditions.

- (7) Head Salesman, Salesman and Assistant Salesmen may be transferred from one State managed shop to another, if any, at the discretion of the Collector. The Head Salesman of a particular shop wherein more than one salesman is employed, and in the case of a shop managed by a single hand, its Salesman shall be responsible for due observance of the rules and orders as well as of the conditions of licence. The Assistant Salesman, if any, shall be subordinate to the Head Salesman and shall be bound to carry out all his lawful orders.