Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 17 in Bihar Boilers Attendants' Rules, 1948 17. Secretary of the Board. - The Secretary to the Board shall perform such duties and exercise such powers in addition to those specified in these Rules, as the Board of Examiners may direct.
