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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Himachal Pradesh - Subsection

Section 4(2)(d) in The Himachal Pradesh Fruit Nurseries Registration and Regulation Act, 2015

(d)the applicant has paid the fee prescribed for the licence and has also furnished the prescribed security, if any,