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[Cites 0, Cited by 0] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(iv) in Insurance Regulatory and Development Authority of India (Unit Linked Insurance Products) Regulations, 2019

(iv)In case the proceeds of the policy are not sufficient to purchase minimum annuity as required by the Authority from time to time, the proceeds of the policy may be paid as lump sum.